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ITAT Surat Bench

5,225 judgments

ITO, WARD 1(3)(1), SURAT, SURAT vs AMITBHAI VASANTLAL SHAH, SURAT

ITA 474/SRT/2023[2009-10]Status: Disposed13/9/2023AY 2009-10

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT vs JAYANTIBHAI VIRJIBHAI BABARIYA, SURAT

ITA 297/SRT/2023[2018-19]Status: Disposed11/9/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI PANKAJBHAI KARAMSHIBHAI SAVANI,SURAT vs INCOME TAX OFFICER, WARD - 2(3)(3), SURAT

ITA 234/SRT/2023[2014-15]Status: Disposed11/9/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

KESHRI EXPORT,SURAT vs INCOME TAX OFFICER, WARD - 3(3)(3), SURAT

ITA 186/SRT/2023[20178-18]Status: Disposed11/9/2023

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI KISHORBHAI BHAYALALBHAI MISTRY,UDVADA vs INCOME TAX OFFICER, WARD-5, VAPI

ITA 473/SRT/2023[2011-12]Status: Disposed8/9/2023AY 2011-12

DR. A. L. SAINI (Accountant Member)

DIPAK CHAMPAKLAL CHEVLI,SURAT vs INCOME TAX OFFICER, WARD - 2(2)(1), SURAT

ITA 374/SRT/2023[2015-16]Status: Disposed8/9/2023AY 2015-16

DR. A. L. SAINI (Accountant Member)

DINESHKUMAR UJABHAI PATEL,SURAT vs THE INCOME TAX OFFICER, TDS 3, , AHMEDABAD

ITA 389/SRT/2022[2015-16]Status: Disposed8/9/2023AY 2015-16

DR. A. L. SAINI (Accountant Member)

DINESHKUMAR UJABHAI PATEL,SURAT vs THE INCOME TAX OFFICER, TDS 3, , AHMEDABAD

ITA 388/SRT/2022[2015-16]Status: Disposed8/9/2023AY 2015-16

DR. A. L. SAINI (Accountant Member)

RAJESH SHANTILAL SHAH,NA vs ARIVS.DEPUTY COMMISSIONER OF INCOME TAX NAVSARI, NAVSARI

ITA 448/SRT/2023[2013-14]Status: Heard6/9/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

SAMRAT REMEDIES LIMITED ,MUMBAI vs AO NATIONAL E-ASSESSMENT CENTRE DELHI, DELHI

ITA 420/SRT/2023[2018-19]Status: Disposed6/9/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

SAMRAT REMEDIES LIMITED ,MUMBAI vs ACIT VAPI CIRCLE, VAPI

ITA 419/SRT/2023[2016-17]Status: Disposed6/9/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

DCIT, CENTRAL CIRCLE-3, SURAT vs SHRI MAHENDRA CHAMPAKLAL MEHTA, SURAT

ITA 31/SRT/2021[2016-17]Status: Disposed6/9/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

YAKUB MUSA PATEL,BHARUCH vs INCOME-TAX OFFICER WARD-1(1), BHARUCH

ITA 467/SRT/2023[2009-10]Status: Heard5/9/2023AY 2009-10

DR. A. L. SAINI (Accountant Member)

JAGDISH MANILAL DESAI,SURAT vs THE INCOME TAX OFFICER, SURAT

ITA 462/SRT/2023[2007-08]Status: Heard5/9/2023AY 2007-08

SHRI DR. A. L. SAINI (Accountant Member)

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT vs KUSH CORPORATION, SURAT

ITA 357/SRT/2022[2016-17]Status: Disposed5/9/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

PIYUSH KANTILAL PATEL,SURAT vs INCOME TAX OFFICER, SURAT

ITA 465/SRT/2023[2014-15]Status: Heard4/9/2023AY 2014-15

DR. A. L. SAINI (Accountant Member)

SHRI AHINDRAKUMAR P. NANDI,BHARUCH vs INCOME TAX OFFICER, WARD - 1(3), BHARUCH NOW ACIT, CIRCLE-2(1)(1), VADODRA, VADODARA

ITA 380/SRT/2023[2008-09]Status: Disposed4/9/2023AY 2008-09

SHRI DR. A. L. SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX , CENTRAL CIR. -4, SURAT vs SHRI HITESHKUMAR LALJIBHAI PATEL, SURAT

ITA 295/SRT/2023[2018-19]Status: Disposed4/9/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

MUKESHBHAI KISHORBHAI LAKAHNI,SURAT vs INCOME TAX OFFICER, WARD 3(3)(3), SURAT

ITA 20/SRT/2023[2010-11]Status: Disposed4/9/2023AY 2010-11

SHRI DR. A. L. SAINI (Accountant Member)

HASMUKH KANJIBHAI TADHANI,SURAT vs INCOME TAX OFFICER, WARD- 3(2)(3), SURAT

ITA 19/SRT/2023[2017-18]Status: Disposed4/9/2023AY 2017-18

SHRI DR. A. L. SAINI (Accountant Member)