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ITAT Rajkot Bench

3,677 judgments

DAMJIBHAI LEKHRAJBHAI THAVRANI,JUNAGADH vs INCOME TAX OFFICER, WARD-1, JUNAGADH

ITA 239/RJT/2025[2008-09]Status: Disposed29/8/2025AY 2008-09

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

BHAVESHKUMAR MAHENDRABHAI MANIYAR,JUNAGADH vs THE ITO WARD-1, JUNAGADH., JUNAGADH

ITA 234/RJT/2025[2019-20]Status: Disposed29/8/2025AY 2019-20

SHRI DR. A. L. SAINI, ACCOUNTAT MEMBER, SHRI DINESH MOHAN SINHA (Judicial Member)

SHREE BANTVA SAYUKTA SEVA SAHKARI MANDALI LIMITED,BANTVA vs INCOME-TAX OFFICER, JUNAGADH

ITA 216/RJT/2025[2020-2021]Status: Disposed29/8/2025AY 2020-2021

DR. ARJUN LAL SAINI (Accountant Member)

KADAVIBEN VALJI LAGDHIR,PORBANDAR, GUJARAT vs INCOME-TAX OFFICER, WARD-2(4), , PORBANDAR, GUJARAT

ITA 205/RJT/2025[2011-12]Status: Disposed29/8/2025AY 2011-12

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI EKTA EDUCATION TRUST,KESHOD vs THE ITO EXEMPTION, WARD (2), RAJKOT., RAJKOT

ITA 177/RJT/2025[2022-23]Status: Disposed29/8/2025AY 2022-23

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

ABDULKADAR HAJIAHMED VADIWALA,JAMNAGAR vs PR. COMMISSIONER OF INCOME TAX, JAMNAGAR

ITA 103/RJT/2025[2016-17]Status: Disposed29/8/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

CHOUDHARY NARSIRAM,GANDHIDHAM vs THE INCOME TAX OFFICER WARD-2, GANDHIDHAM, GANDHIDHAM

ITA 946/RJT/2024[2017-18]Status: Disposed29/8/2025AY 2017-18

CHOUDHARY NARSIRAM,GANDHIDHAM vs THE INCOME TAX OFFICER WARD-2, GANDHIDHAM, GANDHIDHAM

ITA 943/RJT/2024[2017-18]Status: Disposed29/8/2025AY 2017-18

DAWN CHEMICALS,RAJKOT vs ACIT, CIRCLE-2(1), RAJKOT, RAJKOT

ITA 332/RJT/2024[2009-10]Status: Disposed29/8/2025AY 2009-10

DR. ARJUN LAL SAINI (Accountant Member), SHRI DIESH MOHAN SINHA (Judicial Member)

SHRI JAGDISHBHAI GORDHANBHAI DOABARIYA ,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 142/RJT/2023[2018-19]Status: Disposed29/8/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

THE ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT vs SHRI BHAGVANJI PRABHUBHAI AMRUTIYA, MORBI

ITA 142/RJT/2021[2019-20]Status: Disposed29/8/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

THE ACIT, CEN. CIR.-2, RAJKOT, RAJKOT vs EXPERT PARTICLE BOARD, MORBI

ITA 139/RJT/2021[2019-20]Status: Disposed29/8/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI SATYA KABIR SAHEB NI GADI,JAMNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 129/RJT/2025[2025-2026]Status: Disposed28/8/2025AY 2025-2026

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

DEPUTY COMMIOSSIONER OF INCOMETAX, JAMNAGAR vs VASANTBHAI MULJIBHAI KANANI, JAMNAGAR

ITA 124/RJT/2025[2022-23]Status: Disposed28/8/2025AY 2022-23

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

MANSUKHBHAI KANJIBHAI SAKARIYA,RAJKOT vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT-1, RAJKOT

ITA 318/RJT/2024[2016-17]Status: Disposed27/8/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

ASSISTANT COMMISSINER OF IINCOME TAX CIRCLE-2(1), RAJKOT, RAJKOT vs BHAWANI INDUSTRIES INDIA LLP, RAJKOT

ITA 260/RJT/2024[2010-11]Status: Disposed27/8/2025AY 2010-11

BHAVANI INDUSTRIES INDIA LLP,RAJKOT vs ACIT, CIRCLE-2, RAJKOT, RAJKOT

ITA 256/RJT/2024[2013-14]Status: Disposed27/8/2025AY 2013-14

BHAVANI INDUSTRIES INDIA LLP,RAJKOT vs ACIT, CIRCLE-2(1), RAJKOT, RAJKOT

ITA 255/RJT/2024[2012-13]Status: Disposed27/8/2025AY 2012-13

BHAVANI INDUSTRIES INDIA LLP,RAJKOT vs ADDI. CIT, RANGE-2, RAJKOT, RAJKOT

ITA 254/RJT/2024[2010-11]Status: Disposed27/8/2025AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJKOT, RAJKOT vs BHAWANI INDUSTRIES INDIA LLP, RAJKOT

ITA 250/RJT/2024[2018-19]Status: Disposed27/8/2025AY 2018-19