ITAT Surat Bench
5,225 judgments
MUKHTAR RAMZAN SHAIKH,VAPI vs INCOME TAX OFFICER, WARD-6, VAPI, VAPI
SHRI DR. A. L. SAINI (Accountant Member)
MUKHTAR RAMZAN SHAIKH,VAPI vs INCOME TAX OFFICER, WARD-6, VAPI, VAPI
SHRI DR. A. L. SAINI (Accountant Member)
BHIKHUBHAI KESHAVBHAI MISTRY,BHARUCH vs INCOME TAX OFFICER, WARD - 1(5), BHARUCH
SHRI PAWAN SINGH (Judicial Member)
DINESHBHAI MOHANBHAI PATEL,SURAT vs THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE1(2) , SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1)(1), SURAT vs PARESH JABBARMAL KHANDELWAL (HUF), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
SHRI PARESH JABBARMAL KHANDELWAL (HUF),SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(3), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
LITECON INDUSTRIES PVT. LTD.,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX - 1, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
SHRI JAYESH CHANDULAL SHAH,SURAT vs ITO,WARD-3(3)(2),, SURAT
DR. A. L. SAINI (Accountant Member)
M/S HALLMARK TOUR,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
PRITESH PANKAJBHAI SIDHPURIA,SURAT vs INCOME TAX OFFICER, WARD-2(3)(1), SURAT
SHRI PAWAN SINGH, JUDICIAL MEMBER (Hybrid hearing) Pritesh Pankajbhai Sidhpuria, 73 Jivan Jyot Society, Amroli Kasad Road, Kasad Tal, Choryashi, Surat – 395001. PAN : AOSPS3957C Vs. The ITO, Ward -2(3)(1), Surat. APPELLANT RESPONDEDNT Appellant by Shri Mehul Shah, CA Respondent by Shri Vinod Kumar, Sr. DR Date of institution 24/07/2023 Date of hearing 28/11/2023 Date of pronouncement 30/11/2023 Order Under Section 254(1) of Income tax Act PER PAWAN SINGH (Judicial Member)
PARVATIBEN BHAGUBHAI PATEL,VALSAD vs INCOME TAX OFFICER, WARD-7, VAPI, VAPI
SHRI PAWAN SINGH (Judicial Member)
SHRI HARESHKUMAR JAYANTILAL MAHADEVWALA HUF,SURAT vs INCOME TAX OFFICER, WARD - 1(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member)
NA vs ARI SURAT ATHTHAVISI MODH CHATURVEDI BRAHMIN GHYATI SAMAST ,NAVSARIVS.COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
DHIRUBHAI NANJIBHAI KACHCHADIA,VAPI vs INCOME TAX OFFICER, WARD-2, VAPI, VAPI
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
RAJESHBHAI D. DUNGARANI (HUF),SURAT vs INCOME TAX OFFICER, WARD -3(2)(3), SURAT
SHRI PAWAN SINGH (Judicial Member)
RANAJITBHAI BALVANTBHAI PATEL,OLPAD vs ITO - WARD 2(2)(4), MAJURA GATE
SHRI PAWAN SINGH (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME -TAX, CIRCLE-1(1)(1),SURAT, MAJURA GATE,SURAT vs SHREE ARADHNA URBAN CO OP CREDIT SOCIETY LTD, VARACHHA ROAD
SHRI PAWAN SINGH (Judicial Member)
DILIP BHIKHUBHAI CHAUHAN,SURAT vs INCOME TAX OFFICER, WARD-3(2)(2), SURAT
SHRI PAWAN SINGH (Judicial Member)
ULTIMATE SPORTS & EDUCATION TRUST,SURAT vs CIT (EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
SHREE OM SAI DEVELOPERS,SURAT vs INCOME TAX OFFICER, WARD - 3(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)