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ITAT Surat Bench

5,225 judgments

ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), SURAT vs M/S. PRIYANSHI TEXTILE PRIVATE LTD. , SURAT

ITA 199/SRT/2022[2013-14]Status: Disposed29/8/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), SURAT vs PANDESARA GREEN ENVIRONMENT WATER WELFARE COOP. SOCIETY LIMITED, SURAT

ITA 246/SRT/2023[2020-21]Status: Disposed28/8/2023AY 2020-21

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), SURAT vs PANDESARA GREEN ENVIRONMENT WATER WELFARE COOP. SOCIETY LIMITED, SURAT

ITA 245/SRT/2023[2018-19]Status: Disposed28/8/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), SURAT vs PANDESARA GREEN ENVIRONMENT WATER WELFARE COOP. SOCIETY LIMITED, SURAT

ITA 244/SRT/2023[2017-18]Status: Disposed28/8/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

SHRI CHANDUBHAI PARSHOTTAMBHAI BORAD,SURAT vs INCOME TAX OFFICER, WARD 3(3)(5), SURAT

ITA 143/SRT/2023[2016-17]Status: Disposed28/8/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI vs JASHMIN KANTILAL PATEL, VAPI

ITA 125/SRT/2023[2017-18]Status: Disposed28/8/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHALU DYEING PTG MILLS PVT. LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), SURAT

ITA 118/SRT/2023[2012-13]Status: Disposed28/8/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ACIT, CIR-1(3), SURAT vs SHRI RAJESHKUMAR ARJANBHAI VEKARIA, SURAT

ITA 339/SRT/2022[2014-15]Status: Disposed28/8/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

PINKY MANISHKUMAR JARIWALA,SURAT vs INCOME TAX OFFICER, WARD-2(2)(3), SURAT

ITA 282/SRT/2022[2009-10]Status: Disposed28/8/2023AY 2009-10

SHRI DR. A. L. SAINI (Accountant Member)

PINKY MANISHKUMAR JARIWALA,SURAT vs INCOME TAX OFFICER, WARD-2(2)(3), SURAT

ITA 281/SRT/2022[2009-10]Status: Disposed28/8/2023AY 2009-10

SHRI DR. A. L. SAINI (Accountant Member)

PINKY MANISHKUMAR JARIWALA,SURAT vs INCOME TAX OFFICER, WARD-2(2)(3), SURAT

ITA 280/SRT/2022[2009-10]Status: Disposed28/8/2023AY 2009-10

SHRI DR. A. L. SAINI (Accountant Member)

AAP & CO.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGLORE

ITA 28/SRT/2022[2017-18]Status: Disposed28/8/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

DHANORI SEVA SAHKARI MANDLI LTD,NA vs ARIVS.INCOME TAX OFFICER WARD-2, NAVSARI

ITA 129/SRT/2022[2013-14]Status: Disposed28/8/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

SHANKAR ZETHABHAI PATEL,SURAT vs PR. COMMISSIONER OF INCOME TAX CENTRAL, SURAT

ITA 124/SRT/2022[2018-19]Status: Disposed28/8/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

VAISHNAVI MANUFACTURING AND MARKETING ,BHARUCH vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 2(1) (1) , VADODARA

ITA 345/SRT/2023[2018-19]Status: Disposed24/8/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

THE SOUTHERN GUJARAT CHAMBER OF COMMERCE AND INDUSTRY,SURAT vs THE COMMISSINER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 260/SRT/2023[2022-23]Status: Disposed24/8/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

RAJESH FILAMENTS PVT. LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), SURAT

ITA 409/SRT/2023[2012-13]Status: Disposed22/8/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

KAMLESH JETHMAL SHAH,SILVASSA vs INCOME TAX OFFICER, SILVASSA WARD, SILVASSA

ITA 368/SRT/2023[2009-10]Status: Heard22/8/2023AY 2009-10

DR. A. L. SAINI (Accountant Member)

BHARGAV BHARATBHAI PANDYA,SURAT vs INCOME TAX OFFICE, WARD 2(1)(3), SURAT

ITA 354/SRT/2022[2018-19]Status: Disposed22/8/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

MANISHKUMAR KANUBHAI KACHCHHI,SURAT vs INCOME TAX OFFICER, WARD-2(3)(2), SURAT

ITA 417/SRT/2023[2011-12]Status: Disposed21/8/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)