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ITAT Rajkot Bench

3,677 judgments

MOHSINBHAI HARUNBHAI KADRI,UNA vs INCOME TAX OFFICER, WARD-4, VERAVAL

ITA 41/RJT/2025[2013-14]Status: Disposed13/4/2026AY 2013-14

LATE PRITIBEN A GANDHI L/R. PAVAN A GANDHI,RAJKOT vs INCOME TAX OFFICER, WARD - 2(1)(1), RAJKOT, RAJKOT

ITA 559/RJT/2025[2015-16]Status: Disposed13/4/2026AY 2015-16

ASHOK GONDHIA MEMORIAL TRUST,RAJKOT vs THE ITO EXEMPTION, WARD -1, RAJKOT, RAJKOT

ITA 112/RJT/2026[2015-16]Status: Disposed10/4/2026AY 2015-16

SHRI NAVDA MAHILA DOODH UTPADAK SAHKARI MANDLI LIMITED,JUNAGADH vs THE ITO WARD-1, JUNAGADH, JUNAGADH

ITA 617/RJT/2025[2018-19]Status: Disposed10/4/2026AY 2018-19

INCOME TAX OFFICER, JUNAGADH vs SHRI NAVDA MAHILA DOODH UTPADAK SAHKARI MANDLI LIMITED, VANTHALI JUNAGADH GUJARAT

ITA 604/RJT/2025[2018]Status: Disposed10/4/2026

DCIT, CENTRAL CIRCLE 2, RAJKOT, RAJKOT vs VAIBHAV GINNING SPINNING MILL PVT. LTD., RAJKOT

ITA 826/RJT/2024[2017-18]Status: Disposed10/4/2026AY 2017-18

KIRAN HARUBHAI DANGAR,JUNAGADH vs ASSESSING OFFICER, RAJKOT

ITA 368/RJT/2023[2012-13]Status: Disposed10/4/2026AY 2012-13

HANSABEN MAHENDRABHAI TALAVIYA,RAJKOT vs ITO,WARD-1(1)(1), RAJKO, RAJKOT

ITA 97/RJT/2026[2013-14]Status: Disposed9/4/2026AY 2013-14

SHRI VALARAM TIRTHDHAM CHARITABLE TRUST,KUCHCHH, BHUJ vs ITO EXEMPTION WARD 1, RAJKOT

ITA 21/RJT/2026[2015-16]Status: Disposed9/4/2026AY 2015-16

SHRI VALARAM TIRTHDHAM CHARITABLE TRUST,KACHCHH vs ITO EXEMPTION WARD 1, RAJKOT

ITA 19/RJT/2026[2013-14]Status: Disposed9/4/2026AY 2013-14

ASHOKKUMAR ISHWARLAL KANABAR,JUNAGADH vs DCIT CENTRAL CIRCLE-2 , RAJKOT

ITA 908/RJT/2025[2010-11]Status: Disposed9/4/2026AY 2010-11

CHIRAG ISHWARLAL KANABAR,MALIA HATINA vs DCIT CENTRAL CIRCLE-2, RAJKOT

ITA 905/RJT/2025[2010-11]Status: Disposed9/4/2026AY 2010-11

RADHIKA JEWELTECH LIMITED,RAJKOT vs DCIT/ACIT,CIRCLE-2(1), RAJKOT

ITA 888/RJT/2025[2017-18]Status: Disposed9/4/2026AY 2017-18

HETAL KALPESH KOTHARI,RAJKOT, GUJARAT vs DCIT/ACIT CIR 1(1), RKT, RAJKOT, GUJARAT

ITA 651/RJT/2025[2013-14]Status: Disposed9/4/2026AY 2013-14

INCOME TAX OFFICER WARD 2(10) JAMNAGAR, JAMNAGAR vs BHAGAVANJI BHAI DAMJIBHAI BHIMANI, JAMNAGAR

ITA 509/RJT/2025[2019-20]Status: Disposed9/4/2026AY 2019-20

NARAYANANAND BRAMHCHARI,DEVBHUMI DWARKA vs ITO WD 1(4), DWARKA, JAMNAGAR

ITA 441/RJT/2025[2019-20]Status: Disposed9/4/2026AY 2019-20

SHREE ASHARA PARIVAR TRUST,RAJKOT vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD

ITA 362/RJT/2025[2025-26]Status: Disposed9/4/2026AY 2025-26

ACIT, CENTRAL CIRCLE-2,RAJKOT, RAJKOT vs SOHAM PAPERS PRIVATE LIMITED, MORBI

ITA 90/RJT/2026[2019-20]Status: Disposed7/4/2026AY 2019-20

ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT vs KISHOR VELJIBHAI FOFANDI, VERAVAL

ITA 89/RJT/2026[2019-20]Status: Disposed7/4/2026AY 2019-20

ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT vs HETALKUMAR PRAVINCHANDRA RAJYAGURU, RAJKOT

ITA 88/RJT/2026[2018-19]Status: Disposed7/4/2026AY 2018-19