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ITAT Rajkot Bench

3,680 judgments

A.C.I.T CIRCLE-2(1), RAJKOT vs SANSKAR DEVELOPERS, RAJKOT

ITA 242/RJT/2024[2015-16]Status: Disposed17/7/2025AY 2015-16

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER., SHRI DINESH MOHAN SINHA (Judicial Member)

M/S. GREEN EARTH BIOGAS PVT. LTD.,SURENDRANAGAR vs THE PR. CIT-3, AHMEDABAD, AHMEDABAD

ITA 185/RJT/2023[2017-18]Status: Disposed17/7/2025AY 2017-18

ABHAY HARGOVINDBHAI PATEL,JAMNAGAR vs THE INCOME TAX OFFICER, JAMNAGAR

ITA 17/RJT/2024[2017-18]Status: Disposed16/7/2025AY 2017-18

INCOME TAX OFFICER, MORBI vs PRAVINBHAI SHIVLALBHAI GHODASARA, MORBI

ITA 935/RJT/2024[2015-16]Status: Disposed15/7/2025AY 2015-16

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

DAMJIBHAI LEKHRAJBHAI THAVRANI,JUNAGADH vs INCOME TAX OFFICER, WARD-1, JUNAGADH

ITA 58/RJT/2025[2008-09]Status: Disposed14/7/2025AY 2008-09

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

SHRI HASMUKHBHAI BACHUBHAI BARAIYA,SURENDRANAGAR vs THE DCIT, CIRCLE- 4 (1) (1), AHMEDABAD

ITA 685/RJT/2024[2016-17]Status: Disposed14/7/2025AY 2016-17

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

MOTA DADVA MAHILA DOODH UTPADAK SAHKARI,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT

ITA 38/RJT/2025[2018-19]Status: Heard10/7/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

MOTA DADVA MAHILA DOODH UTPADAK SAHKARI,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT

ITA 37/RJT/2025[2017-18]Status: Heard10/7/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

KAJAL NIMISHBHAI SINOJIA,RAJKOT vs ITO WD 1(1)(1) , RKT, RAJKOT

ITA 664/RJT/2024[2015-16]Status: Disposed9/7/2025AY 2015-16

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

PRAGNESH KANTARYA,RAJKOT, GUJARAT vs INCOME TAX OFFICER, WARD-1, SURENDRANAGAR, SURENDRANAGAR, GUJARAT

ITA 485/RJT/2024[2017-18]Status: Disposed9/7/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SEASTEM LIMITED,JAMNAGAR vs ACIT CIR - 1,, JAMNAGAR

ITA 334/RJT/2024[2017-2018]Status: Disposed9/7/2025AY 2017-2018

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI VISHA OSWAL MAHAJAN KHAROI, BHACHAU - KUTCHH - GUJARAT.,BHACHAU-KUTCH-GUJARAT vs THE CIT (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 325/RJT/2023[2022-23]Status: Disposed9/7/2025AY 2022-23

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

BOLBALA CHARITABLE TRUST,RAJKOT vs THE CIT (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 250/RJT/2025[-]Status: Disposed8/7/2025

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

BOLBALA CHARITABLE TRUST,RAJKOT vs THE CIT (EXEMPTION), AHMEDABAD., AHMEDABAD

ITA 249/RJT/2025[-]Status: Disposed8/7/2025

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

POOJA OMPRAKASH NAWANI,ADIPUR vs THE INCOME TAX OFFICER WARD 2, GANDHIDHAM, GANDHIDHAM

ITA 876/RJT/2024[2018-19]Status: Disposed8/7/2025AY 2018-19

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

NIKUNJ SOJITRA,JAMNAGAR vs THE INCOME TAX OFFICER WARD 2(7), JAMNAGAR, JAMNAGAR

ITA 859/RJT/2024[2017-18]Status: Disposed8/7/2025AY 2017-18

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

ARTI DEEPAKKUMAR PANDIT,RAJKOT vs INCOME TAX OFFICER, DWARKA

ITA 127/RJT/2025[2015-16]Status: Disposed4/7/2025AY 2015-16

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER. & DINESH MOHAN SINHA (Judicial Member)

SATYENDRA KUMAR,GANDHIDHAM vs THE INCOME TAX OFFICER WARD-1, GANDHIDHAM, GANDHIDHAM

ITA 909/RJT/2024[2020-21]Status: Disposed4/7/2025AY 2020-21

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

SARDAR PATEL SEVA SAMAJ,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 93/RJT/2025[N.A.]Status: Disposed3/7/2025

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

MOTIBEN JADVJIBHAI MALANI EDUCATION AND CHARITABLE TRUST KHAMATA,KHAMATA, PADDHARI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 92/RJT/2025[N.A.]Status: Disposed3/7/2025