ITAT Rajkot Bench
3,677 judgments
SHRI DAYABHAI KARSHANBHAI GAREJA, MANGROL, DISTRICT JUNAGADH vs THE ACIT CIRCLE1, JUNAGADH, JUNAGADH
SHRI NATHALAL ARJANBHAI NAGESHRI,PATAN vs THE ITO WARD-2 (1), JAMNAGAR
SHRI NATHALAL ARJANBHAI NAGESHRI,PATAN vs THE ITO WARD-2 (1), JAMNAGAR
PADMABEN KANTILAL RANPARA,RAJKOT vs INCOME TAX OFFICER WARD 2(1)(2) RAJKOT, RAJKOT
UMARBHAI MAMADBHAI KUMBHAR,BHADRESHWAR TAL. MUNDRA, DIST. KUTCHH vs THE ITO WARD 5, MUNDRA
VISION INFRACON (INDIA) PVT LTD,RAJKOT vs ITO, WARD-1(2)(5), RAJKOT, RAJKOT
GOL DAMJIBHAI NATHABHAI (HUF),AMRELI vs ITO, WARD -3(1)(4), , AMRELI
KARSHAN MANSUKH SOLANKI,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1),RAJKOT, RAJKOT
KIRTI POLYMER,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
KIRTI POLYMERS,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
SHITALBEN PRASHANTBHAI FALDU,RAJKOT vs ACIT, CIRCLE 2(2)(1), RAJKOT, RAJKOT
Ld. CIT(A) and the order being an ex-parte order, stood vitiated on account of violation of principle of natural justice. The Ld. Counsel for the assessee submitted that assessee could not appear before the Ld. CIT(A) and the notices were not served on the assessee, however, there was compliance before the assessing officer. The Ld. Counsel submitted that assessee wants to submit all required details and documents before the Lower Authorities, therefore matter may be remitted back to the fi
BALDEVBHAI MAGANBHAI KASUNDRA,MORBI vs ITO WD 1, MORBI, INCOME TAX DEPARTMENT
JTIENDRA PRAVINBHAI DHAKAN,UNA vs THE ITO WARD-4,, VERAVAL
RASIKLAL MEGHJIBHAI PATEL,RAJKOT vs INCOME TAX OFFICER WARD 1(2)(1), RAJKOT
AASHIRWAD BUILDERS,RAJKOT vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ROLEX CERAMIC,MORBI vs DCIT, MORBI CIRCLE, MORBI, MORBI
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
OM LAMCOAT PVT LTD,MORBI vs THE ACIT, CENTRA CIRCLE-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
OM LAMCOAT PVT LTD,MORBI vs ACIT, CENTRAL CIRCLE-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
