ITAT Surat Bench

5,225 judgments

RAJEEV KAILASH CHHABRA (HUF),SURAT vs INCOME TAX OFFICER, WARD 1(2)(5), SURAT

ITA 17/SRT/2023[2017-18]Status: Disposed4/9/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RAJ KISHORE PRASAD,AHMEDABAD vs INCOME TAX OFFICER, WARD - 3, VALSAD

ITA 146/SRT/2023[2012-13]Status: Disposed4/9/2023AY 2012-13

SHRI DR. A. L. SAINI (Accountant Member)

K. G. DEVELOPERS ,SURAT vs DCIT CIRCLE 2(3), SURAT NOW DCIT CIRCLE 2(1)(1) SURAT, SURAT

ITA 429/SRT/2023[2017-18]Status: Disposed31/8/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

K. G. DEVELOPERS ,SURAT vs DCIT CIRCLE 2(3), SURAT NOW DCIT CIRCLE 2(1)(1) SURAT, SURAT

ITA 428/SRT/2023[2014-15]Status: Disposed31/8/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

NAYNABA ASHOKSINH JEDEJA,SURAT vs INCOME TAX OFFICER, WARD-1(3)(8), SURAT

ITA 423/SRT/2023[2016-17]Status: Disposed31/8/2023AY 2016-17

SHRI DR. A. L. SAINI (Accountant Member)

NILESHKUMAR RAMLAXMAN UPADHYAY,SURAT vs INCOME TAX OFFICER, WARD - 2, BARDOLI

ITA 172/SRT/2023[2010-11]Status: Disposed31/8/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

NILESHKUMAR RAMLAXMAN UPADHYAY,SURAT vs INCOME TAX OFFICER, WARD - 2, BARDOLI

ITA 171/SRT/2023[2010-11]Status: Disposed31/8/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RAJESH C DALAL-HUF,SURAT vs ADDL/JT/DEPUTY/ASST CIT/NATIONAL E- ASSESSMENT CENTER DELHI , DELHI

ITA 249/SRT/2022[2018-19]Status: Disposed31/8/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

MOHAMMED ANIS GULAM MOHAMMED MEMON,SURAT vs ITO, WARD-1(3)(7), SURAT, SURAT

ITA 227/SRT/2019[2015-16]Status: Disposed31/8/2023AY 2015-16

SHRI DR. A. L. SAINI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), SURAT vs M/S. K. G. DEVELOPERS, SURAT

ITA 433/SRT/2023[2012-13]Status: Disposed30/8/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), SURAT vs M/S. K. G. DEVELOPERS, SURAT

ITA 432/SRT/2023[2011-12]Status: Disposed30/8/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHREE TADKESHWAR LIGNITE SUPPLIERS ASSOCIATION,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 350/SRT/2023[2022-23]Status: Disposed30/8/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI DEVENDRASINH RAMSINH RANA L/H OF LATE SHRI MAHENDRA RAMSINH RANA,BHGARUCH vs INCOME TAX OFFICER, WARD - 1(3),, BHARUCH

ITA 311/SRT/2023[2012-13]Status: Disposed30/8/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI DEVENDRASINH RAMSINH RANA L/H OF LATE SHRI MAHENDRA RAMSINH RANA,BHGARUCH vs INCOME TAX OFFICER, WARD - 1(3),, BHARUCH

ITA 310/SRT/2023[2012-13]Status: Disposed30/8/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI BISHNU SHANKAR TIWARI,SILVASSA vs INCOME TAX OFFICER, SILVASSA WARD, SILVASSA

ITA 258/SRT/2023[2012-13]Status: Disposed30/8/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

HASMUKHBHAI RAVJIBHAI CHAUDHARI,MANDVI vs INCOME TAX OFFICER, WARD - 2, BARDOLI

ITA 325/SRT/2022[2011-12]Status: Disposed30/8/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

BHAKTIKISHOREDAS DHARMTANYADASJI SWAMI,VAPI vs INCOME TAX OFFICER, WARD-1, VAPI

ITA 292/SRT/2022[2011-12]Status: Disposed30/8/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

D MORE FASHION PRIVATE LIMITED,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1,(1)(1), SURAT

ITA 426/SRT/2023[2010-11]Status: Disposed29/8/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), DR. A.L. SAINI (Accountant Member)

SHOBHANABEN NAVINBHAI SORATHIA,SURAT vs ADD./JT.DEPUTY/ASST.CIT, NFAC, DELHI

ITA 424/SRT/2023[2012-13]Status: Disposed29/8/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A.L. SAINI (Accountant Member)

D V PROPERTIES PVT. LTD.,SURAT vs PR. COMMISSIONER OF INCOME TAX - 1, SURAT

ITA 121/SRT/2023[2018-19]Status: Disposed29/8/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)