ITAT Surat Bench
5,225 judgments
INCOME TAX OFFICER, WARD 1(3)(1), SURAT, SURAT vs SUNIL MITTAL HUF , SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
ACIT, CIRCLE-2(1)(1), INCOME TAX DEPARTMENT vs S D MATERIAL HANDLERS PRIVATE LIMITED, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs M/S SURAT LIFE CARE PVT. LTD., SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
AMIT INDUSTRIES,DAMAN vs INCOME TAX OFFICER, DAMAN WD., DAMAN
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
NAVAPURA URBAN CO OP CREDIT AND CONSUMER SOCIETY LTDIT CONSUMER,SURAT vs ASSESSMENT UNIT INCOMETAX DEPARTMENT, DELHI
SHRI PAWAN SINGH (Judicial Member)
NAVAPURA CO OP CREDIT CONSUMER SOCIETY LTD,SURAT vs THE ADDITIONAL JOINT DEPUTY COMMISSIONER OF INCOMETAX, NATIONAL E- ASSESSMENT CENTRE
SHRI PAWAN SINGH (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN vs SHRI SUNNY CHANDRAKANT FUDHNAWALA, SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
BHARATKUMAR NATHUBHAI PATEL,VALSAD vs INCOME TAX OFFICER, WARD - 1, VALSAD
SHRI PAWAN SINGH (Judicial Member)
MAGANLAL HARICHAND SONI,BARDOLI vs INCOME TAX OFFICER, WARD ONE BARODOLI
SHRI PAWAN SINGH (Judicial Member)
SUHEL MOHAMED SALIM BHAJJUWALA,BHARUCH vs ITO, BHARUCH
SHRI PAWAN SINGH (Judicial Member)
VRUNDAVAN RESTAURANT,SURAT vs INCOME TAX OFFICER, WARD - 1(2)(1) (NEW) WARD-1(2)(5), VADODARA (OLD), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
PRADEEPSINH BACHUBHAI GOHIL,NA vs ARIVS.INCOME TAX OFFICER, WARD-4, NAVSARI
SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)
GODAWARI FIBRES PVT. LTD., SURAT,SURAT vs INCOME TAX OFFICER, WARD - 1(1)(2), SURAT (NEW WARD - 1(1)(1), SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
ASHWINKUMAR ARBAN CO-OPERATIVE SOCIETY LTD.,,SURAT vs PR. COMMISSIONER OF INCOME TAX - 1, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
INCOME TAX OFFICER, WARD-2(3)(6), SURAT, ANAVIL BUSINESS CENTRE vs SUNILKUMAR, DEVRATNA APARTMENT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
S M K R VASHI HIGH SCHOOL,NA vs ARIVS.INCOME TAX OFFICER, EXEMPTION WARD, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)
ASHWINBHAI LABHUBHAI JODHANI,SURAT vs INCOME TAX OFFICER, WARD-3(3)(1), SURAT
SHRI DR. A. L. SAINI (Accountant Member)
VITRAG PRINTS,SURAT vs NFAC, DELHI
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
BHUPENDRAKUMAR BALVANTLAL GANDHI,SURAT vs INCOME TAX OFFICER - WARD 1(3)(1), SURAT
DR. A. L. SAINI (Accountant Member)
GAGJIBHAI JIVABHAI BHARWAD,SURAT vs ITO, ADAJAN
DR. A. L. SAINI (Accountant Member)