ITAT Surat Bench
5,225 judgments
MANISH PACKAGING PVT. LTD.,SURAT vs PR. COMMISSIONER OF INCOME TAX - 1, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
RAREMAT MALL MANAGEMENT CO.PVT.LTD.,SURAT vs INCOME TAX OFFICE, AAYKAR BHAVAN, MAJURA GATE, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
M/S. MAHESHWARI LOGISTICS PRIVATE LIMITED,,VAPI vs PRINCIPAL COMMISSIONER OF INCOME TAX, , VALSAD
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
SHRI CHAMPAKBHAI D. PATEL,BARDOLI vs COMMISSIONER OF INCOME TAX (IT & TP), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
INCOME TAX OFFICER, WARD-2(3)(8), SURAT vs MAHAVEER SHANTILAL JAIN, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
BALMUKUND M VAISHNAV,SURAT vs INCOME TAX OFFICER, WARD-2(3)(7), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
DARSHIT DEVELOPERS ,VALSAD vs INCOME TAX OFFICER, WARD-5, VALSAD
DR. A. L. SAINI (Accountant Member)
GARDEN SILK MILLS PVT. LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
GARDEN SILK MILLS PVT. LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
GARDEN SILK MILLS PVT. LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
GARDEN SILK MILLS PVT. LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
GARDEN SILK MILLS PVT. LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
GARDEN SILK MILLS PVT. LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
GARDEN SILK MILLS PVT. LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
GARDEN SILK MILLS PVT. LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
GARDEN SILK MILLS PVT. LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
GARDEN SILK MILLS PVT. LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
GARDEN SILK MILLS PVT. LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
VAPI GREEN ENVIRO LIMITED,VAPI vs PRINCIPAL COMMISSIONER OF INCOME TAX, , VALSAD
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
SHRI NEHRUNAGAR CO. OP HOUSING SOCIETY,SURAT vs INCOME TAX OFFICER, WARD-1(3)(5), SURAT
DR. A. L. SAINI (Accountant Member)