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ITAT Surat Bench

5,225 judgments

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT, SURAT vs HASMUKHBHAI RAVJIBHAI AHIR, SURAT

ITA 298/SRT/2023[2017-18]Status: Disposed16/10/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI MAHENDRA KANJIBHAI BHANUSHALI,VALSAD vs ASSISTANT COMMISSIONER OF INCOME TAX, VALSAD CIRCLE, VALSAD

ITA 294/SRT/2023[2014-15]Status: Disposed16/10/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

THE SURAT PEOPLES CO OPERATIVE BANK LTD.,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT, SURAT

ITA 278/SRT/2023[2018-19]Status: Disposed16/10/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

PREETIBEN CHHATRASINGH CHAUHAN,SILVASSA vs PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD

ITA 238/SRT/2023[2018-19]Status: Disposed16/10/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SURESHBHAI MANIBHAI PATEL,SURAT vs PR. COMMISSIONER OF INCOME TAX -2,, SURAT

ITA 103/SRT/2021[2010-11]Status: Disposed16/10/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

THE WANKA VIVIDH KARYAKARI SEVA SAHKARI MANDALI LTD,TAPI vs THE INCOME TAX OFFICER, WARD2 BARDOLI, BARDOLI

ITA 470/SRT/2023[2017-18]Status: Disposed13/10/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

GOYAL KNITFAB PVT. LTD.,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CC-1(1)(2), SURAT

ITA 455/SRT/2023[2011-12]Status: Disposed13/10/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

KIRTIKUMAR NAGINDAS SHAH,SURAT vs INCOME TAX OFFICER, WARD 2(3)(6), SURAT

ITA 535/SRT/2023[2014-15]Status: Disposed12/10/2023AY 2014-15

SHRI DR. A. L. SAINI (Accountant Member)

YOGESH GUNVANTLAL RONVELIA,VALSAD vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, SURAT, SURAT

ITA 516/SRT/2023[2011-12]Status: Disposed12/10/2023AY 2011-12

DR. A. L. SAINI (Accountant Member)

CHANDRAKANT GULABBHAI PATEL,VALSAD vs THE INCOME TAX OFFICER, WARD-1, VALSAD

ITA 475/SRT/2023[2011-12]Status: Disposed12/10/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

THE SAGBARA DEDIAPADA VIBHAG AADIVASI MAHILA VIKASH BACHAT AND DHIRAN SAHKARI MANDALI LIMITED,2017-18 vs INCOME TAX OFFICER WARD-2(5), BHARUCH

ITA 472/SRT/2023[2017-18]Status: Disposed12/10/2023AY 2017-18

DR. A. L. SAINI (Accountant Member)

BHAVIN ARUNBHAI PATEL,VALSAD vs INCOME TAX OFFICER, WARD-1, VAPI

ITA 456/SRT/2023[2011-12]Status: Disposed12/10/2023AY 2011-12

SHRI DR. A. L. SAINI (Accountant Member)

SHRI CHHITUBHI JAGUBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD - 1(2)(1), SURAT

ITA 224/SRT/2023[2014-15]Status: Disposed12/10/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

INCOME TAX APPELLATE TRIBUNAL BAR ASSOCIATION,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 166/SRT/2022[2019-20]Status: Disposed12/10/2023AY 2019-20

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

VIKRAM UDESANGBHAI PADHIYAR,SURAT vs INCOME TAX OFFICER, WARD - 3(2)(4), SURAT

ITA 596/SRT/2023[2017-18]Status: Heard11/10/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

VISHAL RAJENDRA MADHAVANI,SURAT vs ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 557/SRT/2023[2018-19]Status: Disposed11/10/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

FIROJ JAMSHEDJI PATEL,SURAT vs INCOME TAX OFFICER-WARD 2(3)(6), SURAT

ITA 532/SRT/2023[2011-12]Status: Heard10/10/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs DMC CONSTRUCTION PVT. LTD.,, MUMBAI

ITA 112/SRT/2021[2012-13]Status: Disposed10/10/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

ABHISHEK MADANLAL TODI,SURAT vs INCOME TAX OFFICER, WARD3(2)(6), SURAT

ITA 550/SRT/2023[2012-13]Status: Heard9/10/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

SHRI SUDHIR KAPOORCHAND GANDHI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2(3), SURAT

ITA 309/SRT/2023[2015-16]Status: Disposed6/10/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)