ITAT Rajkot Bench
3,680 judgments
PINABEN PIYUSHKUMAR PATEL,RAJKOT vs INCOME TAX OFFICER, AAYKARBHAVAN RAJKOT
DR. ARJUN LAL SAINI, AM & DINESH MOHAN SINHA (Judicial Member)
SHRI KHAKHRECHI PANRAPOLE,GUJARAT vs CIT(EXEMPTIONS),AHMEDABAD, GUJARAT
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
NOTIFIED AREA GSFC SIKKAUNIT MOTIKHAVDI,MOTIKHAVDI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
DR. ARJUN LAL SAINI, AM & DINESH MOHAN SINHA (Judicial Member)
SHREE KARNI EDUCATION TRUST ,JAM KHAMBHALIA vs ITO EXEMPTION WARD 2 , RAJKOT
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
P THREE CONSTRUCTION CO.,NAKHATRANA vs ITO, WARD-2, BHUJ, BHUJ
SPOLO CERAMIC PVT LTD,MORBI vs DCIT, CIRCLE, MORBI, MORBI
DR. ARJUN LAL SAINI, AM. DINESH MOHAN SINHA (Judicial Member)
DEDAKADI SEVA SAHKARI MANDLI LIMITED,AMRELI vs ACIT, CIRCLE-2(1), RAJKOT, RAJKOT
RAKESH JIVTRAN BHAKTANI,RAJKOT vs INCOME TAX OFFICER, WARD-1(1)(3), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
RAKESH JIVTRAN BHAKTANI,RAJKOT vs INCOME TAX OFFICER, WARD-1(1)(3), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHREE KARMAL KOTADA JUTH SEVA SAHAKARI MANDALI LIMITED,RAJKOT vs INCOME TAX OFFICE WARD 1(2)(1), RAJKOT
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
SHRI SEENIVASAN,GANDHIDHAM-KUTCH vs THE PR. CIT-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI GHANSHYAMBHAI SAMJIBHAI VANSJALIYA,RAJKOT vs INCOME TAX OFFICER, WARD- 3 (1) (1), RAJKOT
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
DINESHBHAI MOHANBHAI DANGARIYA,JAMNAGAR vs INCOME TAX OFFICER, WARD 2(10), JAMNAGAR
PRABHABEN NANDLAL RATPIYA,KESHOD vs INCOME TAX OFFICER WARD-1, JUNAGADH
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SMT. POOJABEN P. SHAH,JAMNAGAR vs THE DY. CIT, CIRCLE-2(1), JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI PARESHKUMAR NARSHIBHAI SIROYA,DHORAJI, DIST. RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
LATE SMT. PRITI A. GANDHI L/R. SHRI ANILBHAI A. GANDHI, RAJKOT,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
MISS PARI ANIL GANDHI, RAJKOT,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
THE ASSISTANT COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHIDHAM-KUTCH vs M/S KUTCH SALT & ALLIED INDUSTRIES LTD.,, GANDHIDHAM-KUTCH
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
THE ASSISTANT COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHINAGAR vs M/S KUTCH SALT & ALLIED INDUSTRIES LTD.,, GANDHIDHAM
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
