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ITAT Surat Bench

5,225 judgments

DCIT, VAPI vs GUJARART POLYSOL CHEMICAL LTD, VAPI

ITA 595/SRT/2023[2018-19]Status: Disposed28/12/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

MUKESH RAJENDRA PRASAD THAKUR,MUMBAI vs INCOME TAX OFFICER, WARD - 1, VAPI

ITA 590/SRT/2023[2016-17]Status: Disposed28/12/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

GUJARAT POLYSOL CHEMICALS LIMITED LIMITED,VAPI vs THE ASST. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1, VAPI, VAPI

ITA 513/SRT/2023[2018-19]Status: Disposed28/12/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

RAMESHKUMAR LALAN TIWARI,SURAT vs INCOME TAX OFFICER, WARD 2(3)(5), SURAT, SURAT

ITA 484/SRT/2023[2018-19]Status: Disposed28/12/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

ENGINEERING PROFESSIONAL COMPANY PVT. LTD.,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), SURAT

ITA 453/SRT/2023[2016-17]Status: Disposed28/12/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

ENGINEERING PROFESSIONAL COMPANY PVT. LTD.,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), SURAT

ITA 452/SRT/2023[2014-15]Status: Disposed28/12/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

ENGINEERING PROFESSIONAL COMPANY PVT. LTD.,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), SURAT

ITA 451/SRT/2023[2011-12]Status: Disposed28/12/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

OM SAI STONE LIMITED,SURAT vs INCOME TAX OFFICER, WARD - 2(1)(4), SURAT

ITA 667/SRT/2023[2012-13]Status: Disposed27/12/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

OM SAI STONE LIMITED,SURAT vs INCOME TAX OFFICER, WARD- 2(1)(4), SURAT

ITA 666/SRT/2023[2011-12]Status: Disposed27/12/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), Dr. ARJUN LAL SAINI (Accountant Member)

MAROLI VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD,.,NA vs ARIVS.ACIT, NAVSARI , NAVSARI

ITA 18/SRT/2021[2014-15]Status: Disposed27/12/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.,2, SURAT vs VIJAYBHAI MALABHAI BHARWAD, SURAT

ITA 121/SRT/2021[2014-15]Status: Disposed27/12/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

VIJAYBHAI MALABHAI BHARWAD,SURAT vs ASST. COMMISSIONER OF INCOME TAX, CIR.,-1(2), SURAT

ITA 118/SRT/2021[2014-15]Status: Disposed27/12/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

CHIRAG MISHRIMAL HIRANI,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(3), SURAT

ITA 582/SRT/2023[2007-08]Status: Disposed26/12/2023AY 2007-08

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

SHRI MODH PATNI GHANCHI GNATI PUNCH TRUST,SURAT vs INCOME TAX OFFICER, WARD-2(3)(6), SURAT

ITA 88/SRT/2023[2016-17]Status: Disposed22/12/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CC-4, SURAT, SURAT vs M/S. SHREE KUBERJI ASSOCIATES, SURAT

ITA 155/SRT/2023[2020-21]Status: Disposed22/12/2023AY 2020-21

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

KSHITIJ MARINE SERVICES PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER, WARD 1(1)(3), SURAT

ITA 717/SRT/2023[2014-15]Status: Disposed21/12/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

VASIMKHAN HAMIDKHAN PATHAN,DANG vs INCOME TAX OFFICER, WARD-5, NAVSARI, NAVSARI

ITA 704/SRT/2023[2013-14]Status: Disposed21/12/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

RAKESH CHITRANJAN BANGDIWALA,SURAT vs INCOME TAX OFFICER, WARD 1(3)(4), SURAT

ITA 686/SRT/2023[2015-16]Status: Disposed21/12/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

THE AMROLI VIBHAG VIVIDH KARYAKARI SAHKARI M LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 2(3), SURAT

ITA 672/SRT/2023[2017-18]Status: Disposed21/12/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MAHAVIR EDUCATION TRUST,SURAT vs ADDITIONAL CIT CPC/ JURISDICTIONAL A.O. EXEMPTION WARD, SURAT, BENGALURU/SURAT

ITA 647/SRT/2023[2020-21]Status: Disposed21/12/2023AY 2020-21

SHRI PAWAN SINGH (Judicial Member)