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ITAT Rajkot Bench

3,677 judgments

ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT vs DEEPMALA MARINE EXPORTS, VERAVAL

ITA 87/RJT/2026[2019-20]Status: Disposed7/4/2026AY 2019-20

ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT vs DHRUV CRAFT MILL PRIVATE LIMITED, LILAPUR, MORBI

ITA 86/RJT/2026[2019-20]Status: Disposed7/4/2026AY 2019-20

ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT vs BHARATKUMAR KALYANBHAI BHINDI, JUNAGADH

ITA 84/RJT/2026[2019-20]Status: Disposed7/4/2026AY 2019-20

ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT vs CHUNILAL GOVIND VANIK, VERAVAL

ITA 83/RJT/2026[2019-20]Status: Disposed7/4/2026AY 2019-20

ANSHOYABEN BHAGVANJIBHAI BHOJANI,MORBI vs INCOME TAX OFFICER, WARD-1, MORBI, MORBI

ITA 13/RJT/2026[2017-18]Status: Disposed7/4/2026AY 2017-18

SALIM ABDULLAH RATHOD,MUNDRA vs DY COMMISSIONER OF INCOME TAX, GANDHIDHAM CIRCLE

ITA 277/RJT/2023[2010-11]Status: Disposed7/4/2026AY 2010-11

ITO WARD 3(1)(4), RAJKOT-STATION- AMRELI, AMRELI, GUJARAT vs AVADH AGRI EXPORTS, AMRELI, GUJARAT

ITA 816/RJT/2025[2012-13]Status: Disposed1/4/2026AY 2012-13

K B JWELLERS,GANDHIDHAM vs ITO WARD 1 GANDHIDHAM, GADHIDHAM

ITA 788/RJT/2025[2014-15]Status: Disposed1/4/2026AY 2014-15

THAKKAR KARSANDAS KALABHAI MAUVAN GAUSHALA PANJRAPOLE,MAUVAN vs CIT(EXEMPTION), AHMEDABAD

ITA 769/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27

BRAHMKSHTRIYA RELIEF SOCI ETY,JETPUR vs CIT(EXEMPTION), AHMEDABAD

ITA 768/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27

DHIRAJLAL NARANJI JASANI CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 767/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27

CHUNILAL BHAGWANJI ANATH GAUSHALA PANJRAPOLE TRUST,JAM KHAMBHALIYA vs CIT(EXEMPTION), AHMEDABAD

ITA 766/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27

JOSHI TRIBHOVAN TULSI KALAVNI MANDAL RAJKOT,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 764/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27

SHRI MANHARLAL PREMJIBHAI ANANDKAT CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 763/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27

SHREE VRAJVIHARI CHARITABLE TRUST DWARKA,DWARKA vs CIT(EXEMPTION), AHMEDABAD

ITA 762/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27

ACADEMY OF PEDIATRICS RAJKOT,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 733/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27

ANNAPURNA PRASAD GRUH TRUST UPLETA,UPLETA vs CIT(EXEMPTION), AHMEDABAD

ITA 732/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27

SHREE VRAJVIHARI CHARITABLE TRUST DWARKA,DWARKA vs CIT(EXEMPTION), AHMEDABAD

ITA 731/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27

SHRI BAJRANG MITRA MANDAL TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 729/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27

JETPUR KELVANI MANDAL,JETPUR vs CIT(EXEMPTION), AHMEDABAD

ITA 728/RJT/2025[2026-27]Status: Disposed1/4/2026AY 2026-27