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ITAT Rajkot Bench

3,680 judgments

PARESH DAYASHANKAR MADEKA,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(2)(3), RAJKOT

ITA 343/RJT/2024[2011-12]Status: Disposed3/7/2025AY 2011-12

JEEWANDEEP HEALTH EDUCATION CHERITABLE TRUST ,KODINAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 899/RJT/2024[2022-23]Status: Disposed2/7/2025AY 2022-23

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

LADHABAPA CHARARITABLE AND WELF TRUST,RAJKOT vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD

ITA 928/RJT/2024[2024-25]Status: Disposed1/7/2025AY 2024-25

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

AMRELI JILLA MADHYASTH SAHAKARI BANK LTD.,AMRELI vs THE DCIT-ACIT-2(1), RAJKOT, RAJKOT

ITA 548/RJT/2024[2014-15]Status: Disposed1/7/2025AY 2014-15

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SOLO STEEL TECH,RAJKOT vs THE PCIT-1, RAJKOT, RAJKOT

ITA 316/RJT/2024[2013-14]Status: Disposed1/7/2025AY 2013-14

SINGHVI TRADELINK PRIVATE LIMITED,GANDHIDHAM vs ITO, WARD - 2, GANDHIDHAM, GANDHIDHAM

ITA 335/RJT/2023[2014-15]Status: Disposed1/7/2025AY 2014-15

SHREE AKHIL KUTCH LOHANA MAHAJAN,BHUJ vs CIT(EXEMPTION), AHMEDABAD

ITA 9/RJT/2025[NA]Status: Disposed30/6/2025

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

INCOME TAX OFFICER, MORBI vs PRAVINKUMAR JETHABHAI MORDIYA, MORBI

ITA 61/RJT/2025[2017-18]Status: Disposed30/6/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHIA IMMAMI ISMALIA GIRLS ACADEMY,BHUJ vs CIT (EXEMPTION), AHMEDABAD

ITA 50/RJT/2025[NA]Status: Disposed30/6/2025

BABU BHURA VARCHAND,BHUJ vs THE INCOME TAX OFFICER, BHUJ-1, BHUJ

ITA 43/RJT/2025[2018-19]Status: Disposed30/6/2025AY 2018-19

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER. & DINESH MOHAN SINHA (Judicial Member)

DIVYA DARSHAN ENTERPRISE,JUNAGADH vs DCIT, CIRCLE-1(1), RAJKOT, RAJKOT

ITA 150/RJT/2025[2017-18]Status: Disposed30/6/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

CHIMANLAL BHUTALAL SAGAR,MUMBAI vs DEPUTY COMMISIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1, RAJKOT, RAJKOT

ITA 126/RJT/2025[2018-19]Status: Disposed30/6/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

NARENDRASINH MANUBHA ZALA,BHACHAU vs THE ITO WARD-4, GANDHIDHAM, (BHUJ-2), GANDHIDHAM

ITA 101/RJT/2025[2017-18]Status: Heard30/6/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

BHIKHALAL DAYALAL PAUN,RAJKOT vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2(1), RAJKOT., RAJKOT

ITA 957/RJT/2024[2012-13]Status: Heard30/6/2025AY 2012-13

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

ARVINDKUMAR DAYALAL CHAVDA,RAJKOT vs THE ITO WARD-2 (2) (3), RAJKOT

ITA 841/RJT/2024[2019-20]Status: Disposed30/6/2025AY 2019-20

DR. A. L. SAINI (Accountant Member), Shri DINESH MOHAN SINHA (Judicial Member)

INCOME TAX OFFICER WARD-1(1)(1), RAJKOT vs TUSHAR SHAMJIBHAI GONDALIA, RAJKOT

ITA 696/RJT/2024[2019-20]Status: Heard30/6/2025AY 2019-20

MIRA TULSIAN,RAJAT GARDENS vs DCIT, CIRCLE 1(1), RAJKOT

ITA 643/RJT/2024[2014-15]Status: Disposed30/6/2025AY 2014-15

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SAILESHKUMAR MAGANLAL PATEL ,SURENDRANAGAR vs THE ITO WARD-2, SURENDRANAGAR., SURENDRANAGAR

ITA 442/RJT/2024[2016-17]Status: Disposed30/6/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHAILESHKUMAR MAGANLAL PATEL,SURENDRANAGAR vs THE ITO WARD-2, SURENDRANAGAR., SURENDRANAGAR

ITA 441/RJT/2024[2016-17]Status: Disposed30/6/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

DUSHYANT BHARATBHAI MEHTA,RAJKOT vs ITO WD-(2)(1)(2) , RAJKOT

ITA 422/RJT/2024[2015-2016]Status: Disposed30/6/2025AY 2015-2016