ITAT Rajkot Bench

3,680 judgments

THE ACIT, CIRCLE MORBI, MORBI vs M/S. VITA GRANITO PVT. LTD., MORBI

ITA 126/RJT/2019[2008-09]Status: Disposed7/7/2023AY 2008-09

SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

M/S. CHAMPION AGRO LTD.,,SAPAR (VERAVAL), RAJKOT-GUJARAT vs THE DEPUTY COMISSIONER OF INCOME TAX, CIRCLE-1(1),, RAJKOT-GUJARAT

ITA 46/RJT/2018[2013-14]Status: Heard7/7/2023AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S. CHAMPION AGRO LTD.,,SAPAR (VERAVAL), RAJKOT-GUJARAT vs THE DEPUTY COMISSIONER OF INCOME TAX, CIRCLE-1(1),, RAJKOT-GUJARAT

ITA 45/RJT/2018[2013-14]Status: Heard7/7/2023AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S. CHAMPION AGRO LTD.,,SAPAR (VERAVAL), RAJKOT-GUJARAT vs THE DEPUTY COMISSIONER OF INCOME TAX, CIRCLE-1(1),, RAJKOT-GUJARAT

ITA 44/RJT/2018[2011-12]Status: Heard7/7/2023AY 2011-12

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI ASHWINKUMAR C. ZALA,SURENDRANAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, SURENDRANAGAR CIRCLE,, SURENDRANAGAR

ITA 66/RJT/2019[2012-13]Status: Heard5/7/2023AY 2012-13

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

THE INCOME TAX OFFICER-WARD-2, , GANDHIDHAM - KUTCH vs M/S. RIDDHI SIDDHI JEWELLERS, GANDHIDHAM - KUTCH

ITA 239/RJT/2018[2014-15]Status: Heard5/7/2023AY 2014-15

SMT.ANNAPURNA GUPTA (Accountant Member), SMT. MADHUMITA ROY, JUDICIAL MEMBER (Judicial Member)

THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHIDHAM vs M/S P.C. PATEL & CO.,, BHUJ

ITA 194/RJT/2018[2014-15]Status: Disposed5/7/2023AY 2014-15

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

THE ACIT, CIRCLE-2,, JAMNAGAR vs SAURASHTRA CEMENT LTD.,, PORBANDAR

ITA 476/RJT/2014[2010-11]Status: Disposed5/7/2023AY 2010-11

Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

SAURASHTA CEMENT LTD.,,PORBANDAR vs THE JOINT COMMISSIONER OF INCOME TAX, RANGE-2,, JAMNAGAR

ITA 457/RJT/2014[2010-11]Status: Disposed5/7/2023AY 2010-11

Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

SHRI RAMA MEPA ODEDARA,PORBANDAR vs THE INCOME TAX OFFICER, WARD-2(4),, PORBANDAR

ITA 67/RJT/2019[2010-11]Status: Heard30/6/2023AY 2010-11

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

JAMNADAS RAMJIBHAI VIKANI,MANAVADAR vs DCIT, INT.TAX.RAJKOT, RAJKOT

ITA 73/RJT/2023[2000-01]Status: Heard28/6/2023AY 2000-01

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

JAMNADAS RAMJIBHAI VIKANI,MANAVADAR vs DCIT, INT.TAX, , RAJKOT

ITA 72/RJT/2023[BP 01.04.1989 to 08.06.1999]Status: Heard28/6/2023

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

JAMNDAS RAMJIBHAI VIKANI,MANAVADAR vs THE DCIT, CIRCLE-1(1), RAJKOT, RAJKOT

ITA 216/RJT/2022[2000-01]Status: Heard28/6/2023AY 2000-01

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

JAMNDAS RAMJIBHAI VIKANI, MANAVADAR vs THE DCIT, CIRCLE-1(1), RAJKOT, RAJKOT

ITA 215/RJT/2022[2000-01]Status: Heard28/6/2023AY 2000-01

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI RAMPAL SINGH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2, GANDHIDHAM

ITA 193/RJT/2022[2016-17]Status: Heard28/6/2023AY 2016-17

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SMT. MADHVIBEN NILESHKUMAR GANTRA,RAJKOT vs THE ITO, WARD-1 (2) (5), RAJKOT

ITA 47/RJT/2020[2011-12]Status: Disposed28/6/2023AY 2011-12

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI BALBHADRA HARIDAS VAISHNAV,JUNAGADH vs THE ITO, WARD-3, JUNAGADH

ITA 26/RJT/2020[2011-12]Status: Disposed28/6/2023AY 2011-12

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

LEXUS GRANITO (INDIA) LIMITED,MORBI vs THE DCIT, CIRCLE MORBI, MORBI

ITA 159/RJT/2019[2015-16]Status: Disposed28/6/2023AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

LEXUS GRANITO (INDIA) LIMITED,MORBI vs THE DCIT, CIRCLE MORBI, MORBI

ITA 158/RJT/2019[2015-16]Status: Disposed28/6/2023AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S. KETAN CONSTRUCTION LTD. ,RAJKOT vs THE DCIT, CENT. CIRCLE-2, RAJKOT

ITA 135/RJT/2019[2009-10]Status: Disposed28/6/2023AY 2009-10

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)