ITAT Surat Bench

5,225 judgments

CHANDANBEN RAJESHBHAI DADHALWALA,BHARUCH vs INCOME TAX OFFICER, WARD-2(4), BHARUCH, BHARUCH

ITA 534/SRT/2023[2008-09]Status: Disposed19/9/2023AY 2008-09

DR. A. L. SAINI (Accountant Member)

CHANDANBEN RAJESHBHAI DADHALWALA,BHARUCH vs INCOME TAX OFFICER, WARD 2(4), BHARUCH, BHARUCH

ITA 533/SRT/2023[2008-09]Status: Disposed19/9/2023AY 2008-09

DR. A. L. SAINI (Accountant Member)

VARNIRAJ TAXTILES,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(5), SURAT

ITA 461/SRT/2023[2014-15]Status: Disposed19/9/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

HASMUKHBHAI DAHYABHAI PATEL,VAPI vs DY. COMMISSIONER OF INCOME TAX, VAPI CIRCLE,, VAPI

ITA 115/SRT/2023[2012-13]Status: Disposed19/9/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

M/S. J.K. JEWELLERS,BHARUCH vs THE ACIT, CIRCLE-1, BHARUCH

ITA 443/SRT/2018[2014-15]Status: Disposed19/9/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

THE ACIT, CIRCLE-1, BHARUCH vs M/S. J.K. JEWELLERS, BHARUCH

ITA 440/SRT/2018[2014-15]Status: Disposed19/9/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

INCOME TAX OFFICER, AAYAKAR BHAVAN, MAJURA GATE vs SHRI GOPALBHAI T PATEL(HUF), SURAT

ITA 498/SRT/2023[2011-12]Status: Disposed18/9/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

M/S. PATEL MADHAVLAL MAGANLAL & CO.,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 491/SRT/2023[2018-19]Status: Heard18/9/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

MUHAMMADSABIR ABDULKARIM KATPICEWALA,SURAT vs INCOME TAX OFFICER, WARD 2(2)(3), SURAT, SURAT

ITA 489/SRT/2023[2010-11]Status: Disposed18/9/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MUHAMMADSABIR ABDULKARIM KATPICEWALA,SURAT vs INCOME TAX OFFICER, WARD 2(2)(3), SURAT, SURAT

ITA 488/SRT/2023[2010-11]Status: Disposed18/9/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

PATEL NATVERLAL CHINUBHAI & CO.,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CC-2, SURAT, SURAT

ITA 447/SRT/2023[2018-19]Status: Heard18/9/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DINESH INDIA COMPANY,SURAT vs ASSISTNAT COMMISSIONER OF INCOME TAX , CIRCLE - 1(2), SURAT

ITA 381/SRT/2023[2017-18]Status: Disposed18/9/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs SHRI JIGNESH MAHESH AMIN, SURAT

ITA 223/SRT/2022[2013-14]Status: Disposed18/9/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHRI MUKESHBHAI KISHORBHAI LAKHANI,SURAT vs INCOME TAX OFFICER, WARD - 3(3)(3), SURAT

ITA 413/SRT/2023[2010-11]Status: Heard15/9/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), SURAT, SURAT vs SEJAL JEWELLERS PVT. LTD.,, SURAT

ITA 292/SRT/2023[2012-13]Status: Heard15/9/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

M/S. H B INFRA DEVELOPERS,SURAT vs INCOME TAX OFFICER, WARD3(3)(2), SURAT, SURAT

ITA 485/SRT/2023[2015-16]Status: Disposed14/9/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

SURAT GLASS INDIA LIMITED,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), SURAT

ITA 483/SRT/2023[2016-17]Status: Disposed14/9/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

INCOME TAX OFFICER, SURAT vs SATYAM EDUCATIONAL TRUST, SILVASA

ITA 167/SRT/2023[2014-15]Status: Disposed14/9/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

INCOME TAX OFFICER, SURAT vs SATYAM EDUCATIONAL TRUST, SILVASA

ITA 166/SRT/2023[2014-15]Status: Disposed14/9/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

SAI DEVELOPERS,SURAT vs INCOME TAX OFFICER, WARD-3(1)(5), SURAT, SURAT

ITA 496/SRT/2023[2015-16]Status: Disposed13/9/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)