ITAT Rajkot Bench
3,677 judgments
JITESHBHAI RAMNIKLAL NAGADA,JAMNAGAR vs ITO, WARD 2(6), JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
KANTABEN RAMNIKLAL NAGDA,JAMNAGAR vs ITO, WARD 2(6), JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
FUSION GRANITO PRIVATE LIMITED,MORBI vs THE PR. COMMISSIONER OF INCOME TAX - 1, RAJKOT, RAJKOT
DR. A. L. SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
JAYESH KHIMJI KHIMASIYA HUF,JAMNAGAR vs OFFICE OF PRINCIPAL COMMISSIONER OF INCOME-TAX, JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
BHANUBEN MANSUKHLAL KHIMASIYA,JAMNAGAR vs OFFICE OF PRINCIPAL COMMISSIONER OF INCOME-TAX, JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
MANSUKHLAL KHIMJI KHIMASIYA,JAMNAGAR vs OFFICE OF PRINCIPAL COMMISSIONER OF INCOME-TAX, JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
MANSUKHLAL KHIMJI KHIMASIYA HUF,JAMNAGAR vs OFFICE OF PRINCIPAL COMMISSIONER OF INCOME-TAX, JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
MS ADITYA PLASTIC,RAJKOT vs THE INCOME TAX OFFICER, NFAC, DELHI, DELHI
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
MS ADITYA PLASTIC,RAJKOT vs THE INCOME TAX OFFICER, WARD 3(1)(1), RAJKOT-, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
PRITIBEN JAGDISHBHAI MEHTA,RAJKOT vs THE PR. COMMISSIONER OF INCOME TAX-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
JIGNESHBHAI SA vs IBHAI KHORANI,SURENDRANAGARVS.INCOME TAX OFFICER, WARD -1, SURENDRANAGAR, SURENDRANAGAR
GHANSHYAMBHAI MOHANBHAI PATEL,AT PO UMARDA vs INCOME TAX OFFICER WARD 4 SURENDRANAGAR, INCOME TAX OFFICE IRISH BUILDING
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
BALMUKUND CHARITABLE TRUST,MITHAPUR vs CENTRALIZED PROCESSING CENTER INCOME TAX DEPARTMENT, BENGALURU
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
JAI KISHAN SHAHANI,ADIPUR - KUTCH vs THE ITO WARD-1, GANDHIDHAM-KUTCHH, GANDHIDHAM-KUTCHH
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
JAI KISHAN SHAHANI,ADIPUR-KUTCH vs THE ITO WARD-1, GANDHIDHAM-KUTCHH, GANDHIDHAM-KUTCHH
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
JAI KISHAN SHAHANI,ADIPUR - KUTCH vs THE ITO WARD-1, GANDHIDHAM-KUTCHH, GANDHIDHAM-KUTCHH
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
AKHUBHAI KATHALBHAI KHUMAN,AT NANA LILIYA, TALUKA MOTA LILIYA, DIST. AMRELI vs THE ITO WARD 3 (1) (4) AMRELI, AMRELI
ALTAF AYOOBBHAI VEHVARIA,JAMNAGAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI BHUJ LOHANA MAHILA VIKAS,BHUJ vs CIT (EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
