ITAT Rajkot Bench
3,677 judgments
ARHAM ENTERPRISE,RAJKOT vs ITO, TDS-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER., SHRI DIESH MOHAN SINHA (Judicial Member)
LILAVANTIBEN GORDHANBHAI PADARIYA,RAJKOT vs ITO, WARD 1(1)(3), RAJKOT, RAJKOT
the Sales Tax Authority of Rs. 10,04,94,553/- and net figure recorded in the Books of Account of Rs. 11,16,07,749/-, the difference of Rs. 1,11,13,196/- is consider as per income escaped from assessment for AY 2013-14. Page 2 Lilavantiben Gordhanbhai Padariya
ARHAM ENTERPRISE,DIST. RAJKOT vs THE ITO(TDS), WARD-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER., SHRI DIESH MOHAN SINHA (Judicial Member)
ARHAM ENTERPRISE,DIST. RAJKOT vs ITO(TDS), WARD-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER., SHRI DIESH MOHAN SINHA (Judicial Member)
SMT. SHEETAL RASHMIN PATEL,AHMEDABAD vs THE I. T. O. WARD-2, GANDHIDHAM, GANDHIDHAM
ASHOK HIRPARA, DEPUTY COMMIOSSIONER OF INCOMETAX, JAMNAGAR vs SANJAY GULABRAI KUNDALIA, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI SUBHAS HANSARAJ NANDU,BHACHAU-KUTCH vs THE ACIT, GANDHIDHAM CIRCLE, GANDHIDHAM-KUTCH
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
APEX IRRIGATION,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT, RAJKOT
APEX IRRIGATION,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT, RAJKOT
Ld. CIT(A) and the order being an ex-parte order, stood vitiated on account of violation of principle of natural justice. The Ld. Counsel for the assessee submitted that the quantum appeal of the assessee in ITA No. 94/Rjt/2025 (Apex irrigation) has been remitted back to the file of the Ld.CIT(A) for fresh adjudication. Since, the quantum appeal has been remitted back to the file of the Ld. CIT(A) for fresh adjudication, therefore, these appeals should also be remitted back to the file of t
BADIANI PRATAP JETHALAL(HUF),JAMNAGAR vs INCOME TAX OFFICER(ASSESSMENT UNIT), DELHI
SHRI RAVI PARSOTAMBHAI ASANANI,VILLAGE JETPUR, DIST. RAJKOT vs THE ITO WARD 1 (2) (1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
KRANTI ELECTRIC ENGINEERING PVT. LTD.,RAJKOT vs THE ITO WARD 2 (1) (4) RAJKOT, RAJKOT
KRANTI ELECTRIC ENGINEERING PVT. LTD.,RAJKOT vs THE ITO WARD 2 (1) (4) RAJKOT, RAJKOT
INCOME TAX OFFICER, DWARKA vs AMARSANG MURUBHA SUMANIYA, VILLAGE NAGESHWAR
RADHESHYAM PAPER MILLS PRIVATE LIMITED,LILAPAR ROAD,LILAPAR vs PCIT-RAJKOT-1,INCOME TAXDEPARTMENT,OFFICE OF THE PRINCIPAL COMMISSIONER OF INCOME TAX,PCIT-RAJKOT-1, AAYKAR BHAVAN RING ROAD RACE COURSE RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
PRATAPRAI RANPARIYA,JAMNAGAR vs THE ITO WARD 1(2), JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member)
CHANDULAL BHIMJIBHAI DABHI,RAJKOT vs INCOME TAX OFFICER, WARD - 1(1)(1), RAJKOT, RAJKOT
SHRI DIPAKKUMAR PARSOTAMDAS ASANANI,VILLAGE JETPUR, DIST. RAJKOT vs THE ITO WARD 1 (2) (1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
