ITAT Rajkot Bench

3,680 judgments

M/S. CERATUNE CERAMICS,SURENDRANAGAR vs THE ITO, WARD-5 , SURENDRANAGAR

ITA 241/RJT/2019[2016-17]Status: Disposed14/6/2023AY 2016-17

Smt. Annapura Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

VIDHYASAGAR CHARITABLE TRUST,RAJKOT vs THE ITO WARD-1, RAJKOT, RAJKOT

ITA 77/RJT/2023[2011-12]Status: Heard9/6/2023AY 2011-12

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

RAMESHBHAI CHHAGANBHAI AJMERIYA,RAJKOT vs ITO, WARD-3(1)(1), RAJKOT, RAJKOT

ITA 70/RJT/2023[2017-18]Status: Heard9/6/2023AY 2017-18

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI SUBIR YUDHISTHIR DAS,BELAPUR, THANE (MAHARASTRA) vs THE CIT(A)-13, AHMEDABAD, AHMEDABAD

ITA 19/RJT/2022[2012-13]Status: Disposed9/6/2023AY 2012-13

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

MANJIT JITRNDRABHAI KOTHARI,RAJKOT vs THE ITO, WARD-2(1)(2), RAJKOT

ITA 261/RJT/2019[2011-12]Status: Disposed9/6/2023AY 2011-12

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

THA ACIT, CIRCLE MORBI, MORBI vs M/S. JAXX VITRIFIED PVT. LTD. , MORBI

ITA 260/RJT/2019[2013-14]Status: Disposed9/6/2023AY 2013-14

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

LIOLI CERAMICA PRIVATE LIMITED,MORBI vs THE PRINCIPAL COMMISSIONERY OF INCOME TAX - 1, RAJKOT, RAJKOT

ITA 120/RJT/2022[2017-18]Status: Heard6/6/2023AY 2017-18

SHRI WASEEM AHMED (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

M/S. CLASSIC NETWORK PVT. LTD.,,RAJKOT-GUJARAT vs THE ACIT, CIR.-2(1),, RAJKOT-GUJARAT

ITA 166/RJT/2019[2013-14]Status: Disposed6/6/2023AY 2013-14

SHRI WASEEM AHMED (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

SHREE SAURASTRA KA;AKENDRA CO-OP. HOUSING SOCIETY LTD.,RAJKOT vs THE ADIT (CPC), BANGALORE, BANGALORE

ITA 55/RJT/2023[2019-20]Status: Heard31/5/2023AY 2019-20

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI VIPULBHAI HARIBHAI MARVANIYA,JUNAGADH vs THE ITO WARD-2, JUNAGADH, JUNAGADH

ITA 48/RJT/2023[2011-12]Status: Heard31/5/2023AY 2011-12

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

DY. COMMR. OF INCOME TAX, CIRCLE - 1(1), RAJKOT vs M/S AJANTA MFG. LTD.,, MORBI

ITA 138/RJT/2021[2016-17]Status: Heard31/5/2023AY 2016-17

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

DY. COMMR. OF INCOME TAX, CIRCLE - 1(1), RAJKOT vs M/S AJANTA MFG. LTD.,, MORBI

ITA 102/RJT/2021[2015-16]Status: Heard31/5/2023AY 2015-16

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

THE ACIT.,GANDHIDHAM CIRCLE,, GANDHIDHAM-KUTCH vs M/S. WOCO TECH POLYMERE KANDLA LTD.,, KANDLA, GANDHIDHAM-KUTCH

ITA 162/RJT/2018[2012-13]Status: Disposed31/5/2023AY 2012-13

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

THE INCOME TAX OFFICER, WARD-4,, MORBI vs M/S. STARCO CERAMICS, , MORBI

ITA 265/RJT/2017[2013-14]Status: Disposed31/5/2023AY 2013-14

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S JAISU DREDGING & SHIPPING LTD.,KANDLA vs THE JOINT COMMR. INCOME TAX, GANDHIDHAM RANGE, ,, GANDHIDHAM

ITA 286/RJT/2015[2010-11]Status: Heard31/5/2023AY 2010-11

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S JAISU SHIPPING COMPANY PRIVATE LTD.,ADIPUR-KUTCH vs THE ASSISTANT COMMR. INCOME TAX, GANDHIDHAM CIRCLE,, GANDHIDHAM

ITA 285/RJT/2015[2010-11]Status: Heard31/5/2023AY 2010-11

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S JAISU SHIPPING CO. PVT. LTD.,,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHIDHAM

ITA 972/RJT/2010[2006-07]Status: Heard31/5/2023AY 2006-07

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SMT. KUSUMBEN AMRITLAL SANGHAVI,JAMNAGAR vs THE DCIT ,CIRCLE, JAMNAGAR, JAMNAGAR

ITA 194/RJT/2019[2015-16]Status: Disposed30/5/2023AY 2015-16

SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SMT. USHABEN VARMA,JAMNAGAR vs THE PR. CIT, JAMNAGAR, JAMNAGAR

ITA 69/RJT/2022[2017-18]Status: Heard26/5/2023AY 2017-18

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI PRAFUL KHETSHIBHAI SOLANKI,RAJKOT vs THE INCOME TAX OFFICER, WARD-2 (2) (5), , RAJKOT

ITA 356/RJT/2018[2007-08]Status: Disposed26/5/2023AY 2007-08

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)