ITAT Rajkot Bench
3,680 judgments
KHOJA SHIYA ISNA ASHARI JAMAT ERI,KUTCHH vs CIT(EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER. AND DIESH MOHAN SINHA (Judicial Member)
SOHAM PAPERS PRIVATE LIMITED,MORBI vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI TUNDA JAIN MAHAJANWADI,KUTCH vs CIT(EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
M/S. DHRUV CRAFT MILL PVT. LTD.,MORBI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT
DHRUV PRINT PACK INDUSTRIES,MORBI vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
HETALKUMAR PRAVINCHANDRA RAJYAGURU,RAJKOT vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
SHAMJI NATHU VAISHYA,VERAVAL vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
KISHOR VELJIBHAI FOFANDI,VERAVAL vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
DEEPMALA MARINE EXPORTS,VERAVAL vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
CHUNILAL GOVIND VANIK,VERAVAL vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SUN EXPORTS,VERAVAL vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
BHARATKUMAR KALYANJIBHAI BHINDI,JUNAGADH vs PCIT, RAJKOT-1, RAJKOT , RAJKOT
DILIPSINNH GAMBHIRSNH JADEJA,RAJKOT vs INCOME TAX OFFICER WARD 2(1)(1), RAJKOT
JYOTIBEN RAMESHCHANDRA SHAH,PORBANDAR vs ITO, W-2(3), PORBANDAR, INCOME TAX OFFICE
SHREE LALDHAM SEVA TRUST ,SAVARKUNDLA, DIST. AMRELI vs THE CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI GUJARAT RAMANANDI SADHU SAMAJ UTKARSH MANDAL,SHIHOR TAL. SAVARKUNDLA DIST. AMRELI vs THE CIT(EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, RAJKOT vs CHETAN NANDLAL SANGANI, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRC;E-2, RAJKOT vs CHETAN NANDLAL SANGANI, RAJKOT
HANSA JITENDRA HARIA,JAMNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
THE ACIT, CENTRAL CIRCLE-2,, MORBI vs M/S. KISHAN PLUS MINARALS, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
