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ITAT Rajkot Bench

3,680 judgments

THE DY. COMMR. OF INCOME TAX, MORBI CIRCLE,, MORBI vs M/S FACT PAPER MILLS LTD.,, MORBI

ITA 508/RJT/2015[2007-08]Status: Disposed8/11/2023AY 2007-08

SHRI WASEEM AHMED (Accountant Member), Ms MADHUMITA ROY (Judicial Member)

THE DCIT, CIRCLE-1 (1), , RAJKOT vs M/S. DHRUV CRAFT MILL PVT. LTD., VILLAGE: - LILAPAR, TAL. & DIST. MORBI,

ITA 207/RJT/2022[2015-16]Status: Disposed3/11/2023AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

THE DCIT, CIRCLE-1 (1), , RAJKOT vs M/S. DHRUV CRAFT MILL PVT. LTD., VILLAGE: - LILAPAR, TAL. & DIST. MORBI,

ITA 206/RJT/2022[2014-15]Status: Disposed3/11/2023AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S JAYSHRI STRUCTURES,,AHMEDABAD vs THE DEPUTY COMMR. OF INCOME TAX, CEN. CIR.-1,, RAJKOT-GUJARAT

ITA 149/RJT/2018[2014-15]Status: Disposed3/11/2023AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

PREMILABA RAMDE vs INH JADEJA,RAJKOTVS.THE ITO, WARD-2 (1) (1), RAJKOT, RAJKOT

ITA 34/RJT/2023[2012-13]Status: Disposed31/10/2023AY 2012-13

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

TERAPANTH FOODS LTD.,GANDHIDHAM vs ACIT, CIRCLE-1, GANDHIDHAM

ITA 310/RJT/2023[2012-13]Status: Disposed31/10/2023AY 2012-13

SMT.ANNAPURNA GUPTA (Accountant Member), SMT. MADHUMITA ROY (Judicial Member)

SHRI VISHAL RAMESHCHANDRA MEHTA,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 56/RJT/2022[2012-13]Status: Disposed31/10/2023AY 2012-13

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

M/S. PREMJI VALJI & SONS (JEWELLERS) P. LTD.,RAJKOT vs THE DCIT, CIRCLE - 2 (1), RAJKOT, RAJKOT

ITA 257/RJT/2022[2010-11]Status: Disposed31/10/2023AY 2010-11

Ms SUCHITRA KAMBLE (Judicial Member)

M/S. UMA INTERNATIONAL,KISHAN GATE GIDC, METODA, RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 171/RJT/2022[2017-18]Status: Disposed31/10/2023AY 2017-18

SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI CHANDULAL DAHYABHAI ZALORIYA,HALVAD, DIST. MORBI vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 165/RJT/2022[2017-18]Status: Disposed31/10/2023AY 2017-18

SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI BHADRESH RAMNIKLAL NAGDA,JAMNAGAR vs THE ITO, WARD-3(1), JAMNAGAR

ITA 254/RJT/2019[2014-15]Status: Disposed31/10/2023AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

THE INCOME TAX OFFICER, WARD-2,, MORBI vs M/S FAIZ INDS.,, WANKANER

ITA 96/RJT/2017[2013-14]Status: Disposed31/10/2023AY 2013-14

SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

THE ITO, WARD-3(1),, JAMNAGAR vs M/S 2D ENTERPRISE,, JAMNAGAR

ITA 278/RJT/2016[2012-13]Status: Disposed31/10/2023AY 2012-13

Ms. Annapurna Gupta (Accountant Member), Ms. Suchitra Kamble (Judicial Member)

SHREE SHREYASKAR ADINATH SWETAMBAR MURTI POOJAK TAPAGACH JAIN SANGH,DHASAGAM, BHAVNAGAR-364290 vs THE CIT (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 337/RJT/2023[2022-23]Status: Disposed30/10/2023AY 2022-23

Ms. Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

M/S. PREMJI VALJI & SONS (JEWELLERS) P. LTD.,RAJKOT vs THE DCIT, CIRCLE - 2 (1), RAJKOT, RAJKOT

ITA 258/RJT/2022[2011-12]Status: Disposed18/10/2023AY 2011-12

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

M/S. LADO CERAMIC PVT. LTD.,BELA (RANGPAR), DIST. MORBI. vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 72/RJT/2021[2016-17]Status: Disposed18/10/2023AY 2016-17

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

M/S. SHRI RAMKRISHNA TRANSPORT COMPANY,PORBANDAR vs THE PR. CIT-4, JAMNAGAR

ITA 57/RJT/2020[2015-16]Status: Disposed18/10/2023AY 2015-16

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI SHITALBHAI RASIKLAL RAVANI,RAJKOT vs THE ITO(TDS)-2, RAJKOT

ITA 21/RJT/2020[2016-17]Status: Disposed18/10/2023AY 2016-17

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

THE ASSTT. DIRECTOR INCOME TAX, CEN. CIRCLE-2,, RAJKOT-GUJARAT vs M/S BACKBONE PROJECTS LTD.,, AHMEDABAD

ITA 567/RJT/2014[2011-12]Status: Disposed18/10/2023AY 2011-12

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

BACKBONE PROJECTS LTD.,,AHMEDABAD vs THE DY. COMMR. INCOME TAX, CEN. CIRCLE-II,, RAJKOT-GUJARAT

ITA 535/RJT/2014[2011-12]Status: Disposed18/10/2023AY 2011-12

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)