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ITAT Rajkot Bench

3,680 judgments

THE ACIT(INTEL. TAXN.), RAJKOT, RAJKOT vs SMT. CHANDRIKA BHARAT RUPAREL, RAJKOT

ITA 151/RJT/2021[2012-13]Status: Disposed19/7/2023AY 2012-13

Ms. Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

THE ACIT(INTERNATIONAL TAXATION, , RAJKOT vs SHRI BHARAT CHAMPAKLAL RUPAREL, RAJKOT

ITA 150/RJT/2021[2012-13]Status: Disposed19/7/2023AY 2012-13

Ms. Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI MANSHUKH K. KUMBHANI,AMRELI vs THE PR.CIT-3, RAJKOT

ITA 99/RJT/2020[2015-16]Status: Disposed19/7/2023AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

M/S BALAJI HEAVY LIFTERS P. LTD.,,GANDHIDHAM vs THE ADDL. COMMR. OF INCOME TAX, GANDHIDHAM RANGE,, GANDHIDHAM

ITA 76/RJT/2020[2015-16]Status: Disposed19/7/2023AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI VIJAY JAMNADAS VINCHHI,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-2(5), JAMNAGAR

ITA 309/RJT/2019[2010-11]Status: Disposed19/7/2023AY 2010-11

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S SURYA COTTON INDS.,,GANDHIDHAM-KUTCH vs THE INCOME TAX OFFICER, WARD-2,, GANDHIDHAM-KUTCH

ITA 333/RJT/2018[2014-15]Status: Disposed19/7/2023AY 2014-15

Shri Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI RAJKOT DISTT. CO. OP. BANK LTD.,,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, CIRCLE-1(2),, RAJKOT-GUJARAT

ITA 288/RJT/2018[2014-15]Status: Disposed19/7/2023AY 2014-15

Shri Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI RAMESH PARSOTAMDAS KHUSALANI,GANDHIDHAM-KUTCH vs THE ITO-WD-2, , GANDHIDHAM-KUTCH

ITA 276/RJT/2018[2011-12]Status: Disposed19/7/2023AY 2011-12

Shri Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI SWAMI VIVEKANAND TRUST,ADIPUR vs THE DCIT (CPC) , BANGALORE

ITA 66/RJT/2023[2014-15]Status: Heard12/7/2023AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

JAGANI VINODRAI GOPALDAS (HUF),RAJKOT vs THE ITO, WARD-1 (2) (4),, RAJKOT

ITA 59/RJT/2023[2014-15]Status: Heard12/7/2023AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI T.R SENTHIL KUMAR (Judicial Member)

SORTHIYA AHIR GNATINO UTARO,BHAVNATH, JUNAGADH vs THE ADIT (CPC), BANGALORE, BANGALORE

ITA 104/RJT/2023[2019-20]Status: Heard12/7/2023AY 2019-20

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

THE ASST. COMMR. INCOME TAX, CENTRAL CIRCLE-2, RAJKOT, RAJKOT vs M/S SHIV SHIPPING SERVICES,, GANDHIDHAM-KUTCH

ITA 19/RJT/2021[2010-11]Status: Heard12/7/2023AY 2010-11

SHRI WASEEM AHMED (Accountant Member), SHRI T.R SENTHIL KUMAR (Judicial Member)

THE ACIT, JUNAGADH CIRCLE, JUNAGADH vs M/S. JINNY MARINE TRADERS, VERAVAL

ITA 259/RJT/2019[2014-15]Status: Disposed12/7/2023AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI T.R SENTHIL KUMAR (Judicial Member)

UTSAV COTFAB P. LTD.,JETPUR vs THE ITO WARD-1 (2) (3), RAJKOT, RAJKOT

ITA 15/RJT/2022[2014-15]Status: Disposed11/7/2023AY 2014-15

MRS. ANNAPURNA GUPTA (Accountant Member), MRS. MADHUMITA ROY (Judicial Member)

SHRI VISHWAJIT N. MASHRU,RAJKOT vs THE ITO-WARD-1 (2) (3), RAJKOT

ITA 270/RJT/2019[2013-14]Status: Disposed11/7/2023AY 2013-14

SMT.ANNAPURNA GUPTA (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

M/S. R C HEIGHTS PVT. LTD.,RAJKOT vs THE ITO/ADIT NFAC DELHI, DELHI

ITA 90/RJT/2023[2018-19]Status: Heard7/7/2023AY 2018-19

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S. SHAILDEEP ENGINEERING P. LTD., RAJKOT,RAJKOT vs THE DCIT, CPC, BANGALORE, BANGALORE

ITA 85/RJT/2023[2019-20]Status: Heard7/7/2023AY 2019-20

SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

M/S. KANERIYA OIL INDUSTRIES,RAJKOT vs THE ASST. COMMISSIONER OF INCOME TAX,CIRCLE 3 (1), RAJKOT , RAJKOT

ITA 76/RJT/2023[2017-18]Status: Heard7/7/2023AY 2017-18

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI RAJNIKANT HARGOVINDDAS SANADIA,RAJKOT vs THE ITO, WARD-2 (3)(5), RAJKOT, RAJKOT

ITA 272/RJT/2022[2011-12]Status: Heard7/7/2023AY 2011-12

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI RAJNIKANT HARGOVINDDAS SANADIA,RAJKOT vs THE ITO, WARD-2 (3)(5), RAJKOT, RAJKOT

ITA 271/RJT/2022[2011-12]Status: Heard7/7/2023AY 2011-12

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)