ITAT Surat Bench
5,225 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT, SURAT vs J.B. AND BROTHERS PRIVATE LIMITED, MUMBAI
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
RAMESH P. MEHTA HUF,SURAT vs INCOME TAX OFFICER, WARD 3(2)(1), SURAT
SHRI PAWAN SINGH (Judicial Member)
RAMESH P. MEHTA HUF,SURAT vs INCOME TAX OFFICER, WARD 3(2)(1), SURAT
SHRI PAWAN SINGH (Judicial Member)
RAMESH P. MEHTA HUF,SURAT vs INCOME TAX OFFICER, WARD3(2)(1), SURAT
SHRI PAWAN SINGH (Judicial Member)
RAMESH P. MEHTA HUF,SURAT vs INCOME TAX OFFICER, WARD 3(2)(1), SURAT
SHRI PAWAN SINGH (Judicial Member)
VIRAL LAVJIBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-3(3)(5), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIR - 1(3), SURAT vs RAJGREEN INFRALINK LLP, SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
RAJGREEN INFRALINK LLP,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 1(3), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
ANIRUDH KESHAV DUBEY,VAPI vs INCOME TAX OFFICER, INCOME TAX OFFICER, DAMAN
SHRI PAWAN SINGH (Judicial Member)
ANTIMA RAMESHKUMAR MALPANI,SURAT vs INCOME TAX OFFICER, WARD-2(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -3, SURAT vs M/S V SQUARE PROJECT, SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
ROYAL SALES & CO.,SURAT vs INCOME TAX OFFICER, WARD - 1(3)(1), SURAT
SHRI DR. A. L. SAINI (Accountant Member)
M/S SACHIN UDYOG NAGAR SAHKARI MANDLI LTD.,,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
BHINNAMAL TRAGAD BRAHMIN SAMAST PANCH,SURAT vs CIT, AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIR.-3, SURAT vs M/S CHARU JEWELS, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
S K KABRA & COMPANY,SURAT vs INCOME TAX OFFICER 1(2)(1), SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
YOGENDRARAJ U. SINGHVI,MUMBAI vs INCOME TAX OFFICER, WARD-2(3)(8), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, , VAPI vs M/S MAHAVIR JAIN CHARITABLE TRUST, VALSAD
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
DCIT, CIRCLE-1(1)(2), SURAT vs J B SYNTEX PVT. LTD, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
HI-SHINE INKS PVT. LTD.,,NA vs ARIVS.THE PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)