← All Benches

ITAT Rajkot Bench

3,680 judgments

THE ASSISTANT COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHINAGAR vs M/S KUTCH SALT & ALLIED INDUSTRIES LTD.,, GANDHIDHAM

ITA 235/RJT/2016[2011-12]Status: Disposed17/3/2025AY 2011-12

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

THE ASSISTANT COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHINAGAR vs M/S KUTCH SALT & ALLIED INDUSTRIES LTD.,, GANDHIDHAM

ITA 234/RJT/2016[2010-11]Status: Disposed17/3/2025AY 2010-11

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

THE ASSISTANT COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHINAGAR vs M/S KUTCH SALT & ALLIED INDUSTRIES LTD.,, GANDHIDHAM

ITA 233/RJT/2016[2009-10]Status: Disposed17/3/2025AY 2009-10

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

PRAFULA KAMLESH THAKKAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2, SURENDRANAGAR

ITA 808/RJT/2024[2019-20]Status: Disposed7/3/2025AY 2019-20

DR. ARJUN LAL SAINI, AM. DINESH MOHAN SINHA (Judicial Member)

HARESHBHAI ARJUNDAS GURBANI,JAMNAGAR vs THE INCOME TAX OFFICER, WD 2(10), JAMNAGAR, JAMNAGAR

ITA 611/RJT/2024[2013-14]Status: Disposed7/3/2025AY 2013-14

DR. ARJUN LAL SAINI, AM. DINESH MOHAN SINHA (Judicial Member)

GALAXY INTERNATIONAL OVERSEAS,DHUVA, WANKANER vs INCOME TAX OFFICER, WARD-1, MORBI

ITA 54/RJT/2024[2014-15]Status: Disposed7/3/2025AY 2014-15

DR. ARJUN LAL SAINI, AM. DINESH MOHAN SINHA (Judicial Member)

PATEL KELAVANI MANDAL,TAPOVAN SHAIKSHNIK SANKUL vs THE ITO (EXEMPTION), WARD - 2, RAJKOT, AAYAKAR BHAVAN

ITA 278/RJT/2023[2010-11]Status: Disposed7/3/2025AY 2010-11

DR. ARJUN LAL SAINI, AM. & DIESH MOHAN SINHA (Judicial Member)

MANISH MOHANBHAI NANDANIYA,JETPUR vs ITO, WARD-1(2)(3), RAJKOT, RAJKOT

ITA 41/RJT/2024[2017-18]Status: Disposed6/3/2025AY 2017-18

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

RAMJI HARAKHJI FEFAR (HUF),RAJKOT vs ITO, WARD-1(1)(3), RAJKOT, RAJKOT

ITA 397/RJT/2024[2012-13]Status: Disposed6/3/2025AY 2012-13

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

PRANAM ENTERPRISE,JUNAGADH vs DCIT, CIRCLE-1(1), RAJKOT, RAJKOT

ITA 391/RJT/2024[2017-18]Status: Disposed6/3/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

DENISH KHODIDAS PATEL,RAJKOT vs PR. CIT-1, RAJKOT, RAJKOT

ITA 356/RJT/2024[2016-17]Status: Disposed6/3/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

DEEPAK VELJIBHAI SHAH,JAMNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, JAMNAGAR, JAMNAGAR

ITA 925/RJT/2024[2014-15]Status: Disposed5/3/2025AY 2014-15

DR. ARJUN LAL SAINI, AM. DINESH MOHAN SINHA (Judicial Member)

PERFECT RETREADS PVT LTD,RAJKOT vs DCIT CIRCLE-1(1), RAJKOT

ITA 927/RJT/2024[2012-13]Status: Disposed3/3/2025AY 2012-13

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

KISHORBHAI VALLABHDAS PADALIYA,RAJKOT vs THE DCIT/ACIT CIR-1 (1), RAJKOT

ITA 73/RJT/2024[2017-18]Status: Disposed3/3/2025AY 2017-18

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

PRAVINBHAI KARSHANBHAI RATHOD,MANAVADAR vs ITO, WARD-1, JUNAGDH, JUNAGADH

ITA 893/RJT/2024[2018-19]Status: Disposed28/2/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

RAJKOT DISTRICT CO-OP. BANKS EMPLOYEES M P CREDIT CO-OP. LTD.,RAJKOT vs THE DCIT/ACIT CIR 1(1), RAJKOT

ITA 885/RJT/2024[2020-21]Status: Disposed28/2/2025AY 2020-21

SHRI SALIMBHAI SATARBHAI GAJIYANI,MALIYA HATINA, JUNAGADH vs THE ITO WARD 2, JUNAGADH

ITA 881/RJT/2024[2017-18]Status: Disposed28/2/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

PRATIKKUMAR SHASHIKANTBHAI JAVIYA,RAJKOT vs INCOME TAX OFFICER, RAJKOT

ITA 867/RJT/2024[2014-15]Status: Disposed28/2/2025AY 2014-15

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

MANOJ SAVJIBHAI SAVLIYA,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT

ITA 860/RJT/2024[2014-15]Status: Disposed28/2/2025AY 2014-15

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

AMRUTLAL V. PAREKH TRUST,RAJKOT vs THE CIT (EXEMPTION), AHMEDABAD, RAJKOT

ITA 828/RJT/2024[0]Status: Disposed28/2/2025