ITAT Rajkot Bench
3,680 judgments
SHRI JAYANTILAL P. SATIKUNVAR,,RAJKOT-GUJARAT vs THE ASSISTANT COMMR. INCOME TAX,CIRCLE-2(3),, RAJKOT-GUJARAT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
THE DY. COMMR. INCOME TAX, CIRCLE-2(1),, RAJKOT-GUJARAT vs BACKBONE ENTERPRISE LTD.,, RAJKOT-GUJARAT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
SHRI RAMESHBHAI R. DODIYA,,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(1)(1),, RAJKOT-GUJARAT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
M\S. LEXICO CERAMICS,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
SHRI PRAKASHBHAI MADHAVJIBHAI THUMMAR,RAJKOT vs THE INCOME TAX OFFICER, WARD-3(1)(2),, RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
LATE ARJAN KANJI PUJARA SMARK CHARITABLE TRUST BHACHAU,BHACHAU vs DEPUTY COMMISSIONER, INCOME TAX (CPC), BANGALORE, BANGALORE
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SHRI GIRISHKUMAR VACHHRAJ DHOLAKIA,,JUNAGADH vs THE PR. COMMISSIONER OF INCOME TAX-1, RAJKOT-GUJARAT
SHRI WASEEM AHMED (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
SHRI JUGALKISHORE NATWARLAL DHOLAKIA,JUNAGADH vs THE PR. CIT-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
M/S. DHARTI TREDERS,RAJKOT vs THE ITO, WARD-2 (1) (2),, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
GODHAVADAR SEVA SAHAKARI MANDALI LTD.,GODHAVADAR, LILIYA MOTA, AMRELI-365535 vs THE ADIT (CPC), BANGALORE, BANGALORE
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
BATAVA DEVLI SEVA SAHAKARI MANDALI LTD.,BATAVA DEVLI, TAL. KUNLAVA, DIST. AMRELI. vs THE ADIT, (CPC), BANGALORE, BANGALORE
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
SHRI RAKESH MADHUBHAI KANPARIYA,PREMPARA, DHARI, AMRELI-365640 vs THE ITO, WARD-3 (1) (4), AMRELI, AMRELI
SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
SHRI JIGAR JAGDISH DOSHI,BHUJ-KUTCH vs THE INCOME TAX OFFICER WARD-1, BHUJ-KUTCH, BHUJ-KUTCH
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
NANO AGRO SCIENCE CO OP SOCIETY LTD,RAJKOT vs ITO, WARD-1(2)(2), RAJKOT, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
JETPUR KHETI V V K S MANDALI LIMITED,JETPUR, DIST. RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
GURU DATATREY SARAFI SAHKARI MANDALI LTD.,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
KODVAV VIVIDH KARYA SAHAKARI MANDALI LIMITED,VILLAGE KODVAV, TAL. MANAVADAR vs THE PR. CIT-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
VIJAY ANANDBHAI CHAVDA,GONDAL vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT , RAJKOT
Ms. Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
M/S BACKBONE CONSTRUCTION P. LTD.,,RAJKOT-GUJARAT vs THE PRE. COMMR. OF INCOME TAX-1, RAJKOT, RAJKOT-GUJARAT
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
NANO AGRO SCIENCE CO OP SOCIETY LTD,RAJKOT vs ITO WARD-1(2)(2), RAJKOT, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)