ITAT Rajkot Bench

BRAHMKSHTRIYA RELIEF SOCI ETY,JETPUR vs CIT(EXEMPTION), AHMEDABAD

VALLABH GAUSADAN,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

MUKTABEN MAYASHANKER VORA SARAVAJNIK TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

LOHANA YUVAK PRAGTI MANDAL,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

KAUSHALIYA SAMPATLAL DUDANI,JAMNAGAR vs INCOME TAX OFFICER, WARD 2(6), JAMNAGAR

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT, RAJKOT vs SOMNATH DEVELOPERS, RAJKOT

DEEPCHAND LALJI LODARIA,KUTCH vs THE INCOME TAX OFFICER, WARD 3,GDHAM(BHUJ-1) , KUTCHH

SETHSHRI NATHUBHAI JADAVJI & SMT JAYABEN NATHUBHAI SAHAYAK TRUST,PORBANDER vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

SHRI JALARAM RAGHUVANSHI CHARITABLE TRUST,PORBANDAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

SHREE RANGBAI BHARDWAJ CHARITABLE TRUST,PORBANDER vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

GIANTS CHARITABLE TRUST,PORBANDER vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

KACHCHH KERALA SAMAJAM,GANDHIDHAM vs THE CIT(EXEMPTION), AHMEDABAD

BABUBHAI PUNABHAI SAKRIYA,RAJKOT vs INCOME TAX OFFICER WARD 1(2)(3), RAJKOT

SAVITABEN DAYABHAI SAKARIYA,RAJKOT vs INCOME TAX OFFICER WARD 1(2)(3), RAJKOT

KAMDAR KITIRKUMAR CHANDULAL HUF,RAJKOT vs PCIT, RAJKOT-1, RAJKOT, RAJKOT

SHIV SHAKTI CHAINA CLAY,BHUJ vs THE ITO WARD (2), GANDHIDHAM, GANDHIDHAM

JESABHAI RAJABHAI KHTANA,KHAJURI GUNDALA, TA – JETPUR DIST – RAJKOT 360370 vs INCOME-TAX OFFICER, WARD-1(2)(3),, WARD-1(2)(3),RAJKOT.

NATHABHAI PARSANA (LR. GANESHBHAI PARSANA,RAJKOT vs ACIT CIR-2(1), RAJKOT

PRAKASHBHAI KHENGARBHAI DODIYA,SURENDRANAGAR vs THE ITO WARD 1 SURENDRANAGAR, SURENDRANAGAR

PRATIK RAVJIBHAI KACHAROLA,MORBI vs ITO, WARD-1, MORBI, MORBI

DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)