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ITAT Rajkot Bench
3,677 judgments
JIGNESH HARJIVANBHAI CHIKANI,RAJKOT vs THE INCOME TAX OFFICER, CPC BENGALURU
ITA 796/RJT/2025[2024-2025]Status: Disposed16/4/2026AY 2024-2025
INCOME TAX OFFICER, WARD-1 GANDHIDHAM, GANDHIDHAM vs BABULAL GHEESARAM GHANCHI, GANDHIDHAM
ITA 780/RJT/2025[2020]Status: Disposed16/4/2026
KAMALSHIL HARISHBHAI SHIRVI,MORBI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT
ITA 282/RJT/2024[2015-16]Status: Disposed16/4/2026AY 2015-16
SHRI NAVNITBHAI MULJIBHAI VARIA,JAM KHAMBHALIYA vs THE PR. CIT-JAMNAGAR, JAMNAGAR
ITA 159/RJT/2024[2019-20]Status: Disposed16/4/2026AY 2019-20
SHRI VIJAYBHAI BAVABHAI JAPDA,RAJKOT GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR. 1, RAJKOT GUJARAT
ITA 152/RJT/2017[2007-08]Status: Disposed16/4/2026AY 2007-08
ISHWARBHAI SHANTILAL PATEL,SURAT vs ITO, WARD-1(2)(1), SURAT
ITA 679/SRT/2025[2018-19]Status: Disposed15/4/2026AY 2018-19
HIREN AVINASH MODI,HANSOT, ANKLESHWAR vs INCOME TAX OFFICER, STATION ROAD,BHARUCH
ITA 372/SRT/2025[2010-11]Status: Disposed15/4/2026AY 2010-11
SURESHBHAI VASHRAMBHAI KHUNT,SURAT vs INCOME TAX OFFICER, WARD 2(3)(4), AAYAKAR BHAVAN
ITA 659/SRT/2024[2010-11]Status: Disposed15/4/2026AY 2010-11
SURESHBHAI VASHRAMBHAI KHUNT,SURAT vs INCOME TAX OFFICER, WARD 2(3)(4), AAYAKAR BHAVAN
ITA 658/SRT/2024[2009-10]Status: Disposed15/4/2026AY 2009-10
INCOMETAX OFFICER WARD-2 3 4, SURAT vs SURESHBHAI VASHRAMBHAI KHUNT, SURAT
ITA 379/SRT/2024[2009-10]Status: Disposed15/4/2026AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VAPI vs RAJESHBHAI MAGANBHAI AHIR, SURAT
ITA 1329/SRT/2024[2017-18]Status: Disposed15/4/2026AY 2017-18
KISHORKUMAR PRABHATBHAI RATHOD,MORBI vs INCOME TAX OFFICER, WARD 1, MORBI, MORBI
ITA 35/RJT/2026[2020-21]Status: Disposed13/4/2026AY 2020-21
KORB CERAMIC MINERAL SOLUTION,MORBI vs ITO, WARD-1, MORBI, MORBI
ITA 29/RJT/2026[2022-23]Status: Disposed13/4/2026AY 2022-23
PRAVINBHAI AMARSHIBHAI PARMAR,RAJKOT vs ITO WD 1(1)(1), RAJKOT
ITA 176/RJT/2026[2020-21]Status: Disposed13/4/2026AY 2020-21
SHREE GUJARAT MAHILA CREDIT CO.-OP. SOCIETY LTD.,AMRELI vs THE ITO WARD-3 (1) (4), AMRELI, AMRELI
ITA 116/RJT/2026[2018-19]Status: Disposed13/4/2026AY 2018-19
LAJVANTI SUNIL MOHTA,GANDHIDHAM vs INCOME-TAX OFFICER WARD-1 GANDHIDHAM, GANDHIDHAM
ITA 979/RJT/2025[2016-17]Status: Disposed13/4/2026AY 2016-17
RAJUMIYA DILAVAR BAHARUNI,VERAVAL vs INCOME TAX OFFICER WARD -5, VERAVAL
ITA 925/RJT/2025[2017-18]Status: Disposed13/4/2026AY 2017-18
ZENITH RAJESHBHAI GANDHI,RAJKOT vs INCOME TAX OFFICER WARD 2(1)(1), RAJKOT
ITA 880/RJT/2025[2019-20]Status: Disposed13/4/2026AY 2019-20
THEITOWARD23, PORBANDAR vs PRAFUL MAGANLAL PAIDA, PORBANDAR
ITA 878/RJT/2025[2017-18]Status: Disposed13/4/2026AY 2017-18
SHRI CHIRAGBHAI ANANTBHAI BHATT,RAJULA CITY, DIST. AMRELI vs THE ITO WD-3 (1) (4) AMRELI, AMRELI
ITA 860/RJT/2025[2018-19]Status: Disposed13/4/2026AY 2018-19
