ITAT Rajkot Bench
3,680 judgments
THE ACIT, CENTRAL CIRCLE-1, RAJKOT, RAJKOT vs SHRI BHUPENDRA TRIKAMJI PANCHANI, RAJKOT
SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
THE ACIT, CENTRAL CIRCLE-1, RAJKOT, RAJKOT vs SMT. BHAVNABEN BHOVANBHAI RANGANI, RAJKOT
SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
BHUMI POLYMERS PVT. LTD.,,RAJKOT-GUJARAT vs THE DCIT, CIRCLE-(1) (1), RAJKOT-GUJARAT
SHRI WASEEM AHMED (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
M/S. ASIATIC BEARING COMPANY, RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
THE DCIT, CIRCLE TDS,, RAJKOT vs M\S. APRICOT FOODS PVT. LTD. , METODA, DIST. RAJKOT
Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SMT. NIRMALABEN V. PATEL,JAMNAGAR vs THE ACIT, CIRCLE-1 , JAMNAGAR
Ms. Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
SHRI DEEPAKKUMAR NATVARLAL DHOLAKIA,,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX-3, RAJKOT-GUJARAT
Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
M/S FLAMINGO HOTELS PVT. LTD.,,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM., GANDHIDHAM
SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND MS.SUCHITRA RAGHUNATH KAMBLE (Judicial Member)
THE ACIT, CENTRAL CIRCLE-1,, JUNAGADH vs M/S. GUJARAT SIDHEE CEMENT LTD.,, VERAVAL
MRS. ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
THE ASST. COMMR. OF INCOME TAX, GAMDHIDHAM CIRCLE , AHMEDABAD vs FRIENDS BULK HANDLERS LTD.,, GANDHIDHAM-KUTCH
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
THE ASST. COMMR. OF INCOME TAX, GAMDHIDHAM CIRCLE , AHMEDABAD vs FRIENDS BULK HANDLERS LTD.,, GANDHIDHAM-KUTCH
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
SHRI BHAKTINAGAR CO.-OP. HO.SOC. LTD.,RAJKOT vs THE PR.CIT-3, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
THE ITO, WARD-1(3), JAMNAGAR vs SHRI JITENDRA BABULAL RATDA, JAMNAGAR
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
M/S. SHIVABYAY PROJECT PVT. LTD. ,GANDHIDHAM-KUTCH vs THE INCOME TAX OFFICER, WARD-2,, GANDHIDHAM-KUTCH
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
THE INCOME TAX OFFICER, WARD-2,, GANDHIDHAM-KUTCH vs M/S. SHIVABYAY PROJECT PVT. LTD. , GANDHIDHAM-KUTCH
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
M/S. IMPACT FORGING, ,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , RAJKOT
SHRI WASEEM AHMED (Accountant Member), Ms MADHUMITA ROY (Judicial Member)
M/S. IMPACT FORGING, ,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , RAJKOT
SHRI WASEEM AHMED (Accountant Member), Ms MADHUMITA ROY (Judicial Member)
M/S. IMPACT FORGING, ,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , RAJKOT
SHRI WASEEM AHMED (Accountant Member), Ms MADHUMITA ROY (Judicial Member)
M/S. IMPACT FORGING, RAJKOT,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), Ms MADHUMITA ROY (Judicial Member)
M/S. IMPACT FORGING, RAJKOT,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), Ms MADHUMITA ROY (Judicial Member)
