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ITAT Rajkot Bench

3,680 judgments

THE ACIT GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S RAVJI MANJI SORATHIA &CO.,, ADIPUR-KUTCH

ITA 172/RJT/2022[2011-12]Status: Disposed23/8/2023AY 2011-12

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI RAHIM UMARBHAI RAVKARDA,RAJKOT vs THE ACIT, CIRCLE-3(1),, RAJKOT

ITA 167/RJT/2022[2015-16]Status: Disposed23/8/2023AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

THE DCIT, CIRCLE-1 (1),, RAJKOT vs M/S. TIRTHAK PAPER MILL PVT. LTD., MORBI-363641

ITA 163/RJT/2022[2013-14]Status: Disposed23/8/2023AY 2013-14

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI LALITBHAI KISHANBHAI NATHANI,GANDHIDHAM-KUTCH vs THE ACIT(OSD), WARD-1, GANDHIDHAM, GANDHIDHAM-KUTCH

ITA 10/RJT/2022[2015-16]Status: Disposed23/8/2023AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

M/S. ARRONE CERAMIC,AT VAGHASIYA, TALUKA WAKANER vs THE JCIT TDS RANGE, RAJKOT, RAJKOT

ITA 117/RJT/2021[2016-17]Status: Disposed23/8/2023AY 2016-17

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI OSHAM JAIN TEMPLE TRUST, RAJKOT,AT . PATANVAV, TALUKA DHORAJI, DIST. RAJKOT vs THE CIT-(EXEMPTIONS), AHMEDABAD, AHMEDABAD

ITA 116/RJT/2021[2015-16]Status: Disposed23/8/2023AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI KANJIBHAI B. RANGANI,,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-5(1), RAJKOT-GUJARAT

ITA 7/RJT/2020[2007-08]Status: Disposed23/8/2023AY 2007-08

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

YESHA DHIRAJLAL THAKRAR,RAJKOT vs THE DCIT, NFAC DELHI, DELHI

ITA 75/RJT/2023[2013-14]Status: Heard18/8/2023AY 2013-14

Shri Ramit Kochar (Accountant Member), Ms. Suchitra R. Kamble (Judicial Member)

SHRI JITENDRA MAJITHIA,JAM KHAMBHALIYA vs THE NFAC DELHI, DELHI

ITA 181/RJT/2023[2017-18]Status: Disposed18/8/2023AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

RAJKOT JILLA SAHAKARI KHARID VECHAN SANGH LIMITED,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 49/RJT/2022[2017-18]Status: Disposed9/8/2023AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SMT. MUMTAJBANU A. JIVANI,AMRELI vs THE ITO, WARD-3 (1) (4), AMRELI

ITA 284/RJT/2019[2014-15]Status: Disposed9/8/2023AY 2014-15

Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI MILIND PANKAJBHAI SHROFF,JUNAGADH vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1,, RAJKOT

ITA 40/RJT/2022[2017-18]Status: Heard7/8/2023AY 2017-18

SMT.ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI BABULAL MIYARAM GADRI,JAMNAGAR vs THE ITO, TDS-3,, JAMNAGAR

ITA 54/RJT/2023[2016-17]Status: Disposed4/8/2023AY 2016-17

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI BABULAL MIYARAM GADRI,JAMNAGAR vs THE ITO, TDS-3,, JAMNAGAR

ITA 53/RJT/2023[2015-16]Status: Disposed4/8/2023AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI BABULAL MIYARAM GADRI,JAMNAGAR vs THE ITO, TDS-3,, JAMNAGAR

ITA 52/RJT/2023[2014-15]Status: Disposed4/8/2023AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI BABULAL MIYARAM GADRI,JAMNAGAR vs THE ITO, TDS-3,, JAMNAGAR

ITA 51/RJT/2023[2013-14]Status: Disposed4/8/2023AY 2013-14

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

M/S. PARAG OIL MILL,PORBANDAR vs THE ITO WARD-2 (4),, PORBANDAR

ITA 203/RJT/2023[2011-12]Status: Disposed4/8/2023AY 2011-12

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

M/S. PARAG OIL MILL,PORBANDAR vs THE ITO WARD-2 (4),, PORBANDAR

ITA 202/RJT/2023[2010-11]Status: Disposed4/8/2023AY 2010-11

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI CHINTAN KANJIBHAI KATARIYA,ANJAR-KUTCH vs THE ITO WARD-1, , GANDHIDHAM-KUTCH

ITA 54/RJT/2022[2013-14]Status: Disposed4/8/2023AY 2013-14

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SMT. NISHABEN HARENBHAI DOSHI,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 32/RJT/2022[2012-13]Status: Disposed4/8/2023AY 2012-13

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)