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ITAT Surat Bench

5,225 judgments

ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-3, SURAT, SURAT vs ANTIQUE EXIM PVT. LTD., SURAT

ITA 525/SRT/2023[2018-19]Status: Disposed23/11/2023AY 2018-19

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, SURAT, SURAT vs TANMAN JEWELS PVT. LTD., SURAT

ITA 521/SRT/2023[2018-19]Status: Disposed23/11/2023AY 2018-19

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

ACIT, CENTRAL CIRCLE-3, SURAT, SURAT vs NOBAL JEWELS PVT. LTD., SURAT

ITA 518/SRT/2023[2018-19]Status: Disposed23/11/2023AY 2018-19

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT vs SAFFRON GEMS PVT. LTD., SURAT

ITA 512/SRT/2023[2018-19]Status: Disposed23/11/2023AY 2018-19

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

NOBAL JEWELS PVT LTD ,SURAT vs ASST COMMISSIONER OF INCOME TAX, SURAT

ITA 468/SRT/2023[2018-19]Status: Disposed23/11/2023AY 2018-19

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

TANMAN JEWELS PVT LTD,SURAT vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT

ITA 446/SRT/2023[2018-19]Status: Disposed23/11/2023AY 2018-19

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

ANTIQUE EXIM PVT. LTD, SURAT,SURAT vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT

ITA 445/SRT/2023[2018-19]Status: Disposed23/11/2023AY 2018-19

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

SAFFRON GEMS PVT LTD,SURAT vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT

ITA 444/SRT/2023[2018-19]Status: Disposed23/11/2023AY 2018-19

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

HARMONY YARNS PVT. LTD.,SURAT vs PR. COMMISSIONER OF INCOME TAX -1, SURAT

ITA 348/SRT/2023[2018-19]Status: Disposed23/11/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ACIT, CENTRAL CIRCLE-3, SURAT vs PANKAJ KHANDELWALA, SURAT

ITA 83/SRT/2022[2016-17]Status: Heard23/11/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI PRABHUBHAI DULLABHBHAI PATEL L/R VIRAL PATEL,SURAT vs INCOME TAX OFFICER, WARD - 1(3)(8), SURAT

ITA 562/SRT/2023[2012-13]Status: Disposed22/11/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

HASUMATIBEN JAGDISHBHAI PATEL, ,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD

ITA 322/SRT/2023[2018-19]Status: Disposed22/11/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

VIRAJ SHIRISHKUMAR MODI,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

ITA 637/SRT/2023[2018-19]Status: Heard21/11/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

VIRAJ SHIRISHKUMAR MODI,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

ITA 636/SRT/2023[2017-18]Status: Heard21/11/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

VIRAJ SHIRISHKUMAR MODI,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

ITA 635/SRT/2023[2016-17]Status: Heard21/11/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

VIRAJ SHIRISHKUMAR MODI,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

ITA 634/SRT/2023[2015-16]Status: Heard21/11/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

VIRAJ SHIRISHKUMAR MODI,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

ITA 633/SRT/2023[2014-15]Status: Heard21/11/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

VIRAJ SHIRISHKUMAR MODI,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

ITA 632/SRT/2023[2013-14]Status: Heard21/11/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

VIRAJ SHIRISHKUMAR MODI,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-1, SURAT, SURAT

ITA 631/SRT/2023[2012-13]Status: Heard21/11/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

HITESH ISHWARLAL THAKAR,SURAT vs INCOME TAX OFFICER, WARD 1(3)(7), SURAT

ITA 605/SRT/2023[2017-18]Status: Disposed21/11/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)