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ITAT Rajkot Bench

3,680 judgments

NANO AGRO SCIENCE CO. OP. SOCIETY LTD.,RAJKOT vs THE INCOME-TAX OFFICER, WARD-1(2)(2),, RAJKOT

ITA 159/RJT/2021[2014-15]Status: Disposed21/4/2023AY 2014-15

SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI ANKURBHAI DHANJIBHAI KHATARIYA,ANJAR-KUTCH vs THE ITO-WARD-1, GANDHIDHAM, GANDHIDHAM-KUTCH

ITA 155/RJT/2021[2017-18]Status: Disposed21/4/2023AY 2017-18

SMT. ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

KESHAV TIRTH FOUNDATION,RAJKOT vs THE CIT (E), AHMEDABAD, AHMEDABAD

ITA 137/RJT/2021[2018-19]Status: Disposed21/4/2023AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

M/S. BACKBONE MNMP HIGHWAY PVT. LTD.,RAJKOT vs THE PR.CIT-3, RAJKOT

ITA 77/RJT/2020[2015-16]Status: Heard21/4/2023AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SMT RAMILABE RAMJI BHADRA,JAMNAGAR vs THE ITO, WARD 1 (2), JAMNAGAR

ITA 17/RJT/2018[2007-08]Status: Disposed21/4/2023AY 2007-08

MRS. ANNAPURNA GUPTA (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

DEVDEEP TEXTILES,JETPUR vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 31/RJT/2022[2017-18]Status: Disposed20/4/2023AY 2017-18

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI VAJUBHAI N. KANANI,AMRELI vs THE ITO, WARD-2(4),, AMRELI

ITA 29/RJT/2020[2007-08]Status: Disposed20/4/2023AY 2007-08

SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

M/S. SOMANY FINE VITRIFIED PVT. LTD.,MORBI vs THE PR. CIT-3 , RAJKOT

ITA 220/RJT/2019[2016-17]Status: Disposed20/4/2023AY 2016-17

SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

JITENDRA VANECHAND AMBAVI,RAJKOT vs ITO, WARD-2(1)(3), RAJKOT, RAJKOT

ITA 253/RJT/2022[201213]Status: Disposed19/4/2023

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI YOGESHKUMAR SHANTILAL MEHTA,PADDHARI, DIST. RAJKOT (GUJ.) vs THE INCOME TAX OFFICER, WARD-2 (1) (4), , RAJKOT

ITA 114/RJT/2022[2012-13]Status: Disposed19/4/2023AY 2012-13

Ms. Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

M/S. FRIENDS SALT WORKS & ALIED INDUSTRIES,,GANDHIDHAM-KUTCH vs THE DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE , RAJKOT

ITA 50/RJT/2021[2015-16]Status: Disposed19/4/2023AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

M/S. FRIENDS SALT WORKS & ALIED INDUSTRIES,,GANDHIDHAM-KUTCH vs THE DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE , RAJKOT

ITA 49/RJT/2021[2014-15]Status: Disposed19/4/2023AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

M/S JAY AMBICA EXIM,,GANDHIDHAM. vs DY. COMMR. OF INCOME TAX, CEN. CIR.-2, , RAJKOT

ITA 57/RJT/2018[2011-12]Status: Disposed19/4/2023AY 2011-12

Ms SUCHITRA KAMBLE, JUDICIAL MEMBER, SHRI WASEEM AHMED (Accountant Member)

SMT. LILABEN BABUBHAI SAKHIYA,,RAJKOT-GUJARAT vs THE PR. COMMR. OF INCOME TAX-1,, RAJKOT-GUJARAT

ITA 157/RJT/2016[2011-12]Status: Disposed19/4/2023AY 2011-12

Ms. Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

MRS. SWATIBEN BIHARILAL PAREKH,DHORAJI, DIST. RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 30/RJT/2022[2012-13]Status: Disposed18/4/2023AY 2012-13

SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

THE ITO, TDS-2, RAJKOT, RAJKOT vs SMT. PUNITABEN D. DHAMI, RAJKOT

ITA 229/RJT/2022[2015-16]Status: Disposed18/4/2023AY 2015-16

SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI JITENDRA CHANDULAL ASWANI,RAJKOT vs THE ITO, WARD-2 (1) (2), RAJKOT

ITA 217/RJT/2019[2016-17]Status: Disposed17/4/2023AY 2016-17

MS SUCHITRA KAMBLE, JUDICIAL MEMBER, SHRI WASEEM AHMED (Accountant Member)

M/S. GRISHMA INFRASTRUCTURE PVT. LTD.,JUNAGADH vs THE JCIT, RANGE-1, JUNAGADH

ITA 42/RJT/2020[2011-12]Status: Disposed13/4/2023AY 2011-12

SMT.ANNAPURNA GUPTA (Accountant Member), SMT. MADHUMITA ROY, JUDICIAL MEMBER (Judicial Member)

ASSTT. COMMR. OF INCOME TAX, CEN. CIR-1,, RAJKOT vs RAJESHKUMAR GOVINDBHAI PATEL,, RAJKOT

ITA 26/RJT/2021[2007-08]Status: Disposed12/4/2023AY 2007-08

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

ASSTT. COMMR. OF INCOME TAX, CEN. CIR-1,, RAJKOT vs RAJESHKUMAR GOVINDBHAI PATEL,, RAJKOT

ITA 25/RJT/2021[2006-07]Status: Disposed12/4/2023AY 2006-07

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)