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ITAT Surat Bench

5,225 judgments

PRAMODBHAI BALUBHAI PATEL,SURAT vs INCOME TAX OFFICER WARD 3(1)(3), SURAT

ITA 622/SRT/2023[2012-13]Status: Disposed30/10/2023AY 2012-13

SHRI DR. A. L. SAINI (Accountant Member)

RAMESHCHANDRA BUDHIYABHAI AHIR,SURAT vs INCOME TAX OFFICER WARD-1, BARDOLI

ITA 621/SRT/2023[2017-18]Status: Disposed30/10/2023AY 2017-18

SHRI DR. A. L. SAINI (Accountant Member)

SANJAY KUMAR CHOUDHARY HUF,SURAT vs INCOME TAX OFFICER- 2(3)(6), SURAT, SURAT

ITA 618/SRT/2023[2014-15]Status: Disposed30/10/2023AY 2014-15

SHRI DR. A. L. SAINI (Accountant Member)

ANISA ZUBERAHMED MIRZA,SURAT vs INCOME TAX OFFICER, WARD-1(2)(6), SURAT

ITA 616/SRT/2023[2017-18]Status: Disposed30/10/2023AY 2017-18

SHRI DR. A. L. SAINI (Accountant Member)

SHRI NEHRUNAGAR CO-OP. HOUSING SOCIETY, SURAT,SURAT vs INCOME TAX OFFICE, WARD-1(3)(5), SURAT, SURAT

ITA 506/SRT/2023[2020-21]Status: Disposed30/10/2023AY 2020-21

DR. A. L. SAINI (Accountant Member)

JANAKKUMAR MUKUNDPRASAD PATEL,SURAT vs INCOME TAX OFFICER WARD 1 BARDOLI, SURAT

ITA 418/SRT/2023[2014-15]Status: Disposed30/10/2023AY 2014-15

DR. A. L. SAINI (Accountant Member)

KAMALDEEP HARCHARANJITSINGH DANG,SURAT vs INCOME TAX OFFICER, WARD-3(1)(1), SURAT

ITA 408/SRT/2023[2014-15]Status: Disposed30/10/2023AY 2014-15

SHRI DR. A. L. SAINI (Accountant Member)

BHARATBHAI NAGINBHAI PATEL,ANKLESHWAR vs INCOME TAX OFFICER, WARD - 2(4), BHARUCH

ITA 393/SRT/2023[2012-13]Status: Disposed30/10/2023AY 2012-13

SHRI DR. A. L. SAINI (Accountant Member)

AARADHNA DEVELPOERS PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD 1(1)(1), SURAT

ITA 179/SRT/2023[2010-11]Status: Disposed30/10/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

AARADHNA DEVELPOERS PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD 1(1)(1), SURAT

ITA 178/SRT/2023[2009-10]Status: Disposed30/10/2023AY 2009-10

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

AARADHNA DEVELPOERS PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD 1(1)(1), SURAT

ITA 177/SRT/2023[2008-09]Status: Disposed30/10/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

USHABEN VINODBHAI BELADIYA,SURAT vs INCOME TAX OFFICER WARD 3(3)(1), SURAT

ITA 246/SRT/2022[2017-18]Status: Disposed30/10/2023AY 2017-18

SHRI DR. A. L. SAINI (Accountant Member)

RAIYANI BROTHERS,SURAT vs ITO, WARD-3(3)(4), SURAT

ITA 8/SRT/2021[2012-13]Status: Disposed30/10/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

CHETAN BIPINBHAI BHA vs AR,SURATVS.INCOME TAX OFFICER WARD-2, BARDOLI

ITA 620/SRT/2023[2017-18]Status: Heard27/10/2023AY 2017-18

SHRI DR. A. L. SAINI (Accountant Member)

RIPAL ARVIDBHAI PATEL,SURAT vs INCOME TAX OFFICER,, SURAT

ITA 540/SRT/2023[A.Y.2016-17]Status: Disposed27/10/2023

SHRI PAWAN SINGH (Judicial Member)

INCOME TAX OFFICER, SURAT vs MAGNIFIQUE GEMS PRIVATE LIMITED, SURAT

ITA 458/SRT/2023[2011-12]Status: Disposed27/10/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MAGNIFIQUE GEMS PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER, WARD -1(1)(4), SURAT

ITA 389/SRT/2023[2011-12]Status: Disposed27/10/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SANJAYBHAI BAVADIYA,SURAT vs INCOME TAX OFFICER, WARD - 2(3)(4), SURAT

ITA 149/SRT/2023[2012-13]Status: Disposed27/10/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SANJAYBHAI BAVADIYA,SURAT vs INCOME TAX OFFICER, WARD - 2(3)(4), SURAT

ITA 148/SRT/2023[2011-12]Status: Disposed27/10/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

JAINAM EXPORTS,SURAT vs INCOME TAX OFFICER, WARD- 2(3)(7), SURAT

ITA 566/SRT/2023[2012-13]Status: Disposed26/10/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member)