ITAT Surat Bench

5,225 judgments

BHANUBEN RAJESHBHAI RATHOD,SURAT vs INCOME TAX OFFICER, WARD 1(3)(6), SURAT

ITA 650/SRT/2023[2010-11]Status: Disposed29/12/2023AY 2010-11

DR. A. L. SAINI (Accountant Member)

ANILKUMAR HARISHANKAR PANDEY,SURAT vs INCOME TAX OFFICER, WARD - 2(3)(1), SURAT

ITA 587/SRT/2023[2010-11]Status: Disposed29/12/2023AY 2010-11

SHRI DR. A. L. SAINI (Accountant Member)

YASH BHUPESHBHAI TAMAKUWALA,SURAT vs INCOME TAX OFFICER, WARD - 2(2)(5), NOW INCOME TAX OFFICER - 1(2)(6), SURAT

ITA 580/SRT/2023[2013-14]Status: Disposed29/12/2023AY 2013-14

SHRI DR. A. L. SAINI (Accountant Member)

SUNI DAVIS THAKOLKKARAN,SURAT vs INCOME TAX OFFICER, WARD-2(3)(6), SURAT, SURAT

ITA 548/SRT/2023[2011-12]Status: Disposed29/12/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

KAMAL JAYANTILAL ZAVERI,SURAT vs INCOME TAX OFFICER, WARD-1(3)(7), SURAT, SURAT

ITA 547/SRT/2023[2015-16]Status: Disposed29/12/2023AY 2015-16

DR. A. L. SAINI (Accountant Member)

KAMAL JAYANTILAL ZAVERI,SURAT vs INCOME TAX OFFICER-WARD-1(3)(7), SURAT, SURAT

ITA 546/SRT/2023[2014-15]Status: Disposed29/12/2023AY 2014-15

DR. A. L. SAINI (Accountant Member)

KAMAL JAYANTILAL ZAVERI,SURAT vs INCOME TAX OFFICER, WARD-1(3)(7), SURAT

ITA 545/SRT/2023[2013-14]Status: Disposed29/12/2023AY 2013-14

DR. A. L. SAINI (Accountant Member)

KAMAL JAYANTILAL ZAVERI,SURAT vs INCOME TAX OFFICER, WARD-1(3)(7), , SURAT

ITA 544/SRT/2023[2012-13]Status: Disposed29/12/2023AY 2012-13

DR. A. L. SAINI (Accountant Member)

KAMAL JAYANTILAL ZAVERI,SURAT vs INCOME TAX OFFICER, WARD-1(3)(7), SURAT

ITA 543/SRT/2023[2011-12]Status: Disposed29/12/2023AY 2011-12

DR. A. L. SAINI (Accountant Member)

VIRAL SHAILESH SHAH,VALSAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, VALSAD, VALSAD

ITA 536/SRT/2023[2011-12]Status: Disposed29/12/2023AY 2011-12

SHRI DR. A. L. SAINI (Accountant Member)

SHRI LILADHAR NANJIBHAI HINGRAJYA,TAPI vs INCOME TAX OFFICER, WARD - 2, BARDOLI

ITA 517/SRT/2023[2015-16]Status: Disposed29/12/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

HEMANT JASHUBHAI GANDHI, HUF,SURAT vs INCOME TAX OFFICER, WARD - 1(3)(2), SURAT

ITA 378/SRT/2023[2016-17]Status: Disposed29/12/2023AY 2016-17

SHRI DR. A. L. SAINI (Accountant Member)

SHILPABEN NILESHBHAI GAMI,BARDOLI vs INCOME TAX OFFICER, WARD - 3(1)(5), SURAT

ITA 372/SRT/2023[2007-08]Status: Disposed29/12/2023AY 2007-08

DR. A. L. SAINI (Accountant Member)

KAMLESH JETHMAL SHAH,SILVASSA vs INCOME TAX OFFICER, SILVASSA WARD, SILVASSA

ITA 369/SRT/2023[2009-10]Status: Disposed29/12/2023AY 2009-10

SHRI DR. A. L. SAINI (Accountant Member)

CHANDA SUNIL MERATWAL,SURAT vs COMMISSIONER OF INCOME TAX APPPLEALS, SURAT

ITA 339/SRT/2023[2008-09]Status: Disposed29/12/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRIFAL IMPEX PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER, WARD - 2(1)(3), SURAT

ITA 250/SRT/2023[2014-15]Status: Disposed29/12/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR. -4, SURAT vs SHREE KUBERJI TEXTILE DECK, SURAT

ITA 223/SRT/2023[2020-21]Status: Disposed29/12/2023AY 2020-21

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHRIFAL IMPEX PVT. LTD.,,SURAT vs INCOME TAX OFFICER, WARD - 2(1)(3), SURAT

ITA 191/SRT/2023[2012-13]Status: Disposed29/12/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRIFAL IMPEX PVT. LTD.,,SURAT vs INCOME TAX OFFICER, WARD - 2(1)(3), SURAT

ITA 190/SRT/2023[2011-12]Status: Disposed29/12/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MANOJKUMAR ISHWARBHAI PATEL,BARDOLI vs INCOME TAX OFFICER, WARD-1, , BARDOLI

ITA 710/SRT/2023[2015-16]Status: Disposed28/12/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)