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ITAT Rajkot Bench

3,680 judgments

THE GANDHIDHAM MERCANTILE CO-OP. BANK LTD. ,GANDHIDHAM-KUTCH vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 97/RJT/2022[2017-18]Status: Disposed13/9/2023AY 2017-18

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI KANTILAL HARILAL MAKATI,RAJKOT vs THE ACIT, CENTAL CIRCLE-1, RAJKOT, RAJKOT

ITA 261/RJT/2022[2019-20]Status: Disposed13/9/2023AY 2019-20

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

THE INCOME TAX OFFICER, WARD-3(1), JAMNAGAR vs M/S. PARAS BUILDCON P. LTD., JAMNAGAR

ITA 315/RJT/2017[2012-13]Status: Disposed13/9/2023AY 2012-13

SHRI WASEEM AHMED (Accountant Member), SHRI T.R SENTHIL KUMAR (Judicial Member)

THE ASSTT. COMMR. INCOME TAX, CIRCLE-3,, JAMNAGAR vs M/S SHREE BHAVANI EXTRUSION,, JAMNAGAR

ITA 457/RJT/2018[2015-16]Status: Disposed8/9/2023AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI T.R SENTHIL KUMAR (Judicial Member)

SMT. HEENABEN MAHESHBHAI GADHETHARIYA,RAJKOT vs THE ITO WARD-3 (1) (1), RAJKOT, RAJKOT

ITA 117/RJT/2023[2017-18]Status: Disposed7/9/2023AY 2017-18

SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND MISS SUCHITRA RAGHUNATH KAMBLE (Judicial Member)

ALPHA HI-TECH FUEL LTD.,,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, SNR CIRCLE,, SURENDRANAGAR

ITA 68/RJT/2009[2005-06]Status: Disposed5/9/2023AY 2005-06

SHRI WASEEM AHMED (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

SHREE UMIYA COTTON GINNING AND PRESSING P. LTD.,AMRELI vs THE DCIT(CPC), BENGALURU

ITA 188/RJT/2022[2018-19]Status: Disposed31/8/2023AY 2018-19

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHREE HARIKRUSHNA WELFARE TRUST,BHACHAU-KUTCH vs THE DCIT/ACIT (CPC), BANAGALORE

ITA 8/RJT/2022[2017-18]Status: Disposed30/8/2023AY 2017-18

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHREE HARIKRUSHNA WELFARE TRUST,BHACHAU-KUTCH vs THE DCIT/ACIT (CPC), BANAGALORE

ITA 7/RJT/2022[2016-17]Status: Disposed30/8/2023AY 2016-17

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

THE ACIT, CEN. CIR.-2,RAJKOT, RAJKOT vs SHRI SAMIRBHAI MAGANBHAI KALARIYA AND OTHERS, RAJKOT

ITA 140/RJT/2021[2018-19]Status: Disposed30/8/2023AY 2018-19

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI SAILESHBHAI SHAMBHUBHAI HIRPARA,JETPUR vs THE DCIT, CIRCLE-1(2), RAJKOT

ITA 59/RJT/2020[2016-17]Status: Disposed30/8/2023AY 2016-17

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI HARKISHAN VASANTLAL JIVRAJANI,RAJKOT vs THE ITO, WARD-2 (1) (4), RAJKOT

ITA 51/RJT/2020[2011-12]Status: Disposed30/8/2023AY 2011-12

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI MAHADEVBHAI MADHAVJIBHAI GAMI,MORBI vs THE ITO, WARD-3, MORBI, MORBI

ITA 133/RJT/2023[2008-09]Status: Disposed29/8/2023AY 2008-09

SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

M/S. DHARTI ENGINEERS,AMRELI vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 198/RJT/2022[2017-18]Status: Disposed29/8/2023AY 2017-18

SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SMT. TRUSHABA C. MANEK L/H. OF LATE. SHRI CHANDRASINH P. MANEK (PROPERITOR OF DWARKESH ENTERPRISE) ,OKHA, DIST. JAMNAGAR vs THE PR. CIT, JAMNAGAR, JAMNAGAR

ITA 91/RJT/2021[2015-16]Status: Disposed29/8/2023AY 2015-16

MRS. ANNAPURNA GUPTA (Accountant Member), MRS. MADHUMITA ROY (Judicial Member)

M/S. L. L. ELECTRICALS,RAJKOT vs THE NEAC, DELHI , DELHI

ITA 132/RJT/2023[2018-19]Status: Disposed23/8/2023AY 2018-19

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI TIFS CREDIT CO-OPERATIVE SOCIETY LTD. ,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 115/RJT/2023[2018-19]Status: Disposed23/8/2023AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI RAMNIKLAL D. AGHERA,KESHOD vs THE ITO WARD-1,, JUNAGADH

ITA 27/RJT/2022[2011-12]Status: Disposed23/8/2023AY 2011-12

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI ASHOKBHAI BHAISINH JADEJA,JAMNAGAR vs THE PR. CIT, JAMNAGAR, JAMNAGAR

ITA 200/RJT/2022[2017-18]Status: Disposed23/8/2023AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

THE ITO (TDS)-2, RAJKOT, RAJKOT vs SMT. SAPNABEN VIJAYBHAI SHRIMANKAR, RAJKOT

ITA 191/RJT/2022[2015-16]Status: Disposed23/8/2023AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)