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ITAT Rajkot Bench

3,680 judgments

SHRI HITESH DAYALJI VED,RAJKOT vs THE DCIT CIRCLE - 2 (2) (2), RAJKOT, RAJKOT

ITA 169/RJT/2023[2012-13 ]Status: Disposed16/10/2023

SHRI WASEEM AHMED (Accountant Member), SHRI T.R SENTHIL KUMAR (Judicial Member)

M/S. RADHE EXIM PVT. LTD. ,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 75/RJT/2021[2016-17]Status: Disposed16/10/2023AY 2016-17

SHRI WASEEM AHMED (Accountant Member), SHRI T.R SENTHIL KUMAR (Judicial Member)

SHRI JAYANTILAL BACHUBHAI THUMAR,RAJKOT vs THE ITO, WARD-2 (1) (4), RAJKOT

ITA 68/RJT/2020[2016-17]Status: Disposed16/10/2023AY 2016-17

SHRI WASEEM AHMED (Accountant Member), SHRI T.R SENTHIL KUMAR (Judicial Member)

RANDEBHAI ARJANBHAI MODHVADIYA,PORBANDAR vs INCOME TAX OFFICER, PORBANDAR

ITA 165/RJT/2023[2017-18]Status: Disposed13/10/2023AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SAURASTRA VIPASSANA RESEARCH CENTRE,RAJKOT vs THE ITO, WARD-1, RAJKOT, RAJKOT

ITA 259/RJT/2022[2020-21]Status: Disposed13/10/2023AY 2020-21

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

DILESHKUMAR GORDHANBHAI PATEL,ADIPUR vs DCIT, GANDHIDHAM CIRCLE, GANDHIDHAM, GANDHIDHAM

ITA 100/RJT/2023[2013-14]Status: Disposed11/10/2023AY 2013-14

MRS. ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

SHRI ASHISH KANJIBHAI RATHOD,RAJKOT vs THE DCIT, CIR-2(2)(2),, RAJKOT

ITA 152/RJT/2021[2012-13]Status: Disposed11/10/2023AY 2012-13

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

RAJKOT TRADING CORPORATION,RAJKOT vs THE ITO WARD-3 (1) (2), RAJKOT, RAJKOT

ITA 55/RJT/2022[2011-12]Status: Disposed3/10/2023AY 2011-12

MRS. ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

SHRI CHANDUBHAI RAMJIBHAI KAQTHIRIYA,JASDAN, DIST. RAJKOT-364490 vs THE CIT(A), NFAC, DELHI, DELHI

ITA 168/RJT/2021[2017-18]Status: Disposed29/9/2023AY 2017-18

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI SURENDRAKUMAR FULCHAND JAIN,GANDHIDHAM-KUTCH vs THE ITO,WARD-2, GANDHIDHAM, GANDHIDHAM-KUTCH

ITA 3/RJT/2023[2011-12]Status: Disposed27/9/2023AY 2011-12

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI NAZIRHUSEN S. KAJANI,UNA vs THE ITO, WARD-5,, VERAVAL (SOMNATH)

ITA 232/RJT/2022[2015-16]Status: Disposed27/9/2023AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S. KANDLA AGRO & CHEMICALS PVT. LTD., GANDHIDHAM-KUTCH vs THE ACIT, GANDHIDHAM CIRCLE, GANDHIDHAM-KUTCH

ITA 48/RJT/2021[2015-16]Status: Disposed27/9/2023AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S SHREE RAJMOTI INDS.,,RAJKOT-GUJARAT vs THE A. C.I.T., CIRCLE-2(1),, RAJKOT-GUJARAT

ITA 172/RJT/2019[2013-14]Status: Disposed27/9/2023AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

KANTILAL BABULAL SOLANKI,,JUNAGADH vs THE INCOME TAX OFFICER, WARD-2, JUNAGADH

ITA 115/RJT/2019[2011-12]Status: Disposed27/9/2023AY 2011-12

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

KANTILAL BABULAL SOLANKI,,JUNAGADH vs THE INCOME TAX OFFICER, WARD-1(2),, JUNAGADH

ITA 124/RJT/2016[2011-12]Status: Disposed27/9/2023AY 2011-12

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

THE DCIT, CIRCLE-1 (1), RAJKOT, RAJKOT vs SHRI SAMIRBHAI MAGANBHAI KALARIYA AND OTHERS, RAJKOT

ITA 185/RJT/2022[2018-19]Status: Disposed21/9/2023AY 2018-19

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI PRASHANT JENTILAL RAMANI,RAJKOT vs THE ITO 3 (1) (3), RAJKOT, RAJKOT

ITA 153/RJT/2023[2010-11]Status: Disposed20/9/2023AY 2010-11

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI PRASHANT JENTILAL RAMANI,RAJKOT vs THE ITO 3 (1) (3), RAJKOT, RAJKOT

ITA 152/RJT/2023[2010-11]Status: Disposed20/9/2023AY 2010-11

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI DEEPAKKUMAR NATVARLAL DHOLAKIA,,JUNAGADH vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT-GUJARAT

ITA 45/RJT/2021[2016-17]Status: Disposed20/9/2023AY 2016-17

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S. KANDLA ENERGY AND CHEMICALS LTD.,VILLAGE DEVALIYA, TAL. ANJAR(KUTCH) vs ADD. CIT, GANDHIDHAM RANGE,, GANDHIDHAM(KUTCH)

ITA 399/RJT/2018[2014-15]Status: Disposed15/9/2023AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)