ITAT Rajkot Bench
3,680 judgments
THE DEPUTY COMMR. OF INCOME TAX, CEN. CIR.1,, RAJKOT vs JAYESH HARAKHJI PATEL,, RAJKOT
JAYESH HARAKHJI PATEL,,RAJKOT vs ASSTT. COMMR. OF INCOME TAX, CEN. CIR.1,, RAJKOT
SHRI PRASHANT RAMJIBHAI KANDOLIYA,,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(4), , RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI PRASHANT RAMJIBHAI KANDOLIYA,,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(4), , RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI PRASHANT RAMJIBHAI KANDOLIYA,,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(4), , RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
THE MORBI CITIZENS CREDIT CO-OPRATIVE SOCIETY LIMITED,MORVI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI JIGNESH RAMESHBHAI VIRAMGAMI,AHMEDABAD vs THE ITO WARD-3, , SURENDRANAGAR
SHITALBEN JYOTIKUMAR RAYCHURA,PORBANDAR vs ITO, PORBANDAR
HARESHBHAI RAMJIBHAI RAMANI,,RAJKOT vs THE PR. CIT -1, RAJKOT
ITA NO. 277/RJT/2024 Hareshbhai R Ramani A.Y 2014-15 IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA, JM आयकर अपीलसं. / ITA No.277/RJT/2024 निर्धारणवर्ष / Assessment Year: (2014-15) (Hybrid Hearing) Hareshbhai Ramjibhai Ramani, Vs. The PCIT-1, Prop. of Yash Marketing, Rajkot. 4-Ranchhodnagar Society, Ladha Ratna Road, Rajkot 360003. (Appellant) (Respondent) स्थायीलेखासं./जीआइआरसं./PAN/GIR No.: AHNPR4583K Appellant by : Shri Dig
MANJULABEN NARASHIBHAI ZALARIYA,MORBI vs ITO, WARD-3, MORBI, MORBI
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
K M ENGINEERING CO,AAYAKAR BHAVAN vs THE DCIT, CIRCLE - 2(1), JAMNAGAR, INCOME TAX DEPARTMENT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
JANAKKUMAR SOMCHAND THAKKAR,PATDI vs INCOME TAX OFFICER, SURENDRANAGAR,GUJARAT
DR. ARJUN LAL SAINI, AM. DINESH MOHAN SINHA (Judicial Member)
ALPANABA PRAVINSINH JADEJA,RAJKOT vs THE ITO WD-1 (1) (3), RAJKOT
DR. ARJUN LAL SAINI, AM & DINESH MOHAN SINHA (Judicial Member)
KRUPA VILAS GAU SEVA TRUST,KUTCH vs CIT(EXEMPTION), AHMEDABAD
KRUPA VILAS GAU SEVA TRUST,KUTCH vs CIT(EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
NIRANJAN BHAICHAND VORA,RAJKOT vs THE ITO, WARD-1(2)(4), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
RASILABEN BHARAT PARMAR,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-2(1), JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ASHOKKUMAR PROJECTS INDIA PVT. LTD.,PORBANDAR vs THE PR. CIT, JAMNAGAR, JAMNAGAR
DR.ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHREE BAUA BHAVIK MANDAL NANI TUMBDI,KUTCH vs CIT(EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ACIT, CENTRAL CIRCLE 2, RAJKOT, RAJKOT vs VAIDYA REALITIES, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)