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ITAT Surat Bench

5,225 judgments

THE PURSHOTTAM FARMERS CO.OP COTTON GINNING & PRESSING SOCIETY LTD.,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT

ITA 501/SRT/2023[2012-13]Status: Disposed5/10/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

BINABEN JAYESHBHAI GOR,VALSAD vs INCOME TAX OFFICER, WARD-1, VAPI

ITA 425/SRT/2023[2012-13]Status: Disposed5/10/2023AY 2012-13

SHRI DR. A. L. SAINI (Accountant Member)

SHAISHAV MUKESHBHAI MEHTA,SURAT vs INCOME TAX OFFICER, WARD 1(3)(9), SURAT, SURAT

ITA 528/SRT/2023[2016-17]Status: Heard4/10/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MAHESH DYEING AND PRINTING MILLS PVT. LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), SURAT

ITA 527/SRT/2023[2011-12]Status: Disposed4/10/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2(1)(1), SURAT vs MANISH SUMATILAL SHAH, MUMBAI

ITA 382/SRT/2023[2017-18]Status: Disposed4/10/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

RAKESHBHAI GEMABHAI OAD,SURAT vs INCOME TAX OFFICER, WARD-2(3)(5), SURAT, SURAT

ITA 510/SRT/2023[2014-15]Status: Disposed29/9/2023AY 2014-15

SHRI DR. A. L. SAINI (Accountant Member)

BHAVNA ENTERPRISE,SURAT vs INCOME TAX OFFICER, WARD 2(3)(3), SURAT

ITA 487/SRT/2023[2018-19]Status: Disposed29/9/2023AY 2018-19

DR. A. L. SAINI (Accountant Member)

KALIDAS KURJIBHAI BAVARIYA,BARDOLI, SURAT vs INCOME TAX OFFICER, WARD-2, BARDOLI

ITA 390/SRT/2022[2012-13]Status: Disposed29/9/2023AY 2012-13

SHRI DR. A. L. SAINI (Accountant Member)

SHEELABEN D. ITALIA,SURAT vs INCOME TAX OFFICER, WARD - 2(3)(4), SURAT

ITA 414/SRT/2023[2017-18]Status: Disposed27/9/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

RAJESHBHAI P . MANGUKIYA,SURAT vs PCIT-1, SURAT, SURAT

ITA 341/SRT/2023[2018-19]Status: Disposed27/9/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI, ACCOUNTANT MEMBER आ.अ.सं./ITA No.333 & 341/SRT/2023 (AYs 2018-19) (Hearing in Physical Court) Nayan Dhanjibhai Mangukiya 14, Rugved Bungalows, L P Savani Road, Adajan, Surat-395 009 [PAN ALPPM 6978 B] Rajesh Parsottambhai Mangukiya 15, Rugved Bungalows, L P Savani Road, Adajan, Surat-395009 [PAN AHOPP 2114 P] Vs Principal Commissioner of Income-tax-1, Surat, Aaykar Bhavan, Majura Gate, Surat- 395001 अपीलाथŎ/Appellant ŮȑथŎ /Respondent ि

NAYAN DHANJIBHAI MANGUKIYA ,SURAT vs PCIT-1 , SURAT, SURAT

ITA 333/SRT/2023[2018-19]Status: Disposed27/9/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI, ACCOUNTANT MEMBER आ.अ.सं./ITA No.333 & 341/SRT/2023 (AYs 2018-19) (Hearing in Physical Court) Nayan Dhanjibhai Mangukiya 14, Rugved Bungalows, L P Savani Road, Adajan, Surat-395 009 [PAN ALPPM 6978 B] Rajesh Parsottambhai Mangukiya 15, Rugved Bungalows, L P Savani Road, Adajan, Surat-395009 [PAN AHOPP 2114 P] Vs Principal Commissioner of Income-tax-1, Surat, Aaykar Bhavan, Majura Gate, Surat- 395001 अपीलाथŎ/Appellant ŮȑथŎ /Respondent ि

SHRI MADHUSUDAN RAYONS PRIVATE LIMITED ,SURAT vs DY. COMMISSIONER OF INCOME TAX, SURAT

ITA 321/SRT/2023[2018-19]Status: Disposed27/9/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

KHAZANA BAZAR PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD - 1(1)(3), SURAT

ITA 335/SRT/2022[2015-16]Status: Disposed27/9/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ITO, WARD-2(2)(3), SURAT vs MAHESHCHAND G. PATEL (HUF), SURAT

ITA 20/SRT/2020[2008-09]Status: Disposed27/9/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHIVAM WELLNESS PRIVATE LIMITED,SURAT vs ADIT-CPC, BENGALURU

ITA 493/SRT/2023[A.Y 2021-22]Status: Disposed26/9/2023

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI, ACCOUNTANT MEMBER आ.अ.सं./ITA No.492 & 493/SRT/2023 (AYs 2020-21 & 2021-22) (Hearing in Physical Court) Shivam Wellness Pvt. Ltd. Clinic, HG-1, I.T.C. Building, Majura Gate, Ring Road, Surat-395 001 [PAN ABBCS 3673 G] Vs ADIT-CPC, Bangalore 1st Floor, Prestige Alpha, No.48/1, 48/2, Beratengaagrahara, Housr Road, Uttarahalli Road, Bengaluru, Karnataka-560100 अपीलाथŎ/Appellant ŮȑथŎ /Respondent िनधाŊįरतीकीओरसे /Assessee by Shri Rasesh Sha

SHIVAM WELLNESS PRIVATE LIMITED,SURAT vs ADIT-CPC, BENGALURU

ITA 492/SRT/2023[A.Y 2020-21]Status: Disposed26/9/2023

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI, ACCOUNTANT MEMBER आ.अ.सं./ITA No.492 & 493/SRT/2023 (AYs 2020-21 & 2021-22) (Hearing in Physical Court) Shivam Wellness Pvt. Ltd. Clinic, HG-1, I.T.C. Building, Majura Gate, Ring Road, Surat-395 001 [PAN ABBCS 3673 G] Vs ADIT-CPC, Bangalore 1st Floor, Prestige Alpha, No.48/1, 48/2, Beratengaagrahara, Housr Road, Uttarahalli Road, Bengaluru, Karnataka-560100 अपीलाथŎ/Appellant ŮȑथŎ /Respondent िनधाŊįरतीकीओरसे /Assessee by Shri Rasesh Sha

INCOME TAX OFFICER, SURAT vs AMITKUMAR MATHURDAS KANERIA, SURAT

ITA 457/SRT/2023[2010-11]Status: Disposed26/9/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

INCOME TAX OFFICER, WARD-3(2)(6), SURAT vs RAJAL RAJENDRAABHAI PATEL, SURAT

ITA 36/SRT/2023[2017-18]Status: Disposed26/9/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A.L. SAINI (Accountant Member)

SHRI HEMRAJSINH KIRANSINH RATHOD,DADRA & NAGAR HAVELI vs PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD

ITA 239/SRT/2023[2018-19]Status: Disposed26/9/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

CHETANBHAI PRAHLADBHAI GAMI,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, SURAT

ITA 228/SRT/2023[2018-19]Status: Disposed26/9/2023AY 2018-19

SHRIPAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)