ITAT Surat Bench

5,242 judgments

INCOME TAX OFFICER, WARD - 3, NA vs ARIVS.SHRI LALLUBHAI MORARBHAI PATEL, NAVSARI

ITA 122/SRT/2023[2016-17]Status: Heard15/6/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

MUKESH PARSHOTTAMBHAI MANGUKIYA,SURAT vs ITO WARD-3(2)(5), SURAT

ITA 247/SRT/2022[2017-18]Status: Disposed15/6/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

ARJUNSINH HARISINH THAKOR,SURAT vs INCOME TAX OFFICER, BARDOLI

ITA 245/SRT/2021[2017-18]Status: Disposed15/6/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

NAVINCHANDRA GIRDHARBHAI PATEL,SURAT vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(3), SURAT

ITA 229/SRT/2023[2013-14]Status: Disposed13/6/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

HARSHIT GEMS LTD,SURAT vs ASST. COMMISSIONER OF INCOME TAX, SURAT

ITA 344/SRT/2022[2014-15]Status: Disposed13/6/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

HARSHIT GEMS LTD,SURAT vs DY. COMMISSIONER OF INCOME TAX, SURAT

ITA 342/SRT/2022[2012-13]Status: Disposed13/6/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs M/S. HARSHIT GEMS LTD., , SURAT

ITA 314/SRT/2022[2014-15]Status: Disposed13/6/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs M/S. HARSHIT GEMS LTD., , SURAT

ITA 313/SRT/2022[2012-13]Status: Disposed13/6/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

VISHAL RANGE DIAM PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD 2(1)(1), SURAT

ITA 227/SRT/2023[2013-14]Status: Disposed12/6/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SALIM AHMED MOHAMED SAFI PATEL,BHARUCH vs INCOME TAX OFFICER, WARD-1(4), BHARUCH

ITA 124/SRT/2023[2012-13]Status: Heard12/6/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

PRAKASHSINH THAKOR,SURAT vs ACIT, CIRCLE-2(2), SURAT

ITA 39/SRT/2022[2011-12]Status: Disposed8/6/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHRI 108 GOL VISHA SHRIMALI JAIN CHARITES SURAT,SURAT vs DCIT, CPC, BANGALORE

ITA 262/SRT/2022[2015-16]Status: Disposed8/6/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)

JYOTSNABEN N RAMI,SURAT vs ITO WARD 3(3)(1), SURAT

ITA 299/SRT/2022[2008-09]Status: Disposed7/6/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member)

SHRI KIRAN KASTURCHAND SHAH,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX- 1, SURAT

ITA 282/SRT/2023[2018-19]Status: Disposed6/6/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RUSHI PRAVINCHANDRA RASKAPOOR,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, , SURAT

ITA 135/SRT/2023[2018-19]Status: Disposed6/6/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

HUBERGROUP INDIA PRIVATE LIMITED,VAPI vs PR. COMMISSIONER OF INCOME TAX, VALSAD

ITA 133/SRT/2022[2018-19]Status: Disposed6/6/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

MUKESH ARVINDLAL VAKHARIA,SURAT vs ITO, WARD 2(3)(3), SURAT

ITA 491/SRT/2019[2014-15]Status: Disposed6/6/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

NIMESH KANUBHAI TOPIWALA - HUF,SURAT vs DY. COMMISSIONER OF INCOME TAX CIRCLE - 1(1)(1), SURAT

ITA 242/SRT/2023[2018-19]Status: Disposed5/6/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

ADARSH SAHAKARI GHAR BANDHNARI MANDALI LTD,SURAT vs INCOME TAX DEPARTMENT, NFAC, DELHI

ITA 290/SRT/2022[2013-14]Status: Disposed5/6/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

SHRI SHASHIKUMAR S MISHRA,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE -1 , BHARUCH

ITA 99/SRT/2023[2017-18]Status: Disposed31/5/2023AY 2017-18

SHRIPAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)