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ITAT Rajkot Bench

3,680 judgments

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1),, RAJKOT vs M/S. J. Y. RESOURCES PVT. LTD.,, RAJKOT

ITA 150/RJT/2018[2009-10]Status: Disposed22/3/2023AY 2009-10

SHRI WASEEM AHMED (Accountant Member), SHRI T.R SENTHIL KUMAR (Judicial Member)

THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs M/S ARYAN ARCADE PVT. LTD.,, RAJKOT-GUJARAT

ITA 163/RJT/2016[2012-13]Status: Disposed22/3/2023AY 2012-13

SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

THE ASSISTANT COMMR. OF INCOME TAX, JUNAGADH CIRCLE,, JUNAGADH vs M/S SHANTI STRUCTURE P. LTD.,, JUNAGADH

ITA 281/RJT/2017[2013-14]Status: Disposed21/3/2023AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI CHANDUBHAI RAMJIBHAI KAQTHIRIYA,JASDAN, DIST. RAJKOT-364490 vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 70/RJT/2022[2017-18]Status: Disposed14/3/2023AY 2017-18

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

VINODBHAI SUNDERJIBHAI KANSAGARA,DIST. MORBI vs ACIT, CIRCLE, MORBI, INCOME-TAX OFFICE,

ITA 16/RJT/2022[2016-17]Status: Disposed14/3/2023AY 2016-17

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI BOGHA NARAN DHREVADA,JAMNAGAR vs THE ITO, WARD-1(5), JAMNAGAR

ITA 218/RJT/2019[2016-17]Status: Disposed14/3/2023AY 2016-17

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

VASHRAM SAVABHAI SINDHAV,,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(5),, RAJKOT

ITA 119/RJT/2018[2013-14]Status: Disposed14/3/2023AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SAVITABEN ARJANBHAI SINDHAV,,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(5),, RAJKOT

ITA 446/RJT/2017[2013-14]Status: Disposed14/3/2023AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

BHARTIBEN VASHRAMBHAI SINDHAV,,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(3), , RAJKOT

ITA 445/RJT/2017[2013-14]Status: Disposed14/3/2023AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI RAJKOT VISHASHRIMALI JAIN SAMAJ ,RAJKOT vs THE ITO, EXEMPTION WARD-1, RAJKOT, RAJKOT

ITA 256/RJT/2022[2020-21]Status: Disposed13/3/2023AY 2020-21

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI BHAVIKBHAI AMRUTLAL VAZA,GONDAL, DIST. RAJKOT vs THE DCIT, CIRCLE-1 (2), RAJKOT, RAJKOT

ITA 161/RJT/2021[2012-13]Status: Disposed13/3/2023AY 2012-13

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI NIZARALI BAHADURBHAI HAJIYANI,RAJKOT vs THE ITO, WARD-3, MORBI

ITA 300/RJT/2019[2014-15]Status: Disposed13/3/2023AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI NIZARALI BAHADURBHAI HAJIYANI,RAJKOT vs THE ITO, WARD-3, MORBI

ITA 299/RJT/2019[2013-14]Status: Disposed13/3/2023AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI NIZARALI BAHADURBHAI HAJIYANI,RAJKOT vs THE ITO, WARD-3, MORBI

ITA 298/RJT/2019[2012-13]Status: Disposed13/3/2023AY 2012-13

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

M/S AMBITIOUS FINANCE & INVESTMENT PVT. LTD.,,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(4),, RAJKOT-GUJARAT

ITA 123/RJT/2014[1997-98]Status: Disposed6/3/2023AY 1997-98

MRS. ANNAPURNA GUPTA (Accountant Member), MRS. MADHUMITA ROY (Judicial Member)

M/S. SABA SHIPPING INTERNATIONAL LLC- DUBAI,,GANDHIDHAM vs THE INCOME TAX OFFICER, INTERNATIONAL TAXATION,, GANDHIDHAM

ITA 124/RJT/2012[2009-10]Status: Disposed6/3/2023AY 2009-10

Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

M/S. QAWAREB SHIP MANAGEMENT - LLC DUBAI,,GANDHIDHAM vs THE INCOME TAX OFFICER, INTERNATIONAL TAXATION,, GANDHIDHAM

ITA 123/RJT/2012[2009-10]Status: Disposed6/3/2023AY 2009-10

Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

SHRI GAUTAM SHAMBHUBHAI VAGHASIYA,RAJKOT vs THE ITO, WARD -1 (1) (2), RAJKOT, RAJKOT

ITA 270/RJT/2022[2012-13]Status: Heard3/3/2023AY 2012-13

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI NAVAVAGHNIYA SEVA SAHKARI MANDALI LIMITED,AMRELI vs THE DCIT/ACIT (CPC), BANGALORE, BANAGALORE

ITA 13/RJT/2022[2019-20]Status: Disposed3/3/2023AY 2019-20

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHREENATHJI DEVLOPERS,RAJKOT vs THE ITO, WARD-2 (1) (1), RAJKOT, RAJKOT

ITA 134/RJT/2021[2016-17]Status: Disposed3/3/2023AY 2016-17

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)