ITAT Surat Bench
5,225 judgments
GORDHANBHAI BABUBHAI DHADUK,SURAT vs INCOME TAX OFFICER, WARD - 3(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
SHRI BHARATBHAI MANUBHAI BALDHA,SURAT vs INCOME TAX OFFICER, WARD - 3(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
SHREE MADHI SURALI VIBHAG NAGRIK SAHAKARI DHIRAN MANDALI LTD.,,SURAT vs DY. COMMISSIONER OF INCOME TAX , CIRCLE -2(3), SURAT
SHRI PAWAN SINGH (Judicial Member)
INCOME TAX OFFICER, WARD - 3, NA vs ARIVS.SHRI LALLUBHAI MORARBHAI PATEL, NAVSARI
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
MUKESH PARSHOTTAMBHAI MANGUKIYA,SURAT vs ITO WARD-3(2)(5), SURAT
SHRI PAWAN SINGH (Judicial Member)
ARJUNSINH HARISINH THAKOR,SURAT vs INCOME TAX OFFICER, BARDOLI
SHRI PAWAN SINGH (Judicial Member)
NAVINCHANDRA GIRDHARBHAI PATEL,SURAT vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(3), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)
HARSHIT GEMS LTD,SURAT vs ASST. COMMISSIONER OF INCOME TAX, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
HARSHIT GEMS LTD,SURAT vs DY. COMMISSIONER OF INCOME TAX, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs M/S. HARSHIT GEMS LTD., , SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs M/S. HARSHIT GEMS LTD., , SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
VISHAL RANGE DIAM PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD 2(1)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
SALIM AHMED MOHAMED SAFI PATEL,BHARUCH vs INCOME TAX OFFICER, WARD-1(4), BHARUCH
SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)
PRAKASHSINH THAKOR,SURAT vs ACIT, CIRCLE-2(2), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
SHRI 108 GOL VISHA SHRIMALI JAIN CHARITES SURAT,SURAT vs DCIT, CPC, BANGALORE
SHRI PAWAN SINGH (Judicial Member)
JYOTSNABEN N RAMI,SURAT vs ITO WARD 3(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member)
SHRI KIRAN KASTURCHAND SHAH,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX- 1, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
RUSHI PRAVINCHANDRA RASKAPOOR,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, , SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
HUBERGROUP INDIA PRIVATE LIMITED,VAPI vs PR. COMMISSIONER OF INCOME TAX, VALSAD
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
MUKESH ARVINDLAL VAKHARIA,SURAT vs ITO, WARD 2(3)(3), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)