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ITAT Surat Bench

5,225 judgments

SHRI RAVJIBHAI B DHAMELIYA,SURAT vs DCIT, CIRCLE-2(1)(2), SURAT

ITA 124/SRT/2020[2011-12]Status: Disposed6/11/2023AY 2011-12

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

ACIT, CIRCLE-3(3), SURAT vs SHRI RAVJIBHAI BECHARBHAI DHAMELIYA, SURAT

ITA 122/SRT/2020[2011-12]Status: Disposed6/11/2023AY 2011-12

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

DCIT, CIRCLE-3(3), SURAT vs SHRI RAVJIBHAI BECHARBHAI DHAMELIYA,, SURAT

ITA 304/SRT/2019[2010-11]Status: Disposed6/11/2023AY 2010-11

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

SHRI RAVJIBHAI BECHARBHAI DHAMELIYA,,SURAT vs INCOME TAX OFFICER WARD-3(1(1), SURAT

ITA 239/SRT/2019[2010-11]Status: Disposed6/11/2023AY 2010-11

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

GANGESHWAR SEVA MANDAL CHARITABLE TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 589/SRT/2023[2022-23]Status: Heard3/11/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

GANGESHWAR SEVA MANDAL CHARITABLE TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 588/SRT/2023[2022-23]Status: Heard3/11/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

BASANT SEKHANI,SURAT vs INCOME TAX OFFICER WARD 2(2)(1), SURAT

ITA 585/SRT/2023[2010-11]Status: Heard1/11/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

BASANT SEKHANI,SURAT vs INCOME TAX OFFICER WARD 2(2)(1), SURAT

ITA 584/SRT/2023[2010-11]Status: Heard1/11/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

KAVIISH FOCUS PIPES PVT. LTD,SURAT vs ITO, WARD-1(1)(3), SURAT

ITA 9/SRT/2020[2013-14]Status: Heard1/11/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI, ACCOUNTANT MEMBER आ.अ.सं./ITA No.48 & 09/SRT/2020 (AYs 2012-13 & 2013-14) (Hearing in Virtual Court) Kaviish Focus Pipes Pvt. Ltd. (now known as GSPL Seamless Pipes Pvt. Ltd.) Survey No.389 Orma, Taluika Olpad, Surat-394 540 [PAN AAECK 0608 B] Vs Income Tax Officer Ward-1(1)(3), Surat, 1st Floor, Room No.113, Aaykar Bhawan, Majura Gate, Surat-395001 अपीलाथŎ/Appellant ŮȑथŎ /Respondent िनधाŊįरतीकीओरसे /Assessee by Shri Manish J Shah, Adv

KAVISH FOCUS PIPES PVT LTD (NOW KNOWN AS GSPL SEAMLESS PIPES PVT. LTD),SURAT vs ITO, WARD-1(1)(3), SURAT

ITA 48/SRT/2020[2012-13]Status: Heard1/11/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI, ACCOUNTANT MEMBER आ.अ.सं./ITA No.48 & 09/SRT/2020 (AYs 2012-13 & 2013-14) (Hearing in Virtual Court) Kaviish Focus Pipes Pvt. Ltd. (now known as GSPL Seamless Pipes Pvt. Ltd.) Survey No.389 Orma, Taluika Olpad, Surat-394 540 [PAN AAECK 0608 B] Vs Income Tax Officer Ward-1(1)(3), Surat, 1st Floor, Room No.113, Aaykar Bhawan, Majura Gate, Surat-395001 अपीलाथŎ/Appellant ŮȑथŎ /Respondent िनधाŊįरतीकीओरसे /Assessee by Shri Manish J Shah, Adv

ABHISHEK NAVNITKUMAR DOSHI,SURAT vs INCOME TAX OFFICER, WARD 2(3)(7), SURAT

ITA 530/SRT/2023[2011-12]Status: Disposed31/10/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

HARPALSINH FATESINH DEVDHARA,KOSAMBA vs INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 511/SRT/2023[2017-18]Status: Disposed31/10/2023AY 2017-18

SHRI DR. A. L. SAINI (Accountant Member)

SHRI NEHRUNAGAR CO-OP. HOUSING SOCIETY,SURAT vs INCOME TAX OFFICER, WARD-1(3)(5), SURAT

ITA 507/SRT/2023[2016-17]Status: Disposed31/10/2023AY 2016-17

DR. A. L. SAINI (Accountant Member)

JAGDISHRAM MOHANRAM VISHNOI,NAGAUR vs ITO, SURAT

ITA 324/SRT/2023[2018-19]Status: Disposed31/10/2023AY 2018-19

DR. A. L. SAINI (Accountant Member)

SHREE NARMADA KHAND UDYOG SAHKARI MANDALI LTD.,NARMADA vs INCOME TAX OFFICER, WARD - 2(1), BHARUCH

ITA 104/SRT/2023[2014-15]Status: Disposed31/10/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

SHREE NARMADA KHAND UDYOG SAHKARI MANDALI LTD.,NARMADA vs INCOME TAX OFFICER, WARD - 2(1), BHARUCH

ITA 103/SRT/2023[2013-14]Status: Disposed31/10/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

SHREE NARMADA KHAND UDYOG SAHKARI MANDALI LTD.,NARMADA vs INCOME TAX OFFICER, WARD - 2(1), BHARUCH

ITA 102/SRT/2023[2012-13]Status: Disposed31/10/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

AMALSAD VIBHAG KELVANI MANDAL,AMALSAD, NA vs ARIVS.INCOME TAX OFFICER, EXEMPTION WARD, , SURAT

ITA 213/SRT/2022[2014-15]Status: Disposed31/10/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIR.-4, SURAT vs M/S SHREE NARAYAN CORPORATION, SURAT

ITA 107/SRT/2021[2014-15]Status: Disposed31/10/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ITO, WARD-2(3)(7), SURAT vs ATIN EXPORTS LLP, SURAT

ITA 148/SRT/2020[2015-16]Status: Disposed31/10/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Physical Hearing) I.T.O., Ward 2(3)(7), Surat. Vs. Atin Exports LLP, 4th Floor, Shashvat Apartmental, Pipala Sheri, Mahidharpura, Surat-395003. PAN No. ABBFA 6184 F Appellant/ Respondent Respondent/ Assessee Department represented by Shri Ritesh Mishra, CIT-DR Assessee represented by Shri Mehul Shah, C.A. Date of hearing 06/10/2023 Date of pronouncement 31/10/2023 Order under Section 254(1) of Income Tax Act PER: PA