ITAT Rajkot Bench
3,677 judgments
TAKDIR TRADERS,RAJKOT vs THE PCIT-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI SANJAY GORDHANDAS VAJA,AHMEDABAD vs THE ITO, INTERNATIONAL TAXATION, GANDHIDHAM-KUTCH, GANDHIDHAM-KUTCH
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
JITENDRABHAI BHAGVANBHAI DALVADI,SURENDRANAGAR vs ITO WARD 2, MORBI
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
THE ACIT GANDHIDHAM CIRCLE, GANDHIDHAM vs SOFTEL MACHINES LIMITED , GANDHIDHAM ( KUTCH)
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER & DINESH MOHAN SINHA (Judicial Member)
SAURASHTRA GRAMIN BANK MANAGER (F & A), RAJKOT,RAJKOT vs THE PR. COMMISSIONER OF INCOME TAX-I,, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
AMRELI MODH VANIK COMMUNITY PROPERTY,AMRELI vs THE PR. CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHAILESH MAGANLAL RAMANI,RAJKOT vs INCOME TAX OFFICER WARD -1(2)(5), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
CHUNILAL MAHADEVBHAI SANJA,MORBI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
M/S. PARISHRAM BUILDERS,,VERAVAL vs THE PR. COMMISSIONER OF INCOME TAX-1,, RAJKOT
the hearing of appeal. 2. The relevant material facts, as culled out from the material on record, are as follows. The assessee, before us, is a partnership- firm and engaged in the business of civil construction, such as roads and buildings on contract basis mainly for various government bodies. The assessee e-filed its return of income for the assessment year (AY) under consideration, on 31.10.2015, declaring total income at Rs. 82,64,950/-. The assessee's case was selected for Limited Scr
SAROJ MAHENDRABHAI SETH,SURENDRANAGAR vs INCOME TAX OFFICER, WARD-2,SURENDRANAGAR, SURENDRANAGAR
ASHISHKUMAR BHAGVANJIBHAI KANSAGRA,RAJKOT vs ACIT CIR - 2(1), RKT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
UMASHANKER BISHAMBHARNATH SHARMA,JETPUR, DIST. RAJKOT vs THE ITO WARD-1 (2) (3) RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
SHRI SARDAR PATEL SARAFI SAHKARI MANDALI LTD,BAGASARA vs THE ITO WARD 3(1)(4), AAYAKAR BHAVAN
Income-tax Appellate Tribunal in Rajkot. That thereafter all required documents were sent to Tribunal counsel in Rajkot who prepared the appeal memo and papers and signatures, payment of appeal fee was made and then the present appeal to the Hon'ble Tribunal was filed on 06/09/2025. It is humbly submitted that the delay of 283 days in filing the appeal took place for a sufficient cause, with no intention to make the delay and no latches on the part of the Appellant. Therefore, in view of ab
HARPALSINH PRUTHVISINH GOHIL,HARPALNIVAS vs INCOME TAX OFFICER WARD 1(2)(5), RAJKOT
PRABHUDAS GIRDHARLAL RADHANPURA,RAJKOT vs THE ITO WARD 2 (1) (3), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
AMITKUMAR RAMKISHORBHAI SHARMA,MORBI vs INCOME TAX OFFICER, WARD - 1, MORBI
BHARATKUMAR BAVACHANDBHAI BHUVA,JETPUR vs ITO WARD 1(2)(5), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
ARJAN LILA GORANIYA,PORBANDAR vs ITO WARD 2(4), PORBANDAR
DR. ARJUN LAL SAINI (Accountant Member)
SARASWATIBEN JAYNTILAL SOMAIYA,BHUJ vs ITO OFFICER, ITO WARD BHUJ
ARHAM ENTERPRISE,RAJKOT vs ITO, TDS-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER., SHRI DIESH MOHAN SINHA (Judicial Member)