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ITAT Rajkot Bench
3,677 judgments
URVI VISHAL CHAVDA,RAJKOT vs ITO WARD 1(1)(1), RAJKOT
ITA 249/RJT/2026[2017-2018]Status: Disposed23/4/2026AY 2017-2018
PRAFULCHANDRA NANALAL KOTECHA,RAJKOT vs INCOME TAX OFFICER , RAJKOT
ITA 817/RJT/2025[2024-25]Status: Disposed22/4/2026AY 2024-25
SHREE MADHAV DEVELOPERS,JAMNAGAR vs DCIT, CIRCLE-1, JAMNAGAR, JAMNAGAR
ITA 558/RJT/2025[2010-11]Status: Disposed22/4/2026AY 2010-11
ACIT, CENTRAL CIRCLE RAJKOT vs SIMOLA TILES LLP , MORBI
ITA 155/RJT/2025[2019-20]Status: Disposed22/4/2026AY 2019-20
SHAMJIBHAI KANABHAI MATA,ANJAR vs ITO, WARD-2, GANDHIDHAM, GANDHIDHAM
ITA 120/RJT/2026[2017-18]Status: Disposed21/4/2026AY 2017-18
ACIT CIRCLE-1(1), RAJKOT, RAJKOT vs KHODABHAI POLABHAI SAKARIYA, RAJKOT
ITA 680/RJT/2025[2015-16]Status: Disposed21/4/2026AY 2015-16
GIANTS (GANDHIDHAM) OWNERS ASSOCIATION,GANDHIDHAM vs INCOME TAX OFFICER, WARD-1, GANDHIDHAM
ITA 670/RJT/2025[2014-15]Status: Disposed21/4/2026AY 2014-15
RAJHANS IMPEX PRIVATE LTD,JAMNAGAR vs THE INCOME TAX OFFICER, WARD - 1(3), JAMNAGAR, JAMNAGAR
ITA 276/RJT/2025[2013-14]Status: Disposed21/4/2026AY 2013-14
MENAND SUGHABHAI ODEDRA,JUNAGADH vs THE ITO, WARD - 2(4), PORBANDAR
ITA 781/RJT/2025[2015-16]Status: Disposed20/4/2026AY 2015-16
MPSMC ALUMNI SCHOLARSHIP FUND & FOUNDATION,RAJKOT vs CIT (EXEMPTION), AHMEDABAD
ITA 42/RJT/2026[2026-27]Status: Disposed17/4/2026AY 2026-27
MPSMC ALUMNI SCHOLARSHIP FUND & FOUNDATION,RAJKOT vs CIT (EXEMPTION), AHMEDABAD
ITA 41/RJT/2026[2026-2027]Status: Disposed17/4/2026AY 2026-2027
SHRI BHAKTINAGAR CO OP HOUSING SOCIETY LTD,RAJKOT vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 18/RJT/2026[2014-15]Status: Disposed17/4/2026AY 2014-15
KARSANDAS KALABHAI THAKKAR PUBLIC CHARITABLE TRUST,JAMNAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 16/RJT/2026[2026-27]Status: Disposed17/4/2026AY 2026-27
PU SHREE RANCHHODDASJIBAPU PUBLIC CHERITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 868/RJT/2025[2025-26]Status: Disposed17/4/2026AY 2025-26
BABRA KELVANI MANDAL,BABRA vs CIT(EXEMPTION), AHMEDABAD
ITA 864/RJT/2025[2026-27]Status: Disposed17/4/2026AY 2026-27
AMRAPAR SEVA SAHKARI MANDLI LTD,AMRAPAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX - 1, RAJKOT, RAJKOT
ITA 324/RJT/2025[2018-19]Status: Disposed17/4/2026AY 2018-19
SHRI SANDIP HARKISHAN MARWADI,RAJKOT vs THE ACIT, CIRCLE-1, RAJKOT
ITA 164/RJT/2023[2009-10]Status: Disposed17/4/2026AY 2009-10
SANT SHRI MOHANDASBAPA GURUSHRI SHAMLABAPA MANAV SEVA TRUST RAJKOT,RAJKOT, GUJARAT vs CIT (EXEMPTION), AHMEDABAD
ITA 85/RJT/2025[2022-23]Status: Disposed17/4/2026AY 2022-23
PARDES DEHYDRATION CO HUF,GONDAL RAJKOT vs ITO WD 1(2)(1), RAJKOT, RAJKOT
ITA 984/RJT/2025[2010-11]Status: Disposed16/4/2026AY 2010-11
BABULAL GHEESARAM GHANCHI,VAPI vs ITO WARD 1, GANDHIDHAM
ITA 853/RJT/2025[2020-21]Status: Disposed16/4/2026AY 2020-21