ITAT Rajkot Bench
3,680 judgments
SHRI DIPESH RAMJIBHAI PADARIYA,,RAJKOT vs THE INCOME TAX OFFICER, WARD-1 (1) (2),, RAJKOT
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
AHLSTROM FIBER COMPOSITES (I) P. LTD.,,MUNDRA (KUTCH) vs THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHIDHAM
SMT.ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
AHLSTROM FIBER COMPOSITES (I) P. LTD.,,MUNDRA (KUTCH) vs THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHIDHAM
SMT.ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
AHLSTROM FIBERCOMPOSITES INDIA PVT. LTD.,,MUNDRA (KUTCH) vs THE DY. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHIDHAM
SMT.ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
SHRI BHAVISH HARILAL MORADIA,RAJKOT vs THE ITO WARD-1 (1) (3) , RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
SMT. BHANUBEN RATILALBHAI MORBIA, KUTCH,KUTCH vs THE PR. CIT-1, RAJKOT, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
VIJUBHA JITUBHA JADEJA,RAJKOT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX - 1, RAJKOT, RAJKOT
Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SHREE MURLIDHAR JEWELLERS,JAMNAGAR vs THE PR.CIT-IV, JAMNAGAR
SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
M/S. MAGNUM SHIPPING SERVICES,,MUNDRA (KUTCH) vs THE ITO-INTL. TAXN., , GANDHIDHAM
MS. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
AMRELI JILLA MADHYASTH SAHKARI BANK LIMITED,,AMRELI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1),, RAJKOT
Shri Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
M/S. VAIBHAV COTTON COMPANY,RAJKOT vs THE INCOME TAX OFFICER, WARD-2 (1) (5), RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
M/S. DEENDAYAL PORT TRUST (ERSTWHILE KANDLA TRUST PORT),,GANDHIDHAM vs THE ADDL. COMMISSIONER OF INCOME TAX (EXEMPTIONS), GANDHIDHAM RANGE,, GANDHIDHAM
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
KANDLA TRUST PORT, SUPERNUATION SCHEAME,,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-1,, GANDHIDHAM-KUTCH
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
KANDLA TRUST PORT, SUPERNUATION SCHEAME,,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-1,, GANDHIDHAM-KUTCH
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
KANDLA TRUST PORT, SUPERNUATION SCHEAME,,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-1,, GANDHIDHAM-KUTCH
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
KANDLA TRUST PORT, SUPERNUATION SCHEAME,,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-1,, GANDHIDHAM-KUTCH
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
THE ACIT, CIR.-2,, JAMNAGAR vs M/S. SIDDIQ SEA FOOD,, PORBANDAR
Shri Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
THE DY. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHIDHAM vs M/S P.C. PATEL & COMPANY,, BHUJ
Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SUNDERLAL CHOTMAL JAIN,JAMNAGAR vs ITO, TDS WARD-3, JAMNAGAR, JAMNAGAR
Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
CHAKARGADH SEVA SAHAKARI MANDALI LTD.,CHAKARGADH SEVA, DIST. AMRELI vs THE DCIT(CPC),, BENGALURU
Shri Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)