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ITAT Rajkot Bench

3,680 judgments

M/S. KETAN CONSTRUCTION LTD.,,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.2,, RAJKOT-GUJARAT

ITA 134/RJT/2019[2005-06]Status: Disposed28/6/2023AY 2005-06

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI AYACHI CHANDRASHEKHAR,,GANDHIDHAM vs THE DCIT, GANDHIDHAM CIRCLE,, GANDHIDHAM

ITA 442/RJT/2017[2011-12]Status: Disposed28/6/2023AY 2011-12

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

VIJAYABEN RAMBHAI VAJA,RAJKOT vs ITO, WARD-1(2)(4), RAJKOT, RAJKOT

ITA 284/RJT/2022[2012-13]Status: Heard23/6/2023AY 2012-13

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

VIJAYABEN RAMBHAI VAJA,RAJKOT vs ITO, WARD-1(2)(4), RAJKOT, RAJKOT

ITA 283/RJT/2022[2012-13]Status: Heard23/6/2023AY 2012-13

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

VIJAYABEN RAMBHAI VAJA,RAJKOT vs ITO, WARD-1(2)(4), RAJKOT, RAJKOT

ITA 282/RJT/2022[2012-13]Status: Heard23/6/2023AY 2012-13

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

VIJAYABEN RAMBHAI VAJA,RAJKOT vs ITO, WARD-1(2)(4), RAJKOT, RAJKOT

ITA 281/RJT/2022[2012-13]Status: Heard23/6/2023AY 2012-13

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S. PANCHNATH AUTO PRIVATE LIMITED,SHAPAR (VERAVAL), RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 53/RJT/2021[2012-13]Status: Heard23/6/2023AY 2012-13

SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

SHREE MANGROL VANIK DASHA SHRIMALI GNATI SHAPUR DARWAJA,MANGROAL-362225 vs THE ITO (EXMPTION) WARD-2, RAJKOT, RAJKOT

ITA 56/RJT/2023[2011-12]Status: Heard16/6/2023AY 2011-12

Ms. Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

THE ACIT CIRCLE- 1 (1), RAJKOT vs M/S. MICRO MELT PVT. LTD. , SHAPAR (VERAVAL), RAJKOT

ITA 41/RJT/2023[2005-06]Status: Heard16/6/2023AY 2005-06

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

M/S. S. S. INTERNATIONAL,VERAVAL vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 154/RJT/2022[2017-18]Status: Disposed16/6/2023AY 2017-18

SMT.ANNAPURNA GUPTA (Accountant Member), SMT. MADHUMITA ROY, JUDICIAL MEMBER (Judicial Member)

GUJARAT SALT WORKS,GANDHIDHAM vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 7/RJT/2021[2015-16]Status: Heard16/6/2023AY 2015-16

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

RAJENDRASINH MANUBHA JETHWA,PORBANDAR vs CIT, JAMNAGAR, JAMNAGAR

ITA 158/RJT/2021[2017-18]Status: Heard16/6/2023AY 2017-18

Ms. Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

THE ASST. COMMR. INCOME TAX, CIRCLE,-1,, RAJKOT-GUJARAT vs M/S RAVI TECHNOFORGE PVT. LTD.,, RAJKOT-GUJARAT

ITA 291/RJT/2019[2014-15]Status: Heard16/6/2023AY 2014-15

SMT.ANNAPURNA GUPTA (Accountant Member), SMT. MADHUMITA ROY, JUDICIAL MEMBER (Judicial Member)

M/S COBRA KCL JV,,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, TDS- CIRCLE,, RAJKOT-GUJARAT

ITA 209/RJT/2019[2011-12]Status: Disposed16/6/2023AY 2011-12

Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

SANJAYKUMAR DHIRUBHAI HIRPARA,KHAMBHA vs AO, ITO, WARD-3(1)(2), RAJKOT

ITA 260/RJT/2022[2011-12]Status: Heard14/6/2023AY 2011-12

Smt. Annapura Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

DHYAN SWAMIBAPA TRUST,SENJALDHAM, TEHSIL : SAVARKUNDLA, DIST: AMRELI vs THE ITO EXEMPTION, WARD-1, RAJKOT

ITA 244/RJT/2022[2015-16]Status: Heard14/6/2023AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHREE RAM SALT WORKS,GANDHIDHAM vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 6/RJT/2021[2015-16]Status: Heard14/6/2023AY 2015-16

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SMT. KHERUNISHABEN ABDULBHAI MISTRI,BHUJ-KUTCH vs THE ITO, WARD-3, GANDHIDHAM

ITA 6/RJT/2020[2015-16]Status: Disposed14/6/2023AY 2015-16

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI ASHWINKUMAR V. MEHTA,RAJKOT vs THE ITO, WARD-1 (2) (4), RAJKOT

ITA 52/RJT/2020[2010-11]Status: Disposed14/6/2023AY 2010-11

Smt. Annapura Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

THE DCIT, CIRCLE-1, RAJKOT vs M/S. BILESHWAR KHAND UDHYOG KHEDUT SAHAKARI MANDALI LTD., KODINAR, KODINAR, DIST. GIR - SOMNATH

ITA 140/RJT/2020[2010-11]Status: Heard14/6/2023AY 2010-11

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)