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ITAT Rajkot Bench

3,680 judgments

M/S. SHAZ ENTERPRISE,,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(1),, RAJKOT

ITA 394/RJT/2017[2014-15]Status: Disposed26/5/2023AY 2014-15

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

THE DY. COMMR. OF INCOME TAX, CIR.-2,, JAMNAGAR vs SHRI RASIKLAL KHIMJI MODI,, PORBANDAR

ITA 116/RJT/2016[2008-09]Status: Disposed26/5/2023AY 2008-09

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

M/S. VIBRANT ENGITECH,AMRELI vs THE ITO WARD-1, JUNAGADH, JUNAGADH

ITA 38/RJT/2023[2018-19]Status: Disposed19/5/2023AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI T.R SENTHIL KUMAR (Judicial Member)

SMT. MEENABEN KETANKUMAR MAKIM,JAMNAGAR vs THE PR, CIT, JAMNAGAR, JAMNAGAR

ITA 81/RJT/2019[2015-16]Status: Heard19/5/2023AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI T.R SENTHIL KUMAR (Judicial Member)

SHRI DEEPAK MANDAL,RAJKOT vs THE PR. COMMISSIONER OF INCOME TAX, EXEMPTION, , AHMEDABAD

ITA 61/RJT/2019[2017-18]Status: Disposed19/5/2023AY 2017-18

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI GULAMHUSEN REMANBHAI SELAT,VERAVAL (GIR SOMNATH) vs THE INCOME TAX OFFICER, WARD-4, VERAVAL, VERAVAL

ITA 309/RJT/2022[2013-14]Status: Disposed17/5/2023AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SAURASHTRA CEMENT LTD.,,PORBANDAR vs THE PR.CIT, JAMNAGAR

ITA 146/RJT/2021[2016-17]Status: Heard17/5/2023AY 2016-17

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

KISHORCHANDRA MOHANLAL KHAMBHAYATA,RAJKOT vs THE ITO, WARD 1(1)(1), RAJKOT

ITA 109/RJT/2021[2013-14]Status: Disposed17/5/2023AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI SURESHCHANDRA K. PADALIA,RAJKOT vs THE ITO, WARD-2 (3) (4), RAJKOT, RAJKOT

ITA 49/RJT/2020[2010-11]Status: Disposed17/5/2023AY 2010-11

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI SURESHCHANDRA K. PADALIA,RAJKOT vs THE ITO, WARD-2 (3) (4), RAJKOT, RAJKOT

ITA 171/RJT/2019[2015-16]Status: Disposed17/5/2023AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI SURESHCHANDRA K. PADALIA,RAJKOT vs THE ITO, WARD-2 (3) (4), RAJKOT, RAJKOT

ITA 170/RJT/2019[2014-15]Status: Disposed17/5/2023AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI SURESHCHANDRA K. PADALIA,RAJKOT vs THE ITO, WARD-2 (3) (4), RAJKOT, RAJKOT

ITA 169/RJT/2019[2013-14]Status: Disposed17/5/2023AY 2013-14

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI SURESHCHANDRA K. PADALIA,RAJKOT vs THE ITO, WARD-2 (3) (4), RAJKOT, RAJKOT

ITA 168/RJT/2019[2012-13]Status: Disposed17/5/2023AY 2012-13

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

ADHYAKSHYA LOK MELA AMLIKARAN SAMMITTEE,RAJKOT vs INCOME TAX OFFICER, WARD-1(2),, RAJKOT

ITA 425/RJT/2018[2010-11]Status: Disposed17/5/2023AY 2010-11

SHRI WASEEM AHMED (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

ADHYAKSHYA LOK MELA AMLIKARAN SAMMITTEE,RAJKOT vs INCOME TAX OFFICER, WARD-1(2),, RAJKOT

ITA 424/RJT/2018[2009-10]Status: Disposed17/5/2023AY 2009-10

SHRI WASEEM AHMED (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

THE DEPUTY COMMISSIONER OF INCOME TAX, MORBI CIRCLE,, MORBI vs M/S. ZEALTOP GRANITO PVT. LTD., MORBI

ITA 31/RJT/2018[2014-15]Status: Disposed17/5/2023AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Accountant Member)

LOVE SHOPPERS LTD,AHMEDABAD vs DCIT, CIRCLE-2(1)(2), AHMEDABAD, AHMEDABAD

ITA 285/RJT/2022[2016-17]Status: Heard16/5/2023AY 2016-17

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

M/S. AARVEE INTERNATIONAL, ,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1),, RAJKOT

ITA 456/RJT/2018[2015-16]Status: Disposed16/5/2023AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

RAZAK ISMAILBHAI DODAPOTRA,,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-3(5), , JAMNAGAR

ITA 322/RJT/2018[2009-10]Status: Heard16/5/2023AY 2009-10

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SMT. BIJAL DARSHITBHAI PUJARA,,RAJKOT vs THE DY. COMMR. OF INCOME TAX, CIRCLE-1 (1),, RAJKOT

ITA 292/RJT/2018[2014-15]Status: Heard16/5/2023AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)