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ITAT Rajkot Bench

3,680 judgments

SHRI ANIL BHIKHUBHAI VARTARIA,JAMNAGAR vs THE ITO, WARD-1(3), JAMNAGAR

ITA 255/RJT/2019[2014-15]Status: Disposed12/4/2023AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI MAHESH BHIKHUBHAI VAROTARIA,JAMNAGAR vs THE ITO, WARD-2 (1), JAMNAGAR

ITA 253/RJT/2019[2014-15]Status: Disposed12/4/2023AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI HARESHBHAI J. FALDU,JUNAGADH vs THE ACIT, CIRCLE JUNAGADH, JUNAGADH

ITA 219/RJT/2022[2013-14]Status: Disposed31/3/2023AY 2013-14

SHRI WASEEM AHMED (Accountant Member), Ms MADHUMITA ROY (Judicial Member)

SHRI SWAROOPSINH VRUDHAJI SODHA,,NAKHTRANA (KUTCH) vs THE INCOME TAX OFFICER, WARD-2,, BHUJ (KUTCH)

ITA 368/RJT/2018[2009-10]Status: Disposed31/3/2023AY 2009-10

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

ANUP A. SHAH,,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, CIRCLE-2,, RAJKOT-GUJARAT

ITA 106/RJT/2017[2005-06]Status: Disposed31/3/2023AY 2005-06

SHRI WASEEM AHMED (Accountant Member), Ms MADHUMITA ROY (Judicial Member)

SHRI ARJANBHAI DAYALJIBHAI PARMAR,JAMNAGAR vs THE PR. CIT, JAMNAGAR, JAMNAGAR

ITA 37/RJT/2023[2017-18]Status: Disposed29/3/2023AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI GIRISHBHAI NANJIBHAI SOLANKI,RAJKOT vs THE ITO, WARD-1 (1) (2), RAJKOT

ITA 30/RJT/2020[2010-11]Status: Disposed29/3/2023AY 2010-11

SHRI WASEEM AHMED (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

PARSHWA PRINT PACK PVT. LTD.,,WADHWAN vs THE ASSISTANT COMMR. INCOME TAX, SURENDRANAGAR CIRCLE,, SURENDRANAGAR

ITA 311/RJT/2015[2010-11]Status: Disposed29/3/2023AY 2010-11

MS. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

PARSHWA PRINT PACK PVT. LTD.,,WADHWAN vs THE ASSISTANT COMMR. INCOME TAX, SURENDRANAGAR CIRCLE,, SURENDRANAGAR

ITA 310/RJT/2015[2005-06]Status: Disposed29/3/2023AY 2005-06

MS. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

PARSHWA PRINTPACK PVT. LTD.,,SURENDRANAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE,, SURENDRANAGAR

ITA 248/RJT/2013[2009-10]Status: Disposed29/3/2023AY 2009-10

MS. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

SHRI JASUBHAI NAJABHAI BARAD,CHHATRODA, (GIR SOMNATH) vs THE ACIT, NFAC, DELHI, DELHI

ITA 251/RJT/2022[2013-14]Status: Disposed24/3/2023AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

LATE SHANTABEN CHANDRASHANKAR VYAS CHARITABLE TRUST,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, (CPC),, BANGALORE

ITA 25/RJT/2022[2018-19]Status: Disposed24/3/2023AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI HIMATLAL KANJIBHAI RAVAL,JUNAGADH vs THE INCOME TAX OFFICER, WARD-2, , JUNAGADH

ITA 30/RJT/2019[2014-15]Status: Disposed24/3/2023AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI SHASHIKANT BHAGVANJIBHAI RAJPARA,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 59/RJT/2022[2017-18]Status: Disposed22/3/2023AY 2017-18

SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

M/S. S. K. INDUSTRIES,JUNAGADH vs THE DCIT (CPC), BANGALORE, BANGALORE

ITA 294/RJT/2022[2017-18]Status: Disposed22/3/2023AY 2017-18

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI CHETANKUMAR PRAGJIBHAI RABADIYA,MORBI vs ITO WARD 1, MORBI

ITA 12/RJT/2022[2011-2012]Status: Disposed22/3/2023AY 2011-2012

SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

M/S. ASEAN BOX CORPORATION,GANDHIDHAM - KUTCH vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 118/RJT/2022[2017-18]Status: Disposed22/3/2023AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI MAGANBHAI BACHUBHAI RUPAPARA,SHAPAR (VERAVAL), RAJKOT vs THE ITO, WARD-1(1)(1), RAJKOT, RAJKOT

ITA 67/RJT/2021[2017-18]Status: Disposed22/3/2023AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)

SHRI PIYUSH VINODRAI PAREKH,RAJKOT vs THE DCIT, INTERNATIONAL TAXATION, RAJKOT

ITA 137/RJT/2020[2016-17]Status: Disposed22/3/2023AY 2016-17

Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHREE AMRELI MODH VANIK COMMUNITY PROPERTY,AMRELI vs THE CIT-(EXEMPTION), AHMEDABAD

ITA 141/RJT/2019[2018-19]Status: Disposed22/3/2023AY 2018-19

Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)