ITAT Surat Bench
5,225 judgments
AMRITA GEM PVT. LTD.,,SURAT vs INCOME TAX OFFICER, WARD - 1(1)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
DCIT, CENTRAL CIRCLE - 3, SURAT, SURAT vs SHIRI ASHESH NANALAL DOSHI, SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
JANANI EXPORTS,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2, SURAT, SURAT
SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)
JANANI EXPORTS,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2, SURAT, SURAT
SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)
JANANI EXPORTS,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2, SURAT, SURAT
SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)
JANANI EXPORTS,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2, SURAT, SURAT
SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)
JANANI EXPORTS,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2, SURAT, SURAT
SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)
JANANI EXPORTS,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2, SURAT, SURAT
SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)
JANANI EXPORTS,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2, SURAT, SURAT
SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)
GAURI DHIRENKUMAR SHAH,BHARUCH vs INCOME TAX OFFICER, WARD - 1(4), BHARUCH
SHRI PAWAN SINGH (Judicial Member)
GAURI DHIRENKUMAR SHAH,BHARUCH vs INCOME TAX OFFICER, WARD - 1(4), BHARUCH
SHRI PAWAN SINGH (Judicial Member)
BHAVESH NAGJIBHAI TALPADA,SURAT vs INCOME TAX OFFICER, WARD 3(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member)
P M PATEL (HUF),VED ROAD, SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(2), SURAT
SHRI PAWAN SINGH (Judicial Member)
VAMA INFRA,SURAT vs DY.CIT CRICLE-2(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
NEELU MAHANSARIA,SURAT vs INCOME TAX OFFICER, WARD - 1(3)(3), SURAT
SHRI PAWAN SINGH (Judicial Member)
MOHANBHAI RAGHAVBHAI BELADIYA,SURAT vs INCOME TAX OFFICER, WARD - 3(2)(5), SURAT
SHRI DR. A. L. SAINI (Accountant Member)
SHRI MAHESHBHAI M.PANDYA,VAPI vs INCOME TAX OFFICER, WARD-6, VAPI
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
SHRI DHAVAL RAJKUMAR JAIN,DAMAN vs INCOME TAX OFFICER, DAMAN WARD, DAMAN
SHRI PAWAN SINGH (Judicial Member)
NA vs ARI MALESAR BEHDIN ANJUMAN,NAVSARIVS.INCOME TAX OFFICER, EXEMPTION WARD, SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
M/S. WHITE WILLOW,SURAT vs INCOME TAX OFFICER, WARD-1(3)(5), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)