ITAT Surat Bench
5,225 judgments
VINAY BHATEJA,SURAT vs INCOME TAX OFFICER, WARD - 1(2)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
SHRI KIRANKUMAR RASIKLAL SANGHVI,DEESA vs PR. COMMISSIONER OF INCOME TAX-4, AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
D V PROPERTIES PVT. LTD,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-1(1)(1), SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
S J P CONSTRUCTIONS PRIVATE LIMITED,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2, SURAT vs M/S AALIDHAR TEXTOOL ENGINEERS PVT. LTD., SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CC-2, SURAT vs AALIDHAARA TEXTOOL ENGINEERS PVT. LTD, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
BHARATKUMAR R SONI,NA vs ARIVS.PR. COMMISSIONER OF INCOME TAX, VALSAD
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
NILESHKUMAR CHHAGANBHAI VASOYA,SURAT vs INCOME TAX OFFICER, WARD-3(2)(8), SURAT
SHRI PAWAN SINGH (Judicial Member)
SHYAM VILAS PATIL,VAPI vs INCOME TAX OFFICER, WARD-8, VAPI, VAPI
SHRI PAWAN SINGH (Judicial Member)
HARISHBHAI G. CHOVATIYA,SARTHANA, SURAT vs INCOME TAX OFFICER, WARD 3(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member)
HASMUKHBHAI KADVABHAI RAMANI,SURAT vs INCOME TAX OFFICER, WARD - 2(3)(2), SURAT
SHRI PAWAN SINGH (Judicial Member)
ACIT, CENTRAL CIRCLE-4, SURAT vs VALENCIA CORPORATION, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
DINESH NARANBHAI KOSHIYA,SURAT vs INCOME TAX OFFICER , SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
DINESH NARANBHAI KOSHIYA,SURAT vs INCOME TAX OFFICER, , SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
KRISHNA HIREN GUJARATI,SURAT vs INCOME TAX OFFICER, WD. 3(2)(4), SURAT
SHRI PAWAN SINGH (Judicial Member)
THAKORBHAI & COMPANY,NA vs ARIVS.INCOME TAX OFFICER, WARD-5, NAVSARI, NAVSARI
SHRI PAWAN SINGH (Judicial Member)
VIJAY RAMSINGH GOYAL,SURAT vs I.T.O., WARD 2(2)(5), SURAT., SURAT
SHRI PAWAN SINGH (Judicial Member)
ME AND MUMMY HOSPITAL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.3, SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
ME AND MUMMY HOSPITAL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.3, SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
ACIT, VAPI CIRCLE, VAPI, VAPI vs M/S. NORTHERN INDIA ALCORUY SYSTEMS, VAPI
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)